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ITAT Amritsar Bench
3,236 judgments
SHRI SWARAN SINGH,JALANDHAR vs INCOME TAX OFFICER WARD-4(1), JALANDHAR
ITA 11/ASR/2020[2011-12]Status: Disposed23/2/2023AY 2011-12
INCOME TAX OFFICER WARD-2, MOGA vs MEASGE TLG AGRO TRADERS PRIVTE LIMITED, MOGA
ITA 637/ASR/2019[2014-158]Status: Disposed22/2/2023AY 2014-158
HIMALYA SPINNING MILLS,AMRITSAR vs INCOME TAX OFFICER WARD- 2 (1), AMRITSAR
ITA 88/ASR/2022[2017-18]Status: Disposed20/2/2023AY 2017-18
THE AZAD NAKODAR BUS SERVICE PRIVATE LIMITED,NAKODAR vs DEPUTY COMMSSIONER OF INCOME TAC CIRCL-4E, JALANDHAR
ITA 107/ASR/2022[2018-19]Status: Disposed20/2/2023AY 2018-19
SHRI RAMANDEEP SINGH,RAMPURA vs INCOME TAX OFFICER WARD-1 (3), BATHINDA
ITA 84/ASR/2021[2009-10]Status: Disposed20/2/2023AY 2009-10
B.M.L WELFARE TRUST,SRINAGAR vs COMMISSIONER OF INCOME TAX ( EXEMPTIONS), CHANDIGARH
ITA 165/ASR/2020[2020-21]Status: Disposed20/2/2023AY 2020-21
SHRIMATI SUMAN SABHARWAL,JALANDHAR vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2, JALANDHAR
ITA 629/ASR/2019[2014-15]Status: Disposed20/2/2023AY 2014-15
SHRIMATI SUMAN SABHARWAL,JALANDHAR vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2, JALANDHAR
ITA 628/ASR/2019[2013-14]Status: Disposed20/2/2023AY 2013-14
SHRIMATI SUMAN SBHARWAL,JALANDHAR vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2, JALANDHAR
ITA 627/ASR/2019[2012-13]Status: Disposed20/2/2023AY 2012-13
SHRI RAMANDEEP SINGH SIDHU,BATHINDA vs INCOME TAX OFFICER WARD-1(3), BATHINDA
ITA 311/ASR/2019[2009-10]Status: Disposed20/2/2023AY 2009-10
SHRI RAGHAV MEHANDRU,JALANDHAR vs INCOME TAX OFFICER WARD-1 (3), JALANDHAR
ITA 80/ASR/2022[2014-15]Status: Disposed17/2/2023AY 2014-15
SMT. GAURI CHHABRA W/O SH, ASHOK KUMAR,MUKTSAR vs INCOME TAX OFFICER WARD - (5), MUKTSAR
ITA 176/ASR/2022[2017-18]Status: Disposed17/2/2023AY 2017-18
SHRI YASIR BILAL KHAN,SRINAGAR vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, JAMMU
ITA 156/ASR/2022[2016-17]Status: Disposed17/2/2023AY 2016-17
SHRI YASIR BILAL KHAN,SRINAGAR vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, JAMMU
ITA 155/ASR/2022[2015-16]Status: Disposed17/2/2023AY 2015-16
SHRI YASIR BILAL KHAN,SRINAGAR vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, JAMMU
ITA 154/ASR/2022[2015-16]Status: Disposed17/2/2023AY 2015-16
SHRI YASIR BILAL KHAN,SRINAGAR vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, JAMMU
ITA 153/ASR/2022[2014-15]Status: Disposed17/2/2023AY 2014-15
SHRI YASIR BILAL KHAN,SRINAGAR vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, JAMMU
ITA 152/ASR/2022[2012-13]Status: Disposed17/2/2023AY 2012-13
SHRI YASIR BILAL KHAN,SRINAGAR vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, JAMMU
ITA 151/ASR/2022[2011-12]Status: Disposed17/2/2023AY 2011-12
SHRI KULDIP SINGH,KAPURTHALA vs PRINCIPAL COMMISSIONER OF INCOME TAX -1, JALANDHAR
ITA 38/ASR/2021[2012-13]Status: Disposed17/2/2023AY 2012-13
SHRI JASPAL SINGH,MOGA vs ITO WARD-3, MOGA
ITA 210/CHANDI/2020[2015-16]Status: Disposed17/2/2023AY 2015-16
