← All Benches
ITAT Amritsar Bench
3,234 judgments
SHRI MOHAMMAD YOUSAF TRUMBOO,SRINAGAR vs INCOME TAX OFFICER WARD -3 (2), SRINAGAR
ITA 33/ASR/2021[2009-10]Status: Disposed12/9/2022AY 2009-10
SHRIMATI BHAWANA JAIN,JALANDHAR vs INCOME TAX OFFICER WARD-3(1), JALANDHAR
ITA 565/ASR/2019[2015-16]Status: Disposed12/9/2022AY 2015-16
SHRI SHAMINDER SINGH,MUKTSAR vs INCOME TAX OFFICER WARD- II ( 2 ), MUKTSAR
ITA 427/ASR/2019[2015-16]Status: Disposed12/9/2022AY 2015-16
SHRI GULZAR SINGH, GURBACHAN SINGH,BATHINDA vs PRINCIPAL COMMISSIONER OF INCOME TAX, BATHINDA
ITA 338/ASR/2019[2008-09]Status: Disposed12/9/2022AY 2008-09
SHRI GULZAR SINGH. GURBACHAN SINGH,BATHINDA vs PRINCIPAL COMMISSIONER OF INCOME TAX, BATHINDA
ITA 337/ASR/2019[2007-08]Status: Disposed12/9/2022AY 2007-08
SANT BABA JIWAN SINGH KAR SEWA,TARN TARAN vs COMMISSIONER OF INCOME TAX -EXEMPTION, CHANDIGARH
ITA 117/ASR/2019[2018-19]Status: Disposed12/9/2022AY 2018-19
SHRI AVTAR SINGH MUNDI,JALANDHAR vs INCOME TAX OFFICER, WARD-III(1), JALANDHAR
ITA 531/ASR/2018[2010-11]Status: Disposed12/9/2022AY 2010-11
SHRI BOKTOO AND SONS,SRINAGAR vs INCOME TAX OFICER WARD-2, KASHMIR
ITA 295/ASR/2018[2008-09]Status: Disposed12/9/2022AY 2008-09
SHRI RESHU BOKTOO AND SONS,SRINAGAR vs INCOME TAX OFICER, WARD 2ND, JAMMU AND KASHMIR
ITA 294/ASR/2018[2005-06]Status: Disposed12/9/2022AY 2005-06
A. N. V FODDS PRIVATE LIMITED,AMRITSAR vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE--V-, AMRITSAR
ITA 58/ASR/2022[2016-17]Status: Disposed8/9/2022AY 2016-17
TILAK UTPADAN PRIVATE LIMITED,JALANDHAR vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-3, JALANDHAR
ITA 38/ASR/2022[2019-20]Status: Disposed8/9/2022AY 2019-20
TILAK UTPADAN PRIVATE LIMITED,JALANDHAR vs DCIT, CIRCLE-3, JALANDHAR
ITA 37/ASR/2022[2018-19]Status: Disposed8/9/2022AY 2018-19
SMT. GURINDER KAUR,AMRITSAR vs INCOME TAX OFFICER WARD-2 (1), AMRITSAR
ITA 159/ASR/2022[2017-18]Status: Disposed8/9/2022AY 2017-18
M/S KOSMO VEHICELS PRIVATE LIMITED,AMRITSAR vs INCOME TAX OFFICER WARD-5 (3), AMRITSAR
ITA 122/ASR/2022[2017-18]Status: Disposed8/9/2022AY 2017-18
MESAGE. NORTHERN TRASFORMERS. INDUSTRIAL ESTATE,SRINAGAR vs INCOME TAX OFFICER WARD-2, SRINAGAR
ITA 329/ASR/2019[2007-08]Status: Disposed26/8/2022AY 2007-08
ZURAR MUHAMMAD DHAR,SRINAGAR vs INCOME TAX OFFICER WARD-(3)-1, SRINAGAR
ITA 328/ASR/2019[2009-10]Status: Disposed26/8/2022AY 2009-10
SHRI IRFAN AHMED GONI,JAMMU vs INCOME TAX OFICER, DHAR ROAD, UDHAMPUR
ITA 528/ASR/2018[2010-11]Status: Disposed26/8/2022AY 2010-11
SHRI ADARSH TICKOO,JAMMU vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1, JAMMU
ITA 86/ASR/2022[2019-20]Status: Disposed25/8/2022AY 2019-20
SOFTOBIZ TECHNOLOGIES PRIVATE LIMITED,JALANDHAR vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-2, JALANDHAR
ITA 149/ASR/2022[2018-19]Status: Disposed25/8/2022AY 2018-19
SHRI PARMINDER SINGH PROP PHAGWARA GAS SERVICE,PHAGWARA vs INCOME TAX OFFICER WARD -3, PHAGWARA
ITA 131/ASR/2022[2018-9]Status: Disposed25/8/2022