← All Benches
ITAT Amritsar Bench
3,234 judgments
SH.TARSEM SINGH . S/O. SH. JARNAIL SINGH,JALANDHAR vs INCOME TAX OFFICEER, NAKODAR
ITA 98/ASR/2019[2009-10]Status: Disposed4/7/2022AY 2009-10
SHRI SRIJAL GUPTA,PATHANKOT vs INCOME TAX OFFICER WARD- 6(3), PATHANKOT
ITA 400/ASR/2019[2005-06]Status: Disposed4/7/2022AY 2005-06
SHRI RANDHIR SINGH,JAMMU & KASHMIR vs INCOME TAX OFFICER, WARD 2 (2), JAMMU AND KASHMIR
ITA 538/ASR/2018[2014-15]Status: Disposed4/7/2022AY 2014-15
SHRI MOHAMMAD IQBAL QURESHI,SRINAGAR vs INCOME TAX OFFICER, WARD 3(2), SRINAGAR
ITA 379/ASR/2018[2006-07]Status: Disposed4/7/2022AY 2006-07
THE BAGHAPURANA & CO OPERATIVE MARKETING SOCIETY LTD,MOGA vs INCOME TAX OFEIER-2, MOGA
ITA 126/ASR/2018[2010-11]Status: Disposed4/7/2022AY 2010-11
SHRI MANDEEP KUMAR,JALANDHAR vs INCOME TAX OFFICER WARD 3(4), JALANDHAR
ITA 468/ASR/2017[2010-11]Status: Disposed4/7/2022AY 2010-11
S. HARJIT SINGH,GURDASPUR vs THE INCOME TAX OFFICER, GURDASPUR
ITA 144/ASR/2017[2001-02]Status: Disposed4/7/2022AY 2001-02
SH GAUTAM SETH,BATALA vs THE INCOME TAX OFFICER, BATALA
ITA 108/ASR/2017[2008-09]Status: Disposed4/7/2022AY 2008-09
SHRI KANAV KHANNA,AMRITSAR. vs THE ASSTT. COMMISSIONER OF INCOME-TAX, AMRITSAR.
ITA 77/ASR/2015[2010-11]Status: Disposed4/7/2022AY 2010-11
KATHUA CO-OPERATIVE MARKETING SOCIETY,KATHUA vs INCOME TAX OFFICER WARD, KATUA
ITA 38/ASR/2019[2011-12]Status: Disposed1/7/2022AY 2011-12
KATHUA CO- OP,MARKETING SOCIETY LIMITED,KATHUA vs INCOME TAX OFFICER, KATHUA
ITA 37/ASR/2019[2009-10]Status: Disposed1/7/2022AY 2009-10
SH. SUBHASH CHANDER AGGARWAL,JALANDHAR vs PR. COMMISSIONER OF INCOME TAX -1, JALANDHAR
ITA 252/ASR/2019[2014-15]Status: Disposed1/7/2022AY 2014-15
M/S HORIZONS POLYMERS,JALANDHAR vs PR. COMMISSIONER OF INCOME TAX -1, JALANDHAR
ITA 251/ASR/2019[2014-15]Status: Disposed1/7/2022AY 2014-15
SMT. SANJEET KANWAR W/O SH. BARJESH KANWAR,HOSHIARPUR vs INCOME TAX OFFICER, HOSHIARPUR
ITA 67/ASR/2019[2015-16]Status: Disposed22/6/2022AY 2015-16
SHRI NAVDEEP SOOD,HOSHIARPUR vs INCOME TAX OFFICER WARD- 3, HOSHIARPUR
ITA 383/ASR/2019[2011-12]Status: Disposed22/6/2022AY 2011-12
MEASAGE GNA AXLES LIMITED,JALANDHAR vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1, JALANDHAR
ITA 640/ASR/2019[2016-17]Status: Disposed21/6/2022AY 2016-17
SHRI AVTAR SINGH,KAPURTHALA vs INCOME TAX OFFICER,WARD-I, KAPURTHALA
ITA 454/ASR/2018[2009-10]Status: Disposed16/6/2022AY 2009-10
MESERS ABDUL SAMAD & SONS,JAMMU & KASHMIR vs INCOME TAX OFFIER, WARD 3 (1), JAMMU & KASHMIR
ITA 315/ASR/2018[2013-14]Status: Disposed16/6/2022AY 2013-14
MESERS GRAND MUMTAZ RESORTS,KASHMIR vs INCOME TAX OFFICER, WARD 3 (5), KASHMIR
ITA 314/ASR/2018[2012-13]Status: Disposed16/6/2022AY 2012-13
SHRI AJAY KUMAR GROVER,SRINAGAR vs INCOME TAX OFFICER, WARD 3 (1), SRINAGAR
ITA 300/ASR/2018[2013-14]Status: Disposed16/6/2022AY 2013-14
