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ITAT Amritsar Bench
3,234 judgments
SMT. SEEMA RANI NARULA,FEROZPUR vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, AMRITSAR
ITA 618/ASR/2018[2012-13]Status: Disposed11/8/2022AY 2012-13
SHRI RAVI NARULA,FEROZEPUR vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, AMRITSAR
ITA 615/ASR/2018[2013-14]Status: Disposed11/8/2022AY 2013-14
SHRI RAVI NARULA,FEROZPUR vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, AMRITSAR
ITA 614/ASR/2018[2012-13]Status: Disposed11/8/2022AY 2012-13
SHRI RAVI NARULA,FEROZE PUR vs DEPUTY COMMISSIONER OF INCOME TAX CENTER CIRCLE, AMRITSAR
ITA 613/ASR/2018[2010-11]Status: Disposed11/8/2022AY 2010-11
SHRI. RAVI NARULA,FEROZEPUR vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, AMRITSAR
ITA 612/ASR/2018[2009-10]Status: Disposed11/8/2022AY 2009-10
SHRI.RAVI NARULA,FEROZPUR vs DEPUTY.COMMISSINER OF INCOME TAX CENTRAL CIRCLE, AMRITSAR
ITA 611/ASR/2018[2008-09]Status: Disposed11/8/2022AY 2008-09
SHRIMATI RANI,LUDHIANA vs INCOME TAX OFFICER,WARD-2, PHAGWARA
ITA 601/ASR/2018[2010-11]Status: Disposed11/8/2022AY 2010-11
SHRI ARUN NARULA,AMRITAR vs DEPUTY COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE, AMRITSAR
ITA 437/ASR/2018[2014-15]Status: Disposed11/8/2022AY 2014-15
SHRI ARUN NARULA,AMRITSAR vs DEPUTY COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE, AMRITSAR
ITA 436/ASR/2018[2013-14]Status: Disposed11/8/2022AY 2013-14
MALWA CO-OP L & C SOCIETY LTD,MUKTSAR vs INCOME TAX OFFICER WARD-II(2), MUKTSAR
ITA 39/ASR/2018[2010-11]Status: Disposed11/8/2022AY 2010-11
SHRI BALBIR SINGH,HOSHIARPUR vs INCOME TAX OFFICER, WARD-1, HOSHIARPUR
ITA 221/ASR/2018[2009-10]Status: Disposed11/8/2022AY 2009-10
MESERS AMARNARTH AGGARWAL BUILDERS PVT. LTD.,BATHINDA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1, BATHINDA
ITA 192/ASR/2018[2014-15]Status: Disposed11/8/2022AY 2014-15
SH. BALWINDER SINGH KOHLI,JALANDHAR vs THE DY COMMISSIONER OF INCOME TAX, JALANDHAR
ITA 86/ASR/2017[2011-12]Status: Disposed11/8/2022AY 2011-12
SHRI MANJIT KRISHAN MALHOTRA,ABOHAR vs JOINT COMMISSIONER OF INCOME TAX, BATHINDA
ITA 769/ASR/2017[2008-09]Status: Disposed11/8/2022AY 2008-09
SHRI MANJIT KRISHAN MALHOTRA,ABOHAR vs JOINT COMMISIONER OF INCOME TAX, BATHINDA
ITA 768/ASR/2017[2008-09]Status: Disposed11/8/2022AY 2008-09
M/S. PINKU BATRA,JALANDHAR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-II, JALANDHAR
ITA 326/ASR/2017[2013-14]Status: Disposed11/8/2022AY 2013-14
M/S. PINKU BATRA,JALANDHAR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-II, JALANDHAR
ITA 325/ASR/2017[2012-13]Status: Disposed11/8/2022AY 2012-13
M/S. PINKU BATRA,JALANDHAR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-II, JALANDHAR
ITA 324/ASR/2017[2011-12]Status: Disposed11/8/2022AY 2011-12
M/S. PINKU BATRA,JALANDHAR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-II, JALANDHAR
ITA 323/ASR/2017[2010-11]Status: Disposed11/8/2022AY 2010-11
M/S. PINKU BATRA,JALANDHAR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-II, JALANDHAR
ITA 322/ASR/2017[2009-10]Status: Disposed11/8/2022AY 2009-10
