← All Benches
ITAT Amritsar Bench
3,234 judgments
MESSER COTTAGE INDUSTRIES,SRINAGAR vs INCOME TAX OFFICER WARD 3(1), SRINAGAR
ITA 7/ASR/2018[2014-15]Status: Disposed20/12/2022AY 2014-15
M/S COTTAGE INDUSTRIES ART GALLERY,SRINAGAR vs INCOME TAX OFFICER WARD 3 (1), SRINAGAR
ITA 6/ASR/2018[2012-13]Status: Disposed20/12/2022AY 2012-13
M/S. DADA MOTOR GARAGE,JALANDHAR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3, JALANDHAR
ITA 559/ASR/2018[2015-16]Status: Disposed20/12/2022AY 2015-16
MAYUR FOUNDATION,JALANDHAR vs ASSISTANT COMMISSIONER OF INCOME TAX,(EXEMPTIONS), CHANDIGARH
ITA 120/ASR/2018[2014-15]Status: Disposed20/12/2022AY 2014-15
SHRI KAMALDEEP SINGH,PHAGWARA vs INCOME TAX OFFICER WARD-2, PHAGWARA
ITA 755/ASR/2017[2009-10]Status: Disposed20/12/2022AY 2009-10
SH. RANBIR SINGH DUTTA,AMRITSAR vs INCOME TAX OFFICER, WARD 4(3), AMRITSAR
ITA 334/ASR/2017[2006-07]Status: Disposed20/12/2022AY 2006-07
SH. RANBIR SINGH DUTTA,AMRITSAR vs INCOME TAX OFFICER, WARD 4(3), AMRITSAR
ITA 333/ASR/2017[2006-07]Status: Disposed20/12/2022AY 2006-07
M/S MARS EDUCATIONAL TRST,ANANTNAG vs INCOME TAX OFFICER, ANANTNAG CIRCLE
ITA 308/ASR/2017[2007-08]Status: Disposed20/12/2022AY 2007-08
M/S MARS EDUCATIONAL TRUST,KASHMIR vs INCOME TAX OFFICER, ANANTNAG CIRCLE, KASHMIR
ITA 271/ASR/2017[2008-09]Status: Disposed20/12/2022AY 2008-09
M/S SADHU SINGH HAMDARD TRUST,JALANDHAR vs ASSISTANT COMMISSIONER OF INCOME TAX, JALANDHAR
ITA 22/ASR/2017[1991-92]Status: Disposed20/12/2022AY 1991-92
M/S SADHU SINGH HAMDARD TRUST,JALANDHAR vs ASSISTANT COMMISSIONER OF INCOME TAX, JALANDHAR
ITA 21/ASR/2017[1990-91]Status: Disposed20/12/2022AY 1990-91
M/S SADHU SINGH HAMDARD TRUST,JALANDHAR vs ASSISTANT COMMISSIONER OF INCOME TAX, JALANDHAR
ITA 20/ASR/2017[1989-90]Status: Disposed20/12/2022AY 1989-90
M/S SADHU SINGH HAMDARD TRUST,JALANDHAR vs ASSISTANT COMMISSIONER OF INCOME TAX, JALANDHAR
ITA 19/ASR/2017[1988-89]Status: Disposed20/12/2022AY 1988-89
M/S SADHU SINGH HAMDARD TRUST,JALANDHAR vs ASSISTANT COMMISSIONER OF INCOME TAX, JALANDHAR
ITA 18/ASR/2017[1987-88]Status: Disposed20/12/2022AY 1987-88
M/S SADHU SINGH HAMDARD TRUST,JALANDHAR vs ASSISTANT COMMISSIONER OF INCOME TAX, JALANDHAR
ITA 17/ASR/2017[1986-87]Status: Disposed20/12/2022AY 1986-87
M/S SADHU SINGH HAMDARD TRUST,JALANDHAR vs ASSISTANT COMMISSIONER OF INCOME TAX, JALANDHAR
ITA 16/ASR/2017[1985-86]Status: Disposed20/12/2022AY 1985-86
M/S SADHU SINGH HAMDARD TRUST,JALANDHAR vs ASSISTANT COMMISSIONER OF INCOME TAX, JALANDHAR
ITA 15/ASR/2017[1984-85]Status: Disposed20/12/2022AY 1984-85
SH. NITIN MAHAJAN,AMRITSAR. vs THE ASSISTANT COMMISSIONER OF INCOME TAX, AMRITSAR.
ITA 148/ASR/2017[2012-13]Status: Disposed20/12/2022AY 2012-13
MEASEG. D. P. DHAR MEMORIAL TRUST,SRINAGAR vs INCOME TAX OFFICER (EXEMPTION) CIRCLE-1, CHANDIGARH
ITA 296/ASR/2019[2015-16]Status: Disposed9/12/2022AY 2015-16
SHRI RAMANDEEP SINGH,JALANDHAR vs INCOME TAX OFICER WARD-1(3), JALANDHAR
ITA 252/ASR/2018[2009-10]Status: Disposed9/12/2022AY 2009-10
