← All Benches
ITAT Amritsar Bench
3,234 judgments
SHRI FAROOQ AHMAD AHANGAR,SRINAGAR vs INCOME TAX OFICER, WARD-3(1, SRINAGAR
ITA 607/ASR/2018[2010-11]Status: Disposed26/9/2022AY 2010-11
SHRI FAROOQ AHMAD AHANGAR,SRINAGAR vs INCOME TAX OFFICER,WARD-3(1), SRINAGAR
ITA 606/ASR/2018[2009-10]Status: Disposed26/9/2022AY 2009-10
THE JAMMU AND KASHMIR BANK LIMITED,SRINAGAR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, JAMMU
ITA 330/ASR/2018[2015-16]Status: Disposed26/9/2022AY 2015-16
ASSISTANT COMMISIONER OF INCOME TAX, CIRCLE-1, JAMMU vs MESERS JAMMU & KASHMIR BANK LIMITED, SRINAGAR
ITA 320/ASR/2018[2015-16]Status: Disposed26/9/2022AY 2015-16
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, JAMMU vs MESERS JAMMU & KASHMIR BANK LIMITED, SRINAGAR
ITA 319/ASR/2018[2014-15]Status: Disposed26/9/2022AY 2014-15
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, JAMMU, SRINAGAR vs MESERS JAMMU & KASHMIR BANK LIMITED, SRINAGAR
ITA 790/ASR/2017[2013-14]Status: Disposed26/9/2022AY 2013-14
SMT. ASHA CHHABRA,BATHINDA vs INCOME TAX OFFICER, WARD - 1(1), BATHINDA
ITA 695/ASR/2017[2013-14]Status: Disposed26/9/2022AY 2013-14
ASSISTANT COMMISSIONER OF INCOME -TAX, CIRCLE -1, JAMMU vs THE JAMMU & KASHMIR BANK LTD., SRINAGAR
ITA 637/ASR/2017[2012-13]Status: Disposed26/9/2022AY 2012-13
THE DY. COMMISSIONER INCOME-TAX, JAMMU vs M/S. THE JAMMU & KASHMIR BANK LTD, SRINAGAR
ITA 297/ASR/2014[2006-07]Status: Disposed26/9/2022AY 2006-07
THE DY. COMMISSIONER INCOME-TAX, JAMMU vs M/S. THE JAMMU & KASHMIR BANK LTD, SRINAGAR
ITA 296/ASR/2014[2005-06]Status: Disposed26/9/2022AY 2005-06
ARYA SHIKSHA MANDAL,JALANDHAR vs INCOME TAX OFFICER WAD ( EXEMPTIONS), JALANDHAR
ITA 126/ASR/2022[2017-18]Status: Disposed22/9/2022AY 2017-18
SHRIMATI PROMILA RANI W/O SHRI VARINDER KUMAR,MOGA vs INCOME TAX OFFICER WARD-2, MOGA
ITA 55/ASR/2020[2009-10]Status: Disposed22/9/2022AY 2009-10
SHRIMATI PROMILA RANI W/O SH. VARINDER KUMAR,MOGA vs INCOME TAX OFFICER WARD-2, MOGA
ITA 54/ASR/2020[2008-09]Status: Disposed22/9/2022AY 2008-09
SHRI SUKHDEV SINGH PROP KARNAIL SINGH SUKHDEV SINGH,AMRITSAR vs INCOME TAX OFFICER WARD-3(4), AMRITSAR
ITA 107/ASR/2020[2011-12]Status: Disposed22/9/2022AY 2011-12
DE vs ON PRIVATE LIMITED,JAMMU
ITA 549/ASR/2019[2013-14]Status: Disposed22/9/2022AY 2013-14
MEASAGE.TAU AGRO SALES PRIVATE LIMITED,FARIDKOT vs INCOME TAX OFFICER WARD-3(4), FARIDKOT
ITA 325/ASR/2019[2015-16]Status: Disposed22/9/2022AY 2015-16
MEASAGE TAU AGRO SALES PRIVATE LIMITED,FARIDKOT vs INCOME TAX OFFICER WARD-3(2), FEROZEPUR
ITA 324/ASR/2019[2014-15]Status: Disposed22/9/2022AY 2014-15
DE vs ON PRIVATE LIMITED,JAMMU
ITA 204/ASR/2019[2014-15]Status: Disposed22/9/2022AY 2014-15
SH. VIJAY KUMAR,PROP.,MOGA vs INCOME TAX OFFICER WARD-3, MOGA
ITA 129/ASR/2019[2010-11]Status: Disposed22/9/2022AY 2010-11
SH. ANUP KUMAR JAITLY,JALANDHAR vs INCOME TAX OFFICER WARD -3(1), JALANDHAR
ITA 112/ASR/2019[2012-13]Status: Disposed22/9/2022AY 2012-13