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ITAT Amritsar Bench

3,234 judgments

SMT. INDERMEET BAINS W/O SH. D.S. BAINS,BATHINDA vs PR. COMMISSIONER OF INCOME TAX, BATHINDA

ITA 250/ASR/2019[2011-12]Status: Disposed19/10/2022AY 2011-12

SHRI RAHUL BHAT,JAMMU vs INCOME TAX OFFICER, WARD 1 (2), JAMMU

ITA 522/ASR/2018[2005-06]Status: Disposed19/10/2022AY 2005-06

B.R CHARITABLE TRUST,JAMMU vs INCOME TAX OFFICER (EXEMPTION)- WARD, JAMMU

ITA 21/ASR/2019[2012-13]Status: Disposed18/10/2022AY 2012-13

V.R.A. COTTON MILLS PVT. LTD.,ABOHAR vs THE ADDL. COMMISSIONER OF INCOME TAX, BATHINDA

ITA 508/ASR/2016[2008-09]Status: Disposed18/10/2022AY 2008-09

SH.RAMESH KUMAR MAHAJAN,JAMMU vs INCOME TAX OFFICER (TDS), SRINAGAR

ITA 147/ASR/2019[2011-12]Status: Disposed14/10/2022AY 2011-12

SHRIMATI. SUDESH NARULA,FEROZPUR vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, AMRITSAR

ITA 620/ASR/2018[2013-14]Status: Disposed14/10/2022AY 2013-14

SHRI GURU NANAK PUBLIC SENIOR SEC PUBLIC SCHOOL,JALANDHAR vs INCOME TAX OFFICER WARD-2(4), JALANDHAR

ITA 92/ASR/2022[2017-18]Status: Disposed13/10/2022AY 2017-18

SHRI PANKAJ ARORA,SRINAGAR vs INCOME TAX OFFICER WARD 3 (2), SRINAGAR

ITA 48/ASR/2020[2016-17]Status: Disposed13/10/2022AY 2016-17

SHRI PANKAJ ARORA,SRINAGAR vs INCOME TAX OFFICER WARD--3 (2), SRINAGAR

ITA 112/ASR/2020[2016-17]Status: Disposed13/10/2022AY 2016-17

SHRI PRABHDYAL SINGH,AMRITSAR vs INCOME TAX OFFICER WARD 5 (4), AMRITSAR

ITA 669/ASR/2019[2016-17]Status: Disposed13/10/2022AY 2016-17

SHRI MANJIT SINGH,S.B.S NAGAR vs INCOME TAX OFFICER, NAWANSHAR

ITA 581/ASR/2019[2011-12]Status: Disposed13/10/2022AY 2011-12

M/S KASHMIR CEMENT,UDHAMPUR vs INCOME TAX OFFICER, WARD-2(4), UDHAMPUR

ITA 584/ASR/2018[2014-15]Status: Disposed13/10/2022AY 2014-15

M/S SURAJ MOTORS PRIVATE LIMITED,SRINAGAR vs INCOME TAX OFFICER, WARD 3(3), SRINAGAR

ITA 525/ASR/2018[2014-15]Status: Disposed13/10/2022AY 2014-15

SHRI DEVI DATTA,AMRITSAR vs INCOME TAX OFFICER,WARD 1 (1), AMRITSAR

ITA 503/ASR/2018[2010-11]Status: Disposed13/10/2022AY 2010-11

MESERS SHREE BHAGWATI COTTON TRADERS,BATHINDA vs INCOME TAX OFFICER,WARD 1 (2), BATHINDA

ITA 480/ASR/2018[2009-10]Status: Disposed13/10/2022AY 2009-10

INCOME TAX OFFICER,WARD 1 (2), BATHINDA vs MESERS SHREE BHAGWATI COTTON TRADERS, BATHINDA

ITA 479/ASR/2018[2009-10]Status: Disposed13/10/2022AY 2009-10

MESERS VETERAN ENGINEERS INDUSTRIAL ESTATE ZAKURA,SRINAGAR vs INCOME TAX OFICER WARD 3 (3), SRINAGAR

ITA 342/ASR/2018[2012-13]Status: Disposed13/10/2022AY 2012-13

SMT. SANDEEP KAUR W/O SH SUKHPAL SINGH,MALOUT vs INCOME TAX OFFICER WARD-2 (5), MUKTSAR

ITA 157/ASR/2022[2017-18]Status: Disposed12/10/2022AY 2017-18

SH.BALJEET SINGH PROP. M/S. DREAM' CAR,JALANDHAR vs INCOME TAX OFFICER WARD 3 (1), JALANDHAR

ITA 150/ASR/2022[2017-2018]Status: Disposed12/10/2022AY 2017-2018

SHRIMATI HARWINDER KAUR,KAPURTHALA vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1, JALANDHAR

ITA 96/ASR/2021[2008-09]Status: Disposed12/10/2022AY 2008-09