← All Benches
ITAT Amritsar Bench
3,234 judgments
SHRI KANCHAN KUMAR MITRA,NEW DELHI vs INCOME TAX OFFICER WARD- 4 (3), AMRITSAR
ITA 539/ASR/2019[2011-12]Status: Disposed12/10/2022AY 2011-12
SHRIMATI SHAMSHADA TALIB,SRINAGAR vs INCOME TAX OFICER WARD -3(3), SRINAGAR
ITA 25/ASR/2018[2012-13]Status: Disposed12/10/2022AY 2012-13
SHRI SUKHPAL SINGH,MUKTSAR vs INCOME TAX OFFICER WARD-2(2), MUKTSAR
ITA 167/ASR/2018[2009-10]Status: Disposed12/10/2022AY 2009-10
SHRI SADHU SINGH,SHAHKOT vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, JALANDHAR
ITA 594/ASR/2018[2013-14]Status: Disposed11/10/2022AY 2013-14
SHRI SADHU SINGH,SHAHKOT vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, JALANDHAR
ITA 593/ASR/2018[2012-13]Status: Disposed11/10/2022AY 2012-13
SHRI SADHU SINGH,SHAHKOT vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, JALANDHAR
ITA 592/ASR/2018[2011-12]Status: Disposed11/10/2022AY 2011-12
SHRI SADHU SINGH,SHAHKOT vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, JALANDHAR
ITA 591/ASR/2018[2008-09]Status: Disposed11/10/2022AY 2008-09
NARINDER AND COMPANY,JALANDHAR vs INCOME TAX OFFICER WARD-3(5), JALANDHAR
ITA 93/ASR/2022[2017-18]Status: Disposed10/10/2022AY 2017-18
SHRIMATI NANDINI SHARMA,AMRITSAR vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, AMRITSAR
ITA 148/ASR/2022[2019-20]Status: Disposed10/10/2022AY 2019-20
EXEXECUTIVE ENGINEER FLORICULTURE,SRI NAGAR vs DEPUTY COMMISSIONER OF INCOME TAX CPC ( TDS ), SRINAGAR
ITA 137/ASR/2021[2020-21]Status: Disposed10/10/2022AY 2020-21
EXEXECUTIVE ENGINEER FLORICULTURE,SRI NAGAR vs DEPUTY COMMISSIONER OF INCOME TAX CPC (TDS), SRI NAGAR
ITA 136/ASR/2021[2019-20]Status: Disposed10/10/2022AY 2019-20
EXECUTIVE ENGINEER FLORICULTURE,SRINAGAR vs DEPUTY COMMISSIONER OF INCOME TAX CPC ( TDS), SRINAGAR
ITA 135/ASR/2021[2018-19]Status: Disposed10/10/2022AY 2018-19
EXECUTIVE ENGINEER FLORICULTURE,SRINAGAR vs DEPUTY COMMISSIONER OF NCOME TAX CPC ( TDS), SRINAGAR
ITA 134/ASR/2021[2017-18]Status: Disposed10/10/2022AY 2017-18
EXECUTIVE ENGINEER FLORICULTURE,SRI NAGAR vs DEPUTY COMMISSIONER OF INCOME TAX CPC( TDS), SRINAGAR
ITA 133/ASR/2021[2016-17]Status: Disposed10/10/2022AY 2016-17
SHRI DARPAN JAIN,JALANDHAR vs INCOME TAX WARD - 1(1), JALANDHAR
ITA 577/ASR/2019[2011-12]Status: Disposed10/10/2022AY 2011-12
D.C.I.T, CENTRAL CIRCLE - II, JALANDHAR vs M/S MOVIE BOX RECORDS PVT. LTD., JALANDHAR
ITA 263/ASR/2017[2011-12]Status: Disposed10/10/2022AY 2011-12
M/S MOVIE BOX RECORDS P. LTD,JALNDHAR vs D.C.I.T, CENTRAL CIRCLE - II, JALNDHAR
ITA 256/ASR/2017[2013-14]Status: Disposed10/10/2022AY 2013-14
M/S MOVIE BOX RECORDS P. LTD,JALNDHAR vs D.C.I.T, CENTRAL CIRCLE - II, JALNDHAR
ITA 255/ASR/2017[2012-13]Status: Disposed10/10/2022AY 2012-13
M/S MOVIE BOX RECORDS P. LTD,JALNDHAR vs D.C.I.T, CENTRAL CIRCLE - II, JALNDHAR
ITA 254/ASR/2017[2011-12]Status: Disposed10/10/2022AY 2011-12
M/S MOVIE BOX RECORDS P. LTD,JALNDHAR vs D.C.I.T, CENTRAL CIRCLE - II, JALNDHAR
ITA 253/ASR/2017[2010-11]Status: Disposed10/10/2022AY 2010-11
