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ITAT Amritsar Bench

3,236 judgments

M/S CGA MARKETING PVT. LTD,BATHINDA vs ASST. COMM. OF INCOME TAX, CIRCLE - 1, BATHINDA

ITA 198/ASR/2017[2012-13]Status: Disposed15/3/2023AY 2012-13

THE DY. COMMISSIONER INCOME-TAX, JAMMU vs M/S SHIVAM LEISURES PVT LTD, JAMMU

ITA 56/ASR/2015[2007-08]Status: Disposed15/3/2023AY 2007-08

THE ASSTT. COMMISSIONER OF INCOME-TAX, BATHINDA vs M/S. SHUVAM COLONISERS P.LTD, BATHINDA

ITA 577/ASR/2014[2010-11]Status: Disposed15/3/2023AY 2010-11

GURU TEG BAHADUR EDUCATIONAL TRUST,JALANDHAR vs COMMISSIONER OF INCOME TAX ( EXEMPTIONS), CHANDIGARH

ITA 264/ASR/2022[2017-18]Status: Disposed14/3/2023AY 2017-18

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, JAMMU vs M/S J. K. MINT INDUSTRIES, BARI BRAHMANA

ITA 613/ASR/2017[2013-14]Status: Disposed14/3/2023AY 2013-14

SHRI AMAR NATH CHOUDHARY,JAMMU vs DEPUTY CMMISSIONER OF INCOME TAX CENTRAL CIRCLE, JAMMU

ITA 36/ASR/2022[2017-18]Status: Disposed3/3/2023AY 2017-18

SHRI AMAR NATH CHOUDHARY,JAMMU vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, JAMMU

ITA 35/ASR/2022[2016-17]Status: Disposed3/3/2023AY 2016-17

SHRI JAGDISH KUMAR,JALANDHAR vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE -1, JALANDAHR

ITA 57/ASR/2022[2012-12]Status: Disposed2/3/2023AY 2012-12

SHRI JAGDISH KUMAR,JALANDHAR vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1, JALANDHAR

ITA 56/ASR/2022[2010-11]Status: Disposed2/3/2023AY 2010-11

SHRI AMAR NATH CHOUDHARY,JAMMU vs DEPUTY COMMISSIONER OF INCOME TAX CENTRA L CIRCLE, JAMMU

ITA 34/ASR/2022[2015-16]Status: Disposed2/3/2023AY 2015-16

SHRI SATBIR SINGH BHULLAR,AMRITSAR vs INCOME TAX OFFICER WARD- 5 (4), AMRITSAR

ITA 258/ASR/2022[2008-09]Status: Disposed2/3/2023AY 2008-09

JOLLY'S SOOTHING ERA FOUNDATION,JALANDHAR vs INCOME TAX OFFICER WARD- 4 (3), JALANDHAR

ITA 255/ASR/2022[2022-23]Status: Disposed2/3/2023AY 2022-23

SHRIMATI. LATA NARANG,JALANDHAR vs PRINCIPAL COMMISSIONER OF INCOME TAX -1, JALANDHAR

ITA 35/ASR/2021[2011-12]Status: Disposed2/3/2023AY 2011-12

LATE SHRI KRISHAN GOPAL MARWAHA,HOSHIARPUR vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE, HOSHIARPUR

ITA 724/ASR/2019[2016-17]Status: Disposed2/3/2023AY 2016-17

SHRI RAGHAV AGGARWAL,JAMMU vs INCOME TAX OFFICER WARD-1 (2), JAMMU

ITA 568/ASR/2019[2014-15]Status: Disposed2/3/2023AY 2014-15

SHRI MANJINDER SINGH S/O SHRI SATNAM SINGH,KAPURTHALLA vs INCOME TAX OFFICER -2, KAPURTHALA

ITA 5/ASR/2018[2009-10]Status: Disposed2/3/2023AY 2009-10

MESERS ESS ESS ENGINEERING COMPANY PRIVATE LIMITED,KAPURTHALA vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE IV, JALANDHAR

ITA 400/ASR/2018[2014-15]Status: Disposed2/3/2023AY 2014-15

M/S ESS ESS KAY ENGG. CO.P LTD,KAPURTHALA vs DEPUTY COMISSIONER OF INCOME TAX, CIRCLE IV, JALANDHAR

ITA 178/ASR/2018[2013-14]Status: Disposed2/3/2023AY 2013-14

M.K HOTELS & RESORTS LIMITED,AMRITSAR vs ASSISTANT COMMISSIONE OF INCOME TAX CIRCLE-1, AMRITSAR

ITA 57/ASR/2021[2010-11]Status: Disposed1/3/2023AY 2010-11

BHAG KAUR AND HARNAM SINGH ZORIA,DASUYA vs COMMISSIONER OF INCOME TAX ( EXEMPTIONS), CHANDIGARH

ITA 16/ASR/2021[2020-21]Status: Disposed1/3/2023AY 2020-21