← All Benches
ITAT Amritsar Bench
3,236 judgments
SHRI REYAZ AHMAD RATHER,SRINAGAR vs INCOME TAX OFFICER WARD- 3 (3), SRINAGAR
ITA 385/ASR/2019[2008-09]Status: Disposed1/3/2023AY 2008-09
SH. YASH PAUL MALHOTRA (HUF),JALANDHAR vs INCOME TAX OFFICER WARD-2(2), JALANDHAR
ITA 225/ASR/2019[2016-17]Status: Disposed1/3/2023AY 2016-17
SHRI KRISHAN CHANDER,JALANDHAR vs INCOME TAX OFFICER WARD- 3 (5 ), JALANDHAR
ITA 542/ASR/2018[2014-15]Status: Disposed1/3/2023AY 2014-15
SHRI KRISHAN CHANDER,JALANDHAR vs INCOME TAX OFFICER WARD 3 (5), JALANDHAR
ITA 541/ASR/2018[2012-13]Status: Disposed1/3/2023AY 2012-13
SHRI KRISHAN CHANDER,JALANDHAR vs INCOME TAX OFFICER WARD-3 (5), JALANDHAR
ITA 540/ASR/2018[2011-12]Status: Disposed1/3/2023AY 2011-12
SHRI KRISHAN CHANDER,JALANDHAR vs INCOME TAX OFFICER WARD -3 ( 5), JALANDHAR
ITA 539/ASR/2018[2010-11]Status: Disposed1/3/2023AY 2010-11
SHRI ABDUL AHAD DAR,SRINAGR vs INCOME TAX OFFICER WARD-3 (5), BARAMULA
ITA 194/ASR/2022[2015-16]Status: Disposed28/2/2023AY 2015-16
SHRI SWARANJEET SINGH,AMRITSAR vs INCOME TAX OFFICER WARD-4 ( 5), AMRITSAR
ITA 108/ASR/2022[2016-17]Status: Disposed28/2/2023AY 2016-17
GARISON ENGINEER,PATHANKOT vs INCOME TAX OFFICER (TDS), AMRITSAR
ITA 161/ASR/2021[2015-16]Status: Disposed28/2/2023AY 2015-16
GARISON ENGINEER,PATHANKOT vs INCOME TAX OFFICER ( TDS), PATHANKOT
ITA 160/ASR/2021[2014-15]Status: Disposed28/2/2023AY 2014-15
GARISON ENGINEER,PATHANKOT vs INCOME TAX OFFICER (TDS), AMRITSAR
ITA 159/ASR/2021[2013-14]Status: Disposed28/2/2023AY 2013-14
SHRI RACHHPAL SINGH SON OF SHRI TARLOK SINGH,FEROZEPUR vs INCOME TAX OFFICER WARD 3 (1), FEROZEPUR
ITA 166/ASR/2020[2013-14]Status: Disposed28/2/2023AY 2013-14
INCOME TAX OFFICER WARD-2 (1), JAMMU vs SHRI MOHD ASLAM BAGGAR, JAMMU
ITA 104/ASR/2020[2015-16]Status: Disposed28/2/2023AY 2015-16
SHRI GURUDWARA SAHIB PARBHANDHAN COMMITTEE,BATHINDA vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHANDIGARH
ITA 710/ASR/2019[2019-20]Status: Disposed28/2/2023AY 2019-20
SH. JOGINDER SINGH S/O. SH. GURDIAL SINGH,BATHINDA vs INCOME TAX OFFICER, BATHINDA
ITA 198/ASR/2019[2009-10]Status: Disposed28/2/2023AY 2009-10
ATLANTIC POWER PRIVATE LIMITED,HOSIARPUR vs DY. COMMISSIONER. OF INCOME -TAX HOSIAR PUR. CIRCLE, HOSIARPUR
ITA 148/ASR/2019[2013-14]Status: Disposed28/2/2023AY 2013-14
MESERS PEER PANCHAL EDUCATIONAL AND WELFARE TRUST,JAMMU AND KASHMIR vs COMMISSIONER OF INCOME TAX(EXEMPTIONS), CHANDIGARH
ITA 598/ASR/2018[2018-19]Status: Disposed28/2/2023AY 2018-19
SHRI ONKAR SINGH,JALANDHAR vs INCOME TAX OFFICER WARD-3, HOSHIARPUR
ITA 232/ASR/2018[2008-09]Status: Disposed28/2/2023AY 2008-09
SRI SHYAM CHARAN SEWA TRUST,LUDHIANA vs INCOME TAX OFFICER ( EXEMPTIONS ) WARD, JALANDHAR
ITA 214/ASR/2022[2018-19]Status: Disposed24/2/2023AY 2018-19
LADAKH ROADLINES,SRINAGAR vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE, SRINAGAR
ITA 101/ASR/2022[2017-18]Status: Disposed24/2/2023AY 2017-18