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ITAT Amritsar Bench

3,234 judgments

IMPROVEMENT TRUST FAZILKA,FAZILKA vs COMMISSIONER OF INCOME TAX ( EXEMPTIONS), CHANDIGARH

ITA 122/ASR/2020[2014-15]Status: Disposed16/11/2022AY 2014-15

ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-3, AMRITSAR vs SHRI RAJDEEP SINGH UPPAL PROP, AMRITSAR

ITA 643/ASR/2019[2010-11]Status: Disposed16/11/2022AY 2010-11

JAMMU & KASHMIR STATE POWER DEVELOPMENT CORPORATION LIMIMTED,SRINAGAR vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE - 3, SRINAGAR

ITA 356/ASR/2019[2007-08]Status: Disposed16/11/2022AY 2007-08

M/S. LEH NUTRITION PROJECT,LEH LADKH vs THE DY. COMMISSIONER OF INCOME-TAX, SRINAGAR

ITA 364/ASR/2014[2010-11]Status: Disposed16/11/2022AY 2010-11

SHRI MOHAMMAD YAQOOB DAR,SRINAGAR vs INCOME TAX OFFICER WARD -3 (2), SRINAGAR

ITA 17/ASR/2022[2012-13]Status: Disposed15/11/2022AY 2012-13

INCOME TAX OFFICER ( EXEMPTIONS) WARD, JALANDHAR vs JULLUNDER MODEL SCHOOL, JALANDHAR

ITA 134/ASR/2022[2017-18]Status: Disposed15/11/2022AY 2017-18

INCOME TAX OFFICER WARD 4 (3), JALANDHAR vs SMT. GURJEET KAUR W/O SH. KULWANT SINGH, JALANDHAR

ITA 124/ASR/2022[2009-10]Status: Disposed15/11/2022AY 2009-10

ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, AMRITSAR vs M/S PUNJAB RICE LAND PRIVATE LIMITED, TARN TARAN

ITA 45/ASR/2021[2014-15]Status: Disposed15/11/2022AY 2014-15

ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, AMRITSAR vs M/S PUNJAB RICE LAND PRIVATE LIMITED, TARN TARAN

ITA 44/ASR/2021[2012-13]Status: Disposed15/11/2022AY 2012-13

M/S KASHMIR PALACE,SRINAGAR vs INCOME TAX OFFICER WARD -3(2), SRINAGAR

ITA 72/ASR/2019[2007-08]Status: Disposed15/11/2022AY 2007-08

SHRIMATI KAMALJIT KAUR,NAWANSHAHAR vs INCOME TAX OFFICER, NAWANSHAHAR

ITA 500/ASR/2019[2011-12]Status: Disposed15/11/2022AY 2011-12

DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, JAMMU vs SHRI RAM PAL GUPTA, JAMMU

ITA 476/ASR/2019[2017-18]Status: Disposed15/11/2022AY 2017-18

SHRI RAJESH GUPTA,JAMMU vs DEPUTY COMMISSIONE OF INCOME TAX CENTRAL CIRCLE, JAMMU

ITA 450/ASR/2019[2017-18]Status: Disposed15/11/2022AY 2017-18

SHRI RAM PAL GUPTA,JAMMU vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, JAMMU

ITA 449/ASR/2019[2017-18]Status: Disposed15/11/2022AY 2017-18

THE NAWANSHAHAR CENTRAL CO- OPERATIVE BANK LIMITED,NAWANSHAHAR vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-2, JALANDHAR

ITA 423/ASR/2019[2016-17]Status: Disposed15/11/2022AY 2016-17

M/S MEHTA INSTITUTE OF EDUCATION,LUDHIANA vs INCOME TAX OFFICER WARD (EXEMPTION), JALANDHAR

ITA 26/ASR/2019[2013-14]Status: Disposed15/11/2022AY 2013-14

SHRI SHARAN SINGH,AMRITSAR vs INCOME TAX OFFICER, WARD-4(5), AMRITSAR

ITA 350/ASR/2018[2014-15]Status: Disposed15/11/2022AY 2014-15

ROOP VATIKA,JAGROAN vs COMMISSIONER OF ( EXEMPTIONS), CHANDIGARH

ITA 77/ASR/2022[2017-18]Status: Disposed11/11/2022AY 2017-18

SAINT MAHAPRAGYA EDUCATIONAL SOCIETY,JAGROAN vs COMMISSIONER OF INCOME TAX ( EXEMPTIONS), CHANDIGARH

ITA 76/ASR/2022[2017-18]Status: Disposed11/11/2022AY 2017-18

SHRI BALDEV SINGH,ABOHAR vs INCOME TAX OFFICER WARD- 3 (2), FEROZEPUR

ITA 48/ASR/2022[2017-18]Status: Disposed11/11/2022AY 2017-18