← All Benches
ITAT Amritsar Bench
3,236 judgments
NAVJEEVAN CHARITABLE SOCIETY,JALANDHAR vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1, JALANDHAR
ITA 215/ASR/2022[2019-20]Status: Disposed20/3/2023AY 2019-20
SH. NIRBHAY TREHAN,JAMMU vs DY. COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, JAMMU
ITA 184/ASR/2019[2013-14]Status: Disposed20/3/2023AY 2013-14
SH. NIRBHAY TREHAN,JAMMU vs DY. COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, JAMMU
ITA 183/ASR/2019[2010-11]Status: Disposed20/3/2023AY 2010-11
SMT. BANI TREHAN,JAMMU vs DY. COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, JAMMU
ITA 182/ASR/2019[2010-11]Status: Disposed20/3/2023AY 2010-11
M/S BELTEX RUBBER INDIA,JALANDHAR vs INCOME TAX OFFICER WARD- 1 (1), JALANDHAR
ITA 9/ASR/2023[2019-20]Status: Disposed17/3/2023AY 2019-20
M/S BELTEX RUBBER INDIA,JALANDHAR vs INCOME TAX OFFICER WARD - 1 (1), JALANDHAR
ITA 8/ASR/2023[2018-19]Status: Disposed17/3/2023AY 2018-19
BALRAJ WINE,SHRI MUKTSAR SAHIB vs ASSISTANT COMMISSIONER OF INCOE TAX CIRCLE-II, BATHINDA
ITA 10/ASR/2023[2016-17]Status: Disposed17/3/2023AY 2016-17
SHRI AIJAZ RAHI S/O SHRI MOHD ISMAIL WANI,BANGLORE vs INCOME TAX OFFICER WARD -3 (1), SRINAGAR
ITA 237/ASR/2022[2012-13]Status: Disposed17/3/2023AY 2012-13
SHRI ABDUL HAMID MALIK,ANANTNAG vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-3, SRINAGAR
ITA 236/ASR/2022[2017-18]Status: Disposed17/3/2023AY 2017-18
SHRIMATI MANJEET KAUR,BATHINDA vs PRINCIPAL COMMISSIONER OF INCOME TAX -1, BATHINDA
ITA 115/ASR/2022[2012-13]Status: Disposed17/3/2023AY 2012-13
SHRI ALLAH RAKHA,JAMMU vs INCOME TAX OFFICER, KATHUA
ITA 230/ASR/2022[2011-12]Status: Disposed15/3/2023AY 2011-12
DEEN DAYAL EDUCATIONAL AND CHARITABLE SOCIETY,FARIDKOT vs COMMISSIONER OF INCOME TAX ( EXEMPTIONS), CHANDIGARH
ITA 219/ASR/2022[2021-22]Status: Disposed15/3/2023AY 2021-22
DEEN DAYAL EDUCATIONAL AND CHARITABLE SOCIETY,FARIDKOT vs COMMISSIONER OF INCOME TAX ( EXEMPTIONS), CHANDIGARH
ITA 218/ASR/2022[2021-22]Status: Disposed15/3/2023AY 2021-22
SPIRITUAL WELFARE SOCIETY,GURDAS PUR vs COMMISSIONER OF INCOME TAX ( EXEMTIONS), CHANDIGARH
ITA 217/ASR/2022[2022-23]Status: Disposed15/3/2023AY 2022-23
SPIRTUAL WELFARE SOCIETY,GURDAS PUR vs COMMISSIONER OF INCOME TAX ( EXEMPTIONS), CHANDIGARH
ITA 216/ASR/2022[2021-22]Status: Disposed15/3/2023AY 2021-22
RANJAN AGGARWAL,AMRITSAR vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-II, AMRITSAR
ITA 127/ASR/2022[2017-18]Status: Disposed15/3/2023AY 2017-18
M/S CGA MARKETING PVT. LTD,BATHINDA vs ASST. COMM. OF INCOME TAX, CIRCLE - 1, BATHINDA
ITA 291/ASR/2017[2014-15]Status: Disposed15/3/2023AY 2014-15
M/S GCA MARKETING PVT. LTD,BATHINDA vs A.C.I.T, CIRCLE-1, BATHINDA
ITA 290/ASR/2017[2013-14]Status: Disposed15/3/2023AY 2013-14
M/S GCA MARKETING PVT. LTD,BATHINDA vs A.C.I.T, CIRCLE-1, BATHINDA
ITA 289/ASR/2017[2011-12]Status: Disposed15/3/2023AY 2011-12
M/S GCA MARKETING PVT. LTD,BATHINDA vs A.C.I.T, CIRCLE-1, BATHINDA
ITA 288/ASR/2017[2010-11]Status: Disposed15/3/2023AY 2010-11
