← All Benches
ITAT Amritsar Bench
3,234 judgments
SAVITRI WOOD PRODUCTS,HOSHIARPUR vs INCOME TAX OFFCER WARD-4, HOSHIARPUR
ITA 106/ASR/2022[2018-19]Status: Disposed25/8/2022AY 2018-19
SATYAM CEMENTS,JAMMU AND KASHMIR vs DEPUTY COMMISSIONER OF INCOME TAX, JAMMU
ITA 107/ASR/2021[2019-2020]Status: Disposed25/8/2022AY 2019-2020
SHRIMATI VEENA AGGARWAL,JAMMU vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-2, JAMMU
ITA 49/ASR/2020[29-10]Status: Disposed25/8/2022
THE HOSHIARPUR CENTRAL COPREATIVE -BANK,HOSHIARPUR vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE HOSHIARPUR, HOSHIARPUR
ITA 625/ASR/2019[2016-17]Status: Disposed25/8/2022AY 2016-17
SHRI BASHIR AHMAD RATHER,SRINAGAR vs ASSISTANT COMMISSIONER OF INCOME TAX,CIRCLE-3, SRINAGAR
ITA 499/ASR/2018[2013-14]Status: Disposed25/8/2022AY 2013-14
MESERS HOTEL GRAND MUMTAZ,SRINAGAR vs ASSISTANT COMMISSIONER OF INCOME TAX,CIRCLE-3, SRINAGAR
ITA 441/ASR/2018[2013-14]Status: Disposed25/8/2022AY 2013-14
SHRI RAJIV KUMAR KHANNA,ABOHAR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-II, BATHINDA
ITA 256/ASR/2018[2011-12]Status: Disposed25/8/2022AY 2011-12
SHRI ABDUL RASID SOFI,ANANTNAG vs INCOME TAX OFFICER, ANANTNAG
ITA 1/ASR/2021[20007-08]Status: Disposed24/8/2022
SHRI AMRIT PARKASH SEHGAL (HUF),JALANDHAR vs INCOME TAX OFFICER WARD-2(1), JALANDHAR
ITA 12/ASR/2020[2014-15]Status: Disposed24/8/2022AY 2014-15
SHRI SHAM SUNDER AGGARWAL,KAPURTHALA vs PRINCIPAL COMMISSIONER OF INCOME TAX -2, KAPUTHALA
ITA 410/ASR/2019[2009-10]Status: Disposed24/8/2022AY 2009-10
SHRI MOHAMMAD SHANAWAZ BEIGH,SRINAGAR vs INCOME TAX OFFICER WARD-3(2), SRINAGAR
ITA 320/ASR/2019[2009-10]Status: Disposed24/8/2022AY 2009-10
SHRI BALJINDER SINGH,BATHINDA vs INCOME TAX OFFICER, WARD 2(1), BATHINDA
ITA 148/ASR/2018[2009-10]Status: Disposed24/8/2022AY 2009-10
SHRIMATI MANJIT KAUR,BATHINDA vs INCOME TAX OFFICER, WARD 2 (1), BATHINDA
ITA 147/ASR/2018[2009-10]Status: Disposed24/8/2022AY 2009-10
SHRI MATI SONALI BATRA,JALANDHAR vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-II, JALANDHAR
ITA 41/ASR/2022[2009-10]Status: Disposed11/8/2022AY 2009-10
M/S BHAGWATI LACTO VEGETARIAN PRIVATE LIMITED,FEROZEPUR vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1, JALANDHAR
ITA 183/ASR/2021[2010-11]Status: Disposed11/8/2022AY 2010-11
B D S TECHNOLOGIES,AMRITSAR vs INCOME TAX OFFICER ( TDS), AMRITSAR
ITA 167/ASR/2021[2014-15 Q2]Status: Disposed11/8/2022
B D S TECHNOLOGIES,AMRITSAR vs INCME TAX OFFICER ( TDS), AMRITSAR
ITA 166/ASR/2021[2014-15 Q1]Status: Disposed11/8/2022
B D S TECHNOLOGIES,AMRITSAR vs INCOME TAX OFFICER ( TDS), AMRITSAR
ITA 165/ASR/2021[2013-14 Q4]Status: Disposed11/8/2022
B D S TECHNOLOGIES,AMRITSAR vs INCOME TAX OFFICER ( TDS), AMRITSAR
ITA 164/ASR/2021[2013-14 Q3]Status: Disposed11/8/2022
B D S TECHOLOGIES,AMRITSAR vs INCOME TAX OFFICER ( TDS), AMRITSAR
ITA 163/ASR/2021[2013-14 Q-2]Status: Disposed11/8/2022
