← All Benches
ITAT Amritsar Bench
3,234 judgments
M/S. PINKU BATRA,JALANDHAR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-II, JALANDHAR
ITA 321/ASR/2017[2008-09]Status: Disposed11/8/2022AY 2008-09
M/S. PINKU BATRA,JALANDHAR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-II, JALANDHAR
ITA 320/ASR/2017[2007-08]Status: Disposed11/8/2022AY 2007-08
NATH RAM (HUF),BATHINDA vs INCOME TAX OFFICER, WARD 2(1), BATHINDA
ITA 235/ASR/2017[2013-14]Status: Disposed11/8/2022AY 2013-14
M/S ROYAL FURNISHERS,JAMMU vs ASSESSING OFFICER WARD - 2 (2), JAMMU
ITA 55/ASR/2022[AY 2019-20]Status: Disposed10/8/2022
SHRI MATI SONALI BATRA,JALANDHAR vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE -II, JALANDHAR
ITA 43/ASR/2022[2011-12]Status: Disposed10/8/2022AY 2011-12
SHRI MATI SONALI BATRA,JAL;ANDHAR vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-II, JALANDHAR
ITA 42/ASR/2022[2010-11]Status: Disposed10/8/2022AY 2010-11
M/S DICKSON ELECTRONICS,SRINAGAR vs INCOME TAX OFFICER WARD -3(1), SRINAGAR
ITA 33/ASR/2018[2013-14]Status: Disposed27/7/2022AY 2013-14
MEASAGE A.N. WIRES,PATHANKOT vs INCOME TAX OFFICER WARD- 6 (1), PATHANKOT
ITA 726/ASR/2019[2014-15]Status: Disposed15/7/2022AY 2014-15
SHRI PARVEEN KUMAR BANSAL,ABOHAR vs INCOME TAX OFFICEER WARD-2(3), ABOHAR
ITA 178/ASR/2019[2010-11]Status: Disposed15/7/2022AY 2010-11
SH. IRFAN AHMED GONI,JAMMU vs INCOME TAX OFFICER, UDHAMPUR
ITA 195/ASR/2019[2010-11]Status: Disposed13/7/2022AY 2010-11
M/S SRINAGAR DEVELOPMENT AUTHORITY,SRINAGAR vs ASSISTANT COMMISSIONER INCOME TAX CIRCLE-3, SRINAGAR
ITA 21/ASR/2018[2013-14]Status: Disposed13/7/2022AY 2013-14
M/S SRINAGAR DEVELOPMENT AUTHOURITY,SRINAGAR vs THE INCOME TAX OFFICER, SRINAGAR
ITA 77/ASR/2016[2011-12]Status: Disposed13/7/2022AY 2011-12
MEASAGE AIMTECH,JALANDHAR vs PRINCIPAL COMMISSIONER OF INCOME TAX -1, JALANDHAR
ITA 116/ASR/2020[2015-16]Status: Disposed7/7/2022AY 2015-16
SHRI RAMESH KUMAR NARULA,AMRITSAR vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE - 1, AMRITSAR
ITA 379/ASR/2019[2010-11]Status: Disposed7/7/2022AY 2010-11
MEASAGE RAKESH KUMAR DAVINDER SINGH,FAZILKA vs INCOME TAX OFFICER WARD- 2 (4), ABOHAR
ITA 375/ASR/2019[2010-11]Status: Disposed7/7/2022AY 2010-11
SHRIMATI RAJ SODHI,MANSA vs INCOME TAX OFFICER WARD 1 (5), MANSA
ITA 53/ASR/2018[2010-10]Status: Disposed7/7/2022AY 2010-10
SHRI TARSEM SINGH,HOSHIARPUR vs DEPUTY COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION) CIRCLE, CHANDIGARH
ITA 292/ASR/2018[2009-10]Status: Disposed7/7/2022AY 2009-10
SHRI SURINDER KUMAR,MANSA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1, BATHINDA
ITA 238/ASR/2018[2014-15]Status: Disposed7/7/2022AY 2014-15
SHRI KRISHAN KUMAR SHARMA,FAZILKA vs INCOME TAX OFFICER, WARD 2(4), ABOHAR
ITA 14/ASR/2018[2009-10]Status: Disposed7/7/2022AY 2009-10
SMT. RAJ SODHI W/O SH. JATINDER SINGH,MANSA vs THE INCOME TAX OFFICER, MANSA
ITA 228/ASR/2016[2010-11]Status: Disposed7/7/2022AY 2010-11
