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ITAT Amritsar Bench
3,234 judgments
M/S BHAGWATI LACTO VEGETARIAN EXPORTS PRIVATE LIMITED,FEROZEPUR vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE -1, JALANDHAR
ITA 151/ASR/2021[2011-12]Status: Disposed11/8/2022AY 2011-12
BAHADUR KE TEXTILES & KNITWEAR ASSOCIATION,LUDHIANA vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHANDIGARH
ITA 86/ASR/2020[2019-20]Status: Disposed11/8/2022AY 2019-20
SHRIMATI SIMRAN PARKASH KAUR,BATALA vs INCOME TAX OFFICER WARD-2, BATALA
ITA 41/ASR/2020[2009-10]Status: Disposed11/8/2022AY 2009-10
SHRI MOHINDER SINGH,DASUYA vs INCOME TAX OFFICER, DASUYA
ITA 109/ASR/2020[2011-12]Status: Disposed11/8/2022AY 2011-12
SHRI JAGTAR SINGH,HOSHIARPUR vs INCOME TAX OFFICER WARD-2, HOSHIARPUR
ITA 638/ASR/2019[2012-13]Status: Disposed11/8/2022AY 2012-13
MEASAGE GURU NANAK MILK PRODUCTS,FEROZEPURCANTT vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE - 1, JALANDHAR
ITA 585/ASR/2019[2014-15]Status: Disposed11/8/2022AY 2014-15
MEASAGE GURU NANAK MILK PRODUCTS,FEROZEPUR CANTT vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1, JALANDHAR
ITA 584/ASR/2019[2013-14]Status: Disposed11/8/2022AY 2013-14
MEASAGE GURU NANAK MILK PRODUCTS,FEROZEPUR CANTT vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1, JALANDHAR
ITA 583/ASR/2019[2012-13]Status: Disposed11/8/2022AY 2012-13
SHRI KEWAL KRISHAN,FEROZEPUR vs INCOME TAX OFFICER, WARD, ZIRA
ITA 541/ASR/2019[2016-17]Status: Disposed11/8/2022AY 2016-17
BAHUDER KE TEXTILES AND KNITWEARS ASSOCIATION,LUDHIANA vs COMMISSIONER OF INCOME TAX ( EXEMPTION ), CHANDIGARH
ITA 501/ASR/2019[2019-20]Status: Disposed11/8/2022AY 2019-20
SHRI. MANJIT KRISHAN MALHOTRA,ABOHAR vs PRINCIPAL COMMISSIONER OF INCOME TAX, BATHINDA
ITA 40/ASR/2019[2008-09]Status: Disposed11/8/2022AY 2008-09
SH. MANJIT KRISHAN MALHOTRA,ABOHAR vs PR. COMMISSIONER OF INCME TAX, BATHINDA
ITA 39/ASR/2019[2008-09]Status: Disposed11/8/2022AY 2008-09
MEASAGE BHAI INDUSTRIES PRIVATE LIMITED,MOGA vs INCOME TAX OFFICER WARD-1, MOGA
ITA 358/ASR/2019[2011-12]Status: Disposed11/8/2022AY 2011-12
M/S. THE FARIDKOT PRIMARY COOP AGRICULTURAL DEVELOPMENT BANK.LIMITED,FARIDKOT vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-3, FEROZEPUR
ITA 288/ASR/2019[2015-16]Status: Disposed11/8/2022AY 2015-16
SHRI. RAHUL MITTAL,FEROZEPUR CANTT vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1, JALANDHAR
ITA 277/ASR/2019[2014-15]Status: Disposed11/8/2022AY 2014-15
SHRI KASHMIRA SINGH,FEROZEPUR vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1, JALANDHAR
ITA 276/ASR/2019[2014-15]Status: Disposed11/8/2022AY 2014-15
SHRI RAJINDER KUMAR SHARMA,UDHAMPUR vs INCOME TAX OFFICEER WARD-2(4), UDHAMPUR
ITA 175/ASR/2019[2009-10]Status: Disposed11/8/2022AY 2009-10
SH.RAVI NARULA,FEROZPUR vs DY. COMMISSIONER OF INCOME TAX, AMRITSAR
ITA 650/ASR/2018[2014-15]Status: Disposed11/8/2022AY 2014-15
SMT.ADEEKSHA NARULA,AMRITASR vs DY.COMMISSIONER OF INCOME TAX, AMRITSAR
ITA 647/ASR/2018[2014-15]Status: Disposed11/8/2022AY 2014-15
DR.HARPRIT SINGH,JALANDHAR vs DY. COMMISSIONER OF INCOME TAX, JALANDHAR
ITA 639/ASR/2018[2012-13]Status: Disposed11/8/2022AY 2012-13