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ITAT Amritsar Bench

3,236 judgments

SHRI KULDEEP SINGH SON OF SHRI.BHURA SINGH,MANSA vs INCOME TAX OFFICER WARD1 ( 4 ), MANSA

ITA 82/ASR/2021[2012-13]Status: Disposed10/2/2023AY 2012-13

SHRI MANJIT SINGH S/O SHRI.GURDEV SINGH KHERA,MOGA vs INCOME TAX OFFICER -II, MOGA

ITA 278/ASR/2019[2006-07]Status: Disposed10/2/2023AY 2006-07

HARBANS SINGH,MANSA vs INCOME TAX OFFICER WARD - 1 (4), MANSA

ITA 40/ASR/2022[2017-18]Status: Disposed8/2/2023AY 2017-18

BHAGAT PARKASH KAMAL SHARMA,JAMMU vs INCOME TAX OFFICER WARD -1 (1), JAMMU

ITA 184/ASR/2021[2013-14]Status: Disposed7/2/2023AY 2013-14

SHRI GURBACHAN SINGH S/O SHRI.GURDEV SINGH,MANSA vs INCOME TAX OFFICER WARD- 1 (4 ), MANSA

ITA 198/ASR/2022[2011-12]Status: Disposed31/1/2023AY 2011-12

SHRI GURBACHAN SINGH S/O SH. GURDEV SINGH,MANSA vs INCOME TAX OFFICER WARD - 1 (4), MANSA

ITA 197/ASR/2022[2011-12]Status: Disposed31/1/2023AY 2011-12

NAVODIA TIMES PRIVATE LIMITED,JALANDHAR vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1, JALANDHAR

ITA 192/ASR/2022[2018-19]Status: Disposed31/1/2023AY 2018-19

M/S DASMESH COLD STORAGE,NAKODAR vs PRINCIPAL COMMISSIONER OF INCOME TAX -1, JALANDHAR

ITA 191/ASR/2022[2017-18]Status: Disposed31/1/2023AY 2017-18

SHRI RAJNISH DHAWAN,JALANDHAR vs INCOME TAX OFFICER, JALANDHAR

ITA 180/ASR/2022[2011-2012]Status: Disposed31/1/2023AY 2011-2012

SMT. KAMLESH SETH,BATALA vs COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, AMRITSAR

ITA 173/ASR/2022[2017-18]Status: Disposed31/1/2023AY 2017-18

SMT. RAJ KUMARI,AMRITSAR vs ASSISTANT COMMISSIONER OF INCOME TAX ( OSD ) WARD -2 (3), AMRITSAR

ITA 169/ASR/2022[2010-11]Status: Disposed31/1/2023AY 2010-11

SHRI SUHEEL ABBAS MIRZA,SRINAGAR vs INCOME TAX OFFICER WARD -3 (3), SRINAGAR

ITA 160/ASR/2022[2009-10]Status: Disposed31/1/2023AY 2009-10

SHRI IQBAL SINGH,MOGA vs PRINCIPAL COMMISSIONER OF INCOME TAX -1, LUDHIANA

ITA 105/ASR/2022[2014-15]Status: Disposed31/1/2023AY 2014-15

H. N. AGRI SERVICE PRIVATE LIMITED,SRINAGAR vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, JAMMU

ITA 94/ASR/2021[2017-18]Status: Disposed31/1/2023AY 2017-18

SHRIMATI RITU KAPOOR,SRINAGAR vs INCOME TAX OFFICER WARD-III(2), SRINAGAR

ITA 42/ASR/2020[2006-07]Status: Disposed31/1/2023AY 2006-07

AMRITSAR DIOCESE OF BELIVERS EASTERN CHURCH,AMRITSAR vs COMMISSIONER OF INCOME TAX ( EXEMPTIONS), CHANDIGARH

ITA 119/ASR/2020[2019-20]Status: Disposed31/1/2023AY 2019-20

M/S MIRZA SONS MIRZA,SRINAGAR vs ASSISTANT COMMISSIONER OF INCOME TAX, SRINAGAR

ITA 7/ASR/2019[2003-04]Status: Disposed31/1/2023AY 2003-04

PUNJAB STATE WAREHOUSING CORPORATION,HOSHIARPUR vs INCOME TAX OFFICER - TDS-1, JALANDHAR

ITA 646/ASR/2019[2014-15]Status: Disposed31/1/2023AY 2014-15

PUNJAB STATE WAREHOUSING CORPORATION,HOSHIARPUR vs INCOME TAX OFFICER TDS-1, JALANDHAR

ITA 645/ASR/2019[20103-14]Status: Disposed31/1/2023

PUNJAB STATE WAREHOUSING CORPORATION,HOSHIARPUR vs INCOME TAX OFFICER TDS-1`, JALANDHAR

ITA 644/ASR/2019[2012-13]Status: Disposed31/1/2023AY 2012-13