← All Benches

ITAT Amritsar Bench

3,234 judgments

M/S MOVIE BOX RECORDS P LTD,JALANDHAR vs D.C.I.T, CENTRAL CIRCLE - II, JALANDHAR

ITA 252/ASR/2017[2009-10]Status: Disposed10/10/2022AY 2009-10

M/S MOVIE BOX RECORDS P. LTD,JALNDHAR vs D.C.I.T, CENTRAL CIRCLE - II, JALNDHAR

ITA 251/ASR/2017[2008-09]Status: Disposed10/10/2022AY 2008-09

SH. SURINDER KUMAR MAHAJAN, GOVT. CONTRACTOR,PATHANKOT vs THE INCOME TAX OFFICER, PATHANKOT

ITA 534/ASR/2015[2011-12]Status: Disposed10/10/2022AY 2011-12

M/S GAUTAM ENGINEERING COMPANY,SRINAGAR vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-3, SRINAGAR

ITA 2/ASR/2022[2012-13]Status: Heard30/9/2022AY 2012-13

M/S ORTHONONVA HOSPITAL,JALANDHAR vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1, JALANDHAR

ITA 65/ASR/2021[2006-07]Status: Heard30/9/2022AY 2006-07

SH. MOHAMMAD IBRAHIM DAR,SRINAGAR vs INCOME TAX OFFICER, SRINAGAR

ITA 52/ASR/2019[2015-16]Status: Heard29/9/2022AY 2015-16

MEASAGE WORLD VISION,SRINAGAR vs INCOME TAX OFFICER WARD-3, SRINAGAR

ITA 453/ASR/2019[2013-14]Status: Heard29/9/2022AY 2013-14

SH PARVINDER JIT SINGH BINDRA,JALANDHAR vs THE INCOME TAX OFFICER, JALANDHAR

ITA 380/ASR/2016[2001-02]Status: Disposed28/9/2022AY 2001-02

DEPUTY COMMISSIONER OF INCOME TAX CIRCLE - 3, SRINAGAR vs MEASAGE LANDS AND AUTOMOTIVE, SRINAGAR

ITA 353/ASR/2019[2013-14]Status: Disposed27/9/2022AY 2013-14

SMT.DEBO W/O LATE SH.PAL RAM,JALANDAHR vs INCOME TAX OFFICER, PHAGWARA

ITA 3/ASR/2019[2005-06]Status: Disposed27/9/2022AY 2005-06

SMT.DEBBO. W/O SH.PAL RAM,JALANDHAR vs INCOME TAX OFFICER, JALANDHAR

ITA 2/ASR/2019[2004-05]Status: Disposed27/9/2022AY 2004-05

SMT.DEBO W/O SH.PAL RAM,JALANDHAR vs INCOME TAX OFFICER, JALANDHAR

ITA 1/ASR/2019[2003-04]Status: Disposed27/9/2022AY 2003-04

DEBBO WIFE OF LATE SH. PAL RAM,JALANDHAR vs THE INCOME TAX OFFICE, PHAGWARA

ITA 189/ASR/2016[2005-06]Status: Disposed27/9/2022AY 2005-06

DEBBO WIFE OF LATE SH. PAL RAM,JALANDHAR vs THE INCOME TAX OFFICE, PHAGWARA

ITA 188/ASR/2016[2004-05]Status: Disposed27/9/2022AY 2004-05

DEBBO WIFE OF LATE SH. PAL RAM,JALANDHAR vs THE INCOME TAX OFFICE, PHAGWARA

ITA 187/ASR/2016[2003-04]Status: Disposed27/9/2022AY 2003-04

SHRI MANJIT SINGH,JALANDHAR vs INCOME TAX OFFICER WARD -4(3), JALANDHAR

ITA 189/ASR/2021[2011-12]Status: Disposed26/9/2022AY 2011-12

SHRIMATI PARMJIT KAUR,TARAN TARAN vs INCOME TAX OFFICER WARD 5(4), AMRITSAR

ITA 101/ASR/2020[2011-12]Status: Disposed26/9/2022AY 2011-12

SHRI HARVINDER SINGH,KOTAKPURA vs INCOME TAX OFFICER WARD-III(3), FARIDKOT

ITA 673/ASR/2019[2011-12]Status: Disposed26/9/2022AY 2011-12

MESEAGE AABSHAAR,JAMMU vs INCOME TAX OFFICER WARD-1 (1), JAMMU

ITA 613/ASR/2019[2008-09]Status: Disposed26/9/2022AY 2008-09

SHER-E- KASHMIR COLLEGE OF EDUCATION,(UNIT OF) PIR PANCHAL EDUCATION TRUST,JAMMU vs INCOME TAX OFFICEER WRD-1(3), JAMMU

ITA 177/ASR/2019[2010-11]Status: Disposed26/9/2022AY 2010-11