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ITAT Amritsar Bench
3,234 judgments
SH. SANJEET SINGH PROP .,MOGA vs ASSISTANT COMMISSIONER OF INCOME TAX, MOGA
ITA 42/ASR/2019[2012-13]Status: Disposed20/9/2022AY 2012-13
AMRITSAR SWADESHI TEXTILE CORPORATION,AMRITSAR vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1, AMRITSAR
ITA 175/ASR/2022[2020-21]Status: Disposed16/9/2022AY 2020-21
TRG INDUSTRIES PRIVATE LIMITED,JAMMU vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, JAMMU
ITA 170/ASR/2022[2018-19]Status: Disposed16/9/2022AY 2018-19
SANT VALVES PRIVATE LIMITED,JALANDHAR vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1, JALANDHAR
ITA 168/ASR/2022[2020-21]Status: Disposed16/9/2022AY 2020-21
SH. SATISH JAIN,JAMMU vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1, JAMMU
ITA 158/ASR/2022[2019-20]Status: Disposed16/9/2022AY 2019-20
KAISER INDUSTRIES LIMITED,SAMBA vs PRINCIPAL COMMISSONER OF INCOME TAX-1, SRINAGAR
ITA 21/ASR/2021[2011-12]Status: Disposed16/9/2022AY 2011-12
KAISER INDUSTRIES LIMITED,SAMBA vs PRINCIPAL.COMMISSIONER OF INCOME TAX-1, SRINAGAR
ITA 20/ASR/2021[2010-11]Status: Disposed16/9/2022AY 2010-11
ASSOCIATION OF RADIATION ONCOLOGISTS OF INDIA,LUDHIANA vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHANDIGARH
ITA 696/ASR/2019[2019-20]Status: Disposed16/9/2022AY 2019-20
SHRI RAKESH SABHARWAL,JALANDHAR vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2, JALANDHAR
ITA 683/ASR/2019[2013-14]Status: Disposed16/9/2022AY 2013-14
SHRI SUSHEEL SABHARWAL,JALANDHAR vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2, JALANDHAR
ITA 682/ASR/2019[2013-14]Status: Disposed16/9/2022AY 2013-14
M/S K.C. AUTOS,NAWANSHAHR vs INCOME TAX OFFICER, NAWANSHAHR
ITA 136/ASR/2017[2007-08]Status: Disposed16/9/2022AY 2007-08
LEELA GUPTA,JALANDHAR vs PRINCIPAL COMISSIONER OF INCOME TAX-1, JALANDHAR
ITA 75/ASR/2022[2017-18]Status: Disposed15/9/2022AY 2017-18
LATE SHRI PARVEEN KOCHHAR LEAGAL HEIR KAMINI CHOUDHARY,AMRITSAR vs INCOME TAX OFFICER WARD -5 (4), AMRITSAR
ITA 187/ASR/2021[2017-18]Status: Disposed15/9/2022AY 2017-18
SHRI SHASHI GUPTA,JAMMU vs INCOME TAX OFFICER WARD-2(3), JAMMU
ITA 47/ASR/2020[1996-97]Status: Disposed15/9/2022AY 1996-97
SHRI JIT SINGH,NAWANSHAHAR vs INCOME TAX OFFICER, NAWANSHAHAR
ITA 603/ASR/2019[2011-12]Status: Disposed15/9/2022AY 2011-12
SHREE GANESH ENCLAVE,FEROZEPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX, BATHINDA
ITA 333/ASR/2019[2015-16]Status: Disposed15/9/2022AY 2015-16
SH. MANGAT TREHAN,HOSHIARPUR vs ASSISTANT COMMISSIONER OF INCOME -TAX, HOSHIARPUR
ITA 223/ASR/2019[2007-08]Status: Disposed15/9/2022AY 2007-08
M/S RAJINDER KOUL HUF,SRINAGAR vs INCOME TAX OFFICER, WARD 3 (2), SRINAGAR
ITA 343/ASR/2018[2012-13]Status: Disposed15/9/2022AY 2012-13
MEASAGE BAWA GURMUKH SINGH & SONS,AMRITSAR vs INCOME TAX OFFICER WARD- 4 (1), AMRITSAR
ITA 378/ASR/2019[2010-11]Status: Disposed13/9/2022AY 2010-11
SHRIMATI REKHA GARG,BATHINDA vs INCOME TAX OFFICER, BATHINDA
ITA 9/ASR/2021[2009-10]Status: Disposed12/9/2022AY 2009-10