← All Benches
ITAT Amritsar Bench
3,236 judgments
GURU NANAK DEV HEALTH & EDUCATION SOCIETY,LUDHIANA vs INCOME TAX OFFICER (EXEMPTION) WARD, JALANDHAR
ITA 610/ASR/2019[2012-13]Status: Disposed24/2/2023AY 2012-13
GURU NANAK DEV HEALTH & EDUCATION SOCIETY,LUDHIANA vs INCOME TAX OFFICER (EXEMPTION) WARD, JALANDHAR
ITA 609/ASR/2019[2011-12]Status: Disposed24/2/2023AY 2011-12
GURU NANAK DEV HEALTH & EDUCATION SOCIETY,LUDHIANA vs INCOME TAX OFFICER WARD (EXEMPTION), JALANDHAR
ITA 608/ASR/2019[2010-11]Status: Disposed24/2/2023AY 2010-11
MEASEG. LADAKH ROADLINES,SRINAGAR vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE, SRINAGAR
ITA 295/ASR/2019[2015-16]Status: Disposed24/2/2023AY 2015-16
SHRI DAVINDER KUMAR SHARMA,JALANDHAR vs INCOME TAX OFFICER WARD III(4), JALANDHAR
ITA 69/ASR/2018[2007-08]Status: Disposed24/2/2023AY 2007-08
THE ASSTT. COMMISSIONER OF INCOME TAX, CIRCLE -3, SRINAGAR vs M/S JYOTI LIMITED, SRINAGAR
ITA 612/ASR/2017[2014-15]Status: Disposed24/2/2023AY 2014-15
GURU NANAK DEV HEALTH & EDUCATION SOCIETY,LUDHIANA vs THE INCOME TAX OFFICER(EXEMPTIONS,), JALANDHAR
ITA 173/ASR/2017[2012-13]Status: Disposed24/2/2023AY 2012-13
THE DY. COMMISSIONER OF INCOME TAX, JAMMU vs M/S. FIL INDUSTRIES LTD, SRINAGAR
ITA 471/ASR/2015[2010-11]Status: Disposed24/2/2023AY 2010-11
THE DY. COMMISSIONER OF INCOME TAX, JAMMU vs M/S. FIL INDUSTRIES LTD, SRINAGAR
ITA 470/ASR/2015[2009-10]Status: Disposed24/2/2023AY 2009-10
M/S FIL INDUSTRIES LTD,SRINAGAR vs THE DY COMMISSIONER OF INCOME TAX, SRINAGAR
ITA 417/ASR/2015[2010-11]Status: Disposed24/2/2023AY 2010-11
THE DY.COMMISSIONER OF INCOME-TAX, JAMMU vs M/S FIL INDUSTRIES, SRINAGAR
ITA 294/ASR/2015[2008-09]Status: Disposed24/2/2023AY 2008-09
THE DY.COMMISSIONER OF INCOME-TAX, JAMMU vs M/S FIL INDUSTRIES, SRINAGAR
ITA 293/ASR/2015[2007-08]Status: Disposed24/2/2023AY 2007-08
THE DY.COMMISSIONER OF INCOME-TAX, JAMMU vs M/S FIL INDUSTRIES, SRINAGAR
ITA 292/ASR/2015[2006-07]Status: Disposed24/2/2023AY 2006-07
THE DY.COMMISSIONER OF INCOME-TAX, JAMMU vs M/S FILL INDUSTRIES, SRINAGAR
ITA 291/ASR/2015[2004-05]Status: Disposed24/2/2023AY 2004-05
THE DY.COMMISSIONER OF INCOME-TAX, JAMMU vs M/S FILL INDUSTRIES, SRINAGAR
ITA 290/ASR/2015[2003-04]Status: Disposed24/2/2023AY 2003-04
THE DY.COMMISSIONER OF INCOME-TAX, JAMMU vs M/S FILL INDUSTRIES, SRINAGAR
ITA 289/ASR/2015[2002-03]Status: Disposed24/2/2023AY 2002-03
M/S FIL INDUSTRIES LTD,SRINAGAR vs THE ADDL. COMMISSIONER OF INCOME TAX, SRINAGAR
ITA 255/ASR/2015[2008-09]Status: Disposed24/2/2023AY 2008-09
IMPROVEMENT TRUST,KAPURTHALA vs INCOME TAX OFFICER ( EXEMPTIONS) WARD, JALANDHAR
ITA 201/ASR/2022[2019-20]Status: Disposed23/2/2023AY 2019-20
INCOME TAX OFFICER WARD-1(1), BATHINDA vs M/S APEX FIBRE INDIA LIMITED, BATHINDA
ITA 84/ASR/2020[2016-17]Status: Disposed23/2/2023AY 2016-17
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1, BATHINDA vs M/S G.H. CROP SCIENCE PRIVATE LIMITED, BATHINDA
ITA 56/ASR/2020[2016-17]Status: Disposed23/2/2023AY 2016-17