← All Benches

ITAT Amritsar Bench

3,234 judgments

HOSHIARPUR TRADERS,HOSHIARPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX -1, JALANDHAR

ITA 117/ASR/2022[2017-18]Status: Disposed11/11/2022AY 2017-18

SHRI SUBASH CHANDER SAGGI,NEW DELHI vs INCOME TAX OFFICER WARD-6 (3), PATHANKOT

ITA 160/ASR/2020[2012-13]Status: Disposed11/11/2022AY 2012-13

SHRI SUBASH CHANDEER SAGGI,NEW DELHI vs INCOME TAX OFFICER WARD 6 (30, PATHANKOT

ITA 159/ASR/2020[2011-12]Status: Disposed11/11/2022AY 2011-12

SHRI FAUJA SINGH,JALALABAD vs INCOME TAX OFFICER WARD-II(4), ABOHAR

ITA 717/ASR/2019[2011-12]Status: Disposed11/11/2022AY 2011-12

SHRIMATI. SAVITRI DEVI,BATHINDA vs INCOME TAX OFFICER WARD-2(1), BATHINDA

ITA 340/ASR/2019[2010-11]Status: Disposed11/11/2022AY 2010-11

AARCON INDIA,AMRITSAR vs INCOME TAX OFFICER,WARD 5 (1), AMRITSAR

ITA 573/ASR/2018[2015-16]Status: Disposed11/11/2022AY 2015-16

INCOME TAX OFFICER, WARD 3, PATHANKOT vs SHRI SUBHASH CHANDER SAGGI, LAJPAT NAGAR-2 NEW DELHI

ITA 313/ASR/2017[2009-10]Status: Disposed11/11/2022AY 2009-10

THE PATHANKOT HINDU URBAN CO-OP BANK LTD.,PATHANKOT vs THE DY. COMMISSIONER OF INCOME TAX, PATHANKOT

ITA 351/ASR/2015[2010-11]Status: Disposed11/11/2022AY 2010-11

SHRI AMARJIT SINGH,JALANDHAR vs INCOME TAX OFFICER WARD-1 (1), JALANDHAR

ITA 601/ASR/2019[2011-12]Status: Disposed7/11/2022AY 2011-12

SHRI MOHINDER SINGH,MUKTSAR vs PRINCIPAL COMMISSIONER OF INCOME TAX -1, AMRITSAR

ITA 40/ASR/2021[2015-16]Status: Disposed21/10/2022AY 2015-16

BANDI CHHOR EDUCATIONAL CHARITABLE TRUST (GWALIOR),TARN- TARAN vs COMMISSIONER OF INCOME TAX (EXEMPATION), CHANDIGARH

ITA 685/ASR/2019[2019-20]Status: Disposed21/10/2022AY 2019-20

SHRI AMAR NATH JAIN MEMORIAL CHARITABLE TRUST,LUDHIANA vs INCOME TAX OFFICER ( EXEMPTION ), JALANDHAR

ITA 441/ASR/2019[2015-16]Status: Disposed21/10/2022AY 2015-16

SHRI SUNIL MEHTA,JALANDHAR vs INCOME TAX OFFICER WARD-2(4), JALANDHAR

ITA 110/ASR/2022[2017-18]Status: Disposed20/10/2022AY 2017-18

SHRI DARAVJEET SINGH POONIA,SHAHEED BHAGAT SINGH NAGAR vs INCOME TAX OFFICER, NAWANSHAHR

ITA 616/ASR/2019[2011-12]Status: Disposed20/10/2022AY 2011-12

SHRI GAURAV NARULA,FEROZPUR vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, AMRITSAR

ITA 619/ASR/2018[2013-14]Status: Disposed20/10/2022AY 2013-14

MESERS SAIN MIRAN BABA DARVESH,POONCH vs COMMISSIONER OF INCOME TAX(EXEMPTIONS), CHANDIGARH

ITA 442/ASR/2018[2018-19]Status: Disposed20/10/2022AY 2018-19

SHRI ANKUSH NARULA,AMRITSAR vs DEPUTY COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE, AMRITSAR

ITA 435/ASR/2018[2014-15]Status: Disposed20/10/2022AY 2014-15

SHRI GAURAV NARULA,AHMEDABAD vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, AMRITSAR

ITA 434/ASR/2018[2014-15]Status: Disposed20/10/2022AY 2014-15

SHRI MANISH CHOHAN,AMRITSAR vs INCOME TAX OFFICER WARD -4 (3), AMRITSAR

ITA 43/ASR/2020[2011-12]Status: Disposed19/10/2022AY 2011-12

MEASAGE CHOUDHRY CHARITABL TRUST,JAMMU vs COMMISSIONER OF INCOME - TAX CENTRAL CIRCLE, JAMMU

ITA 359/ASR/2019[2015-16]Status: Disposed19/10/2022AY 2015-16