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ITAT Amritsar Bench

3,236 judgments

DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1, JALANDHAR vs MEASAGE BHAGWATI LACTO VEGETARIAN EXPORTS (P) LIMITED, FEROZEPUR CANTT

ITA 1/ASR/2020[2016-17]Status: Disposed17/2/2023AY 2016-17

MEASAGE PEER PANCHAL EDUCATIONAL AND WELEFARE TRUST,SRINAGAR vs INCOME TAX OFFICER (EXEMPTION), CHANDIGARH

ITA 357/ASR/2019[2019-20]Status: Disposed17/2/2023AY 2019-20

MESSEG CHOUDHARY CHARITABLE TRUST,JAMMU vs PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL), LUDHIANA

ITA 167/ASR/2019[2014-15]Status: Disposed17/2/2023AY 2014-15

MESERS H.S AKASH AGRO INDIA PRIVATE LIMITED,MANSA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCEL-1, BATHINDA

ITA 520/ASR/2018[2015-16]Status: Disposed17/2/2023AY 2015-16

SANJEEV KALIA,KAPURTHALA vs INCOME TAX OFFICER, WARD-2, PHAGWARA

ITA 229/ASR/2018[2009-10]Status: Disposed17/2/2023AY 2009-10

THE DY. COMMISSIONER OF INCOME-TAX, AMRITSAR. vs M/S. KOCHAR OVERSEAS P.LTD, AMRITSAR.

ITA 627/ASR/2014[2010-11]Status: Disposed17/2/2023AY 2010-11

SHRI GURPREET SINGH KHURANA,JALANDHAR vs PRINCIPAL COMMISSIONER OF INCOME TAX-1, JALANDHAR

ITA 8/ASR/2021[2016-17]Status: Disposed15/2/2023AY 2016-17

SHRI ALTAF HUSAIN SHAH,SRINAGAR vs INCOME TAX OFFICER WARD 1(1), SRINAGAR

ITA 13/ASR/2021[2001-02]Status: Disposed15/2/2023AY 2001-02

MESERS ALFA MECHANICAL & ELECTRICALS ENGINEERING WORKS,SRINAGAR vs INCOME TAX OFICER WARD 3 (1), SRINAGAR

ITA 99/ASR/2018[2008-09]Status: Disposed15/2/2023AY 2008-09

MESERS GANESH RICE MILLS,MUKTSAR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-II, BATHINDA

ITA 287/ASR/2018[2014-15]Status: Disposed15/2/2023AY 2014-15

M/S ALFA MECHANICAL & ELECTRICALS ENGINEERING WORKS,SRINAGAR vs INCOME TAX OFFICER, WARD 3(1), SRINAGAR

ITA 137/ASR/2018[2008-09]Status: Disposed15/2/2023AY 2008-09

M/S HEALTHAID FOODS SPECIALIST PVT. LTD,AMRITSAR vs PR. COMM. OF INCOME TAX ( CENTRAL), LUDHIANA

ITA 281/ASR/2017[2013-14]Status: Disposed15/2/2023AY 2013-14

M/S HEALTHAID FOODS SPECIALIST PVT. LTD,AMRITSAR vs PR. COMM. OF INCOME TAX ( CENTRAL), LUDHIANA

ITA 280/ASR/2017[2012-13]Status: Disposed15/2/2023AY 2012-13

M/S HEALTHAID FOODS SPECIALIST PVT. LTD,AMRITSAR vs PR. COMM. OF INCOME TAX ( CENTRAL), LUDHIANA

ITA 279/ASR/2017[2011-12]Status: Disposed15/2/2023AY 2011-12

M/S HEALTHAID FOODS SPECIALIST PVT. LTD,AMRITSAR vs PR. COMM. OF INCOME TAX(CENTRAL), LUDHIANA

ITA 278/ASR/2017[2010-11]Status: Disposed15/2/2023AY 2010-11

M/S HEALTHAID FOODS SPECIALIST PVT. LTD,AMRITSAR vs PR. COMM. OF INCOME TAX(CENTRAL), LUDHIANA

ITA 277/ASR/2017[2009-10]Status: Disposed15/2/2023AY 2009-10

M/S HEALTHAID FOODS SPECIALIST PVT. LTD,AMRITSAR vs PR. COMM. OF INCOME TAX(CENTRAL), LUDHIANA

ITA 276/ASR/2017[2008-09]Status: Disposed15/2/2023AY 2008-09

M/S HEALTHAID FOODS SPECIALIST PVT. LTD,AMRITSAR vs PR. COMM. OF INCOME TAX(CENTRAL), LUDHIANA

ITA 275/ASR/2017[2007-08]Status: Disposed15/2/2023AY 2007-08

SHRI JOGINDER SINGH,JALANDHAR vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1, JALANDHAR

ITA 136/ASR/2022[2011-12]Status: Disposed10/2/2023AY 2011-12

SHRI JOGINDER SINGH,JALANDHAR vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1, JALANDHAR

ITA 135/ASR/2022[2009-10]Status: Disposed10/2/2023AY 2009-10