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ITAT Amritsar Bench
3,234 judgments
INCOME TAX OFFICER ( EXEMPTIONS), AMRITSAR vs M/S RADHA RAMAN CHARITABLE TRUST, GURDASPUR
ITA 96/ASR/2022[2017-18]Status: Disposed20/12/2022AY 2017-18
ROYAL FURNISHER,JAMMU vs ASSESING OFFICER WARD- 2 (2), JAMMU
ITA 54/ASR/2022[2018-19]Status: Disposed20/12/2022AY 2018-19
TORRENT ROOFING SYSTEMS,HOSHIARPUR vs INCOME TAX OFFICER WARD -4, `HOSHIARPUR
ITA 145/ASR/2022[2017-2018]Status: Disposed20/12/2022AY 2017-2018
SHRI LAKHWINDER SINGH,AMRITSAR vs INCOME TAX OFFICER WARD -5 (3), AMRITSAR
ITA 125/ASR/2022[212-13]Status: Disposed20/12/2022
SH HIMANSHU ARORA,AMRITSAR vs INCOME TAX OFFICER WARD -2(1), AMRITSAR
ITA 66/ASR/2021[2017-18]Status: Disposed20/12/2022AY 2017-18
SHRI TARSEM SINGH GILL SON & LEGAL HEIR OF SHRI TARLOK SINGH GILL ( DECEASED),HOSHIARPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX -1, JALANDHAR
ITA 24/ASR/2021[2011-12]Status: Disposed20/12/2022AY 2011-12
G.S SETHI & COMPANY,JALANDHAR vs INCOME TAX OFFICER WARD-1 (5), JALANDHAR
ITA 181/ASR/2021[2013-14]Status: Disposed20/12/2022AY 2013-14
INCOME TAX OFFICER WARD, MOGA vs SHRIMATI NEELAM RANI, NIHAL SINGH WALA
ITA 157/ASR/2021[2017-18]Status: Disposed20/12/2022AY 2017-18
SHRIMATI. HARBHAJAN KAUR,JALANDHAR vs INCOME TAX OFFICER WARD -1 (20, JALANDHAR
ITA 104/ASR/2021[2012-13]Status: Disposed20/12/2022AY 2012-13
JAMMU AND KASHMIR PROJECTS CONSTRUCTION CORPORATION LIMITED,SRINAGAR vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-3, SRINAGAR
ITA 4/ASR/2020[2006-07]Status: Disposed20/12/2022AY 2006-07
M/S SKYNET INFRA DEVELOPERS PRIVATE LIMITED,BATHINDA vs INCOME TAX OFFICER WARD 2(1), BATHINDA
ITA 167/ASR/2020[2014-15]Status: Disposed20/12/2022AY 2014-15
SHRI SUKHDEV SINGH PROP KARNAIL SINGH SUKHDEV SINGH,AMRITSAR vs INCOME TAX OFFICER WARD-3 (4), AMRITSAR
ITA 106/ASR/2020[2011-12]Status: Disposed20/12/2022AY 2011-12
MOHMMAD. MUZAFFAR. BEIGH,SRINAGAR vs INCOME TAX OFFICER WARD-3(5), SRINAGAR
ITA 99/ASR/2019[2008-09]Status: Disposed20/12/2022AY 2008-09
SHRI SHAM SUNDER AGGARWAL,KAPURTHALA vs INCOME TAX OFFICER WARD - 2, KAPURTHALA
ITA 537/ASR/2019[2010-11]Status: Disposed20/12/2022AY 2010-11
SHRI ABDUL MAJID DAR,SRINAGAR vs INCOME TAX OFFICER WARD - 3 (1), BARAMULA
ITA 382/ASR/2019[2008-09]Status: Disposed20/12/2022AY 2008-09
SH. HARBANS SINGH. S/O. SH. MAJOR SINGH,BATHINDA vs INCOME TAX OFFICER WARD-II(1), BATHINDA
ITA 249/ASR/2019[2010-11]Status: Disposed20/12/2022AY 2010-11
G.I. POWER CORPORATION LTD.,JAMMU vs DY. COMMISSIONER OF INCOME TAX, JAMMU
ITA 205/ASR/2019[2006-07]Status: Disposed20/12/2022AY 2006-07
G.I POWER CORPORATION. LTD.,JAMMU vs DY. COMMISSIONER OF INCOME TAX CIRCLE-2, JAMMU
ITA 192/ASR/2019[2006-07]Status: Disposed20/12/2022AY 2006-07
M/S PROTECTION PLUS PHARMACEUTICALS PRIVATE LIMITED,JAMMU vs INCOME TAX OFFICER WARD-1(2), JAMMU
ITA 188/ASR/2019[2008-09]Status: Disposed20/12/2022AY 2008-09
SHRI AMAR SINGH,SAHEED BHAGAT SINGH NAGAR vs INCOME TAX OFFICEER, SAHEED BHAGAT SINGH NAGAR
ITA 168/ASR/2019[2015-16]Status: Disposed20/12/2022AY 2015-16