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ITAT Amritsar Bench
3,234 judgments
M/S NEEVENTA CONSTRUCTION PRIVATE LIMITED,NEW DELHI vs INCOME TAX OFFICER WARD-3(1), FEROZEPUR
ITA 139/ASR/2019[2015-16]Status: Disposed31/1/2023AY 2015-16
SHRI GURU NANAK DEV CHARITABLE TRUST,LUDHIANA vs INCOME TAX OFFICER (EXEMPTIONS), JALANDHAR
ITA 271/ASR/2018[2014-15]Status: Disposed31/1/2023AY 2014-15
IDARA AUQAF ASLAMIA TRUST,JAMMU & KASAHMIR vs INCOME TAX OFFICER WARD ANANTNAG, JAMMU AND KASHMIR
ITA 261/ASR/2018[2009-10]Status: Disposed31/1/2023AY 2009-10
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-3, AMRITSAR vs M/S SURJIT SINGH AND CO, AMRITSAR
ITA 16/ASR/2018[2014-15]Status: Disposed31/1/2023AY 2014-15
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-IV, PATHANKOT vs THE GURDASPUR CENTRAL CO. OPBANK LTD, GURDASPUR
ITA 542/ASR/2017[2013-14]Status: Disposed31/1/2023AY 2013-14
M/S.PUNJAB INSTITUTE OF MEDICAL SCIENCE,JALANDHAR vs DEPUTY COMMISSIONER OF INCOME TAX, JALANDHAR
ITA 306/ASR/2017[2010-11]Status: Disposed31/1/2023AY 2010-11
M/S.PUNJAB INSTITUTE OF MEDICAL SCIENCE,JALANDHAR vs DEPUTY COMMISSIONER OF INCOME TAX, JALANDHAR
ITA 305/ASR/2017[2009-10]Status: Disposed31/1/2023AY 2009-10
M/S.PUNJAB INSTITURE OF MEDICAL SCIENCE,JALANDHAR vs DEPUTY COMMISSIONER OF INCOME TAX, JALANDHAR
ITA 304/ASR/2017[2008-09]Status: Disposed31/1/2023AY 2008-09
M/S. PUNJAB INSTITUTE OF MEDICAL SCIENCES,JALANDHAR vs DEPUTY COMMISSIONER OF INCOME TAX, JALANDHAR
ITA 303/ASR/2017[2007-08]Status: Disposed31/1/2023AY 2007-08
M/S PUNJAB INSTITUTE OF MEDICAL SCIENCES,JALANDHAR vs THE DY COMMISSIONER OF INCOME TAX, JALANDHAR
ITA 581/ASR/2015[2008-09]Status: Disposed31/1/2023AY 2008-09
CONSTRUCTION ENGINEERS,SRINAGAR vs THE ASSESSING OFFICER, SRINAGAR
ITA 495/ASR/2010[2007-08]Status: Disposed31/1/2023AY 2007-08
DEPUTY COMMISSIONER OF INCOME TAX, SRINAGAR vs M/S. CONSTRUCTION ENGINEERS, SRINAGAR
ITA 382/ASR/2010[2007-08]Status: Disposed31/1/2023AY 2007-08
ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, JAMMU vs M/S HN AGRI SERVE PRIVATE LIMITED, SRINAGAR
ITA 150/ASR/2021[2017-18]Status: Disposed10/1/2023AY 2017-18
SHRI HARINDER PAL SINGH,JALANDHAR vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1, JALANDHAR
ITA 123/ASR/2022[2015-16]Status: Disposed27/12/2022AY 2015-16
SMT. KULDIP KAUR W/O SH BALWINDER SINGH,HOSHIARPUR vs INCOME TAX OFFICER, DASUYA
ITA 147/ASR/2020[2012-13]Status: Disposed27/12/2022AY 2012-13
SMT. KULDIP KAUR W/ O BALWINDER SINGH,HOSHIARPUR vs INCOME TAX OFFICER, DASUYA
ITA 146/ASR/2020[2011-12]Status: Disposed27/12/2022AY 2011-12
SHRI HARJIT SINGH RANDHAWA,JALANDHAR vs INCOME TAX OFFICER WARD -III (40, JALANDHAR
ITA 548/ASR/2019[2010-11]Status: Disposed27/12/2022AY 2010-11
SHRI MOHD TAURAF PROP M/S TAURAF COMMUNICATIONS,UDHAMPUR vs INCOME TAX OFFICER WARD, UDHAMPUR
ITA 165/ASR/2022[2017-18]Status: Disposed26/12/2022AY 2017-18
SHRI GURU TEG BAHADUR EDUCATIONAL TRUST,JALANDHAR vs COMMISSIONER OF INCOME TAX -( EXEMPTIONS), CHANDIGARH
ITA 104/ASR/2022[2018-19]Status: Disposed26/12/2022AY 2018-19
SHRIMATI ANISHA RANI CHAMBAIL,PATHANKOT vs INCOME TAX OFFICER WARD- 1, PATHANKOT
ITA 442/ASR/2019[2014-15]Status: Disposed26/12/2022AY 2014-15
