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ITAT Amritsar Bench

3,236 judgments

SHRI PURAN SINGH,SHAHKOT vs PRINCIPAL COMMISSIONER OF INCOME TAX(CENTRJAL), LUDHIANA

ITA 264/ASR/2019[2010-11]Status: Disposed30/3/2023AY 2010-11

SHRI PURAN SINGH,SHAHKOT vs PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL), LUDHIANA

ITA 263/ASR/2019[2009-10]Status: Disposed30/3/2023AY 2009-10

SHRI PURAN SINGH,SHAHKOT vs PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL), LUDHIANA

ITA 262/ASR/2019[2008-09]Status: Disposed30/3/2023AY 2008-09

SHRI PURAN SINGH,SHAHKOT vs PRINICIPAL COMMISSIONER AOF INCOME TAX(CENTRAL), LUDHIANA

ITA 261/ASR/2019[2007-08]Status: Disposed30/3/2023AY 2007-08

SH. GURJINDER SINGH,AMRITSAR vs PR. COMMISSIONER OF INCOME TAX -1, AMRITSAR

ITA 185/ASR/2019[2014-15]Status: Disposed30/3/2023AY 2014-15

SHRI MANMOHAN SINGH KAPUR,HOSHIARPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX-1, JALANDHAR

ITA 68/ASR/2022[2017-18]Status: Disposed22/3/2023AY 2017-18

SHRI SUKHJIT SINGH,HOSHIARPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX-1, JALANDHAR

ITA 67/ASR/2022[2012-13]Status: Disposed22/3/2023AY 2012-13

SMT HARNEET KAUR JUNEJA,JALANDHAR vs PRINCIPAL COMMISSIONER OF INCOME TAX -1, JALANDHAR

ITA 66/ASR/2022[2017-18]Status: Disposed22/3/2023AY 2017-18

SMT. RAJINDER KAUR,HOSHIARPUR vs INCOME TAX OFFICER WARD, DASUYA

ITA 171/ASR/2022[2011-12]Status: Disposed22/3/2023AY 2011-12

DIAMOND HERITAGE,JALANDHAR vs PRINCIPAL COMMISSIONER OF INCOME TAX -1, JALANDHAR

ITA 116/ASR/2022[2017-18]Status: Disposed22/3/2023AY 2017-18

SHRI. AJIT SINGH S/O SHRI. RAM CHAND,NAWANSHAHR vs INCOME TAX OFFICER WARD, NAWANSHAHR

ITA 109/ASR/2022[2012-13]Status: Disposed22/3/2023AY 2012-13

SHRI ARSHAD MOHD MALIK,JAMMU vs INMCVOME TAX OFFICER WARD 2 (4), UDHAMPUR

ITA 168/ASR/2020[2014-15]Status: Disposed22/3/2023AY 2014-15

COMMUNITY POLICING SUVIDHA CENTRE ( WEST ), NOW KNOWN AS SUB DIVISION SAANJH (COMMUNITY POLICING) SOCIETY,LUDHIANA vs INCOME TAX OFFICER (EXEMPTION) WARD, JALANDHAR

ITA 14/ASR/2020[2016-17]Status: Disposed22/3/2023AY 2016-17

SUB DIVISION SAANJH COMMUNITY POL ICING SOCIETY,KAPURTHALA vs INCOME TAX (EXEMPTIONS) WARD, JALANDHAR

ITA 13/ASR/2020[2016-17]Status: Disposed22/3/2023AY 2016-17

M/S CHEMESTER FOOD INDUSTRY,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-III, AMRITSAR

ITA 583/ASR/2017[2013-14]Status: Disposed22/3/2023AY 2013-14

THE DY. COMMISSIONER INCOME-TAX, JAMMU vs M/S. HORIZON BUILDCON PVT. LTD, JAMMU

ITA 673/ASR/2014[2011-12]Status: Disposed22/3/2023AY 2011-12

THE DY. COMMISSIONER INCOME-TAX, JAMMU vs M/S. HORIZON BUILDCON PVT. LTD, JAMMU

ITA 672/ASR/2014[201-11]Status: Disposed22/3/2023

THE DY. COMMISSIONER INCOME-TAX, JAMMU vs M/S. HORIZON BUILDCON PVT. LTD, JAMMU

ITA 671/ASR/2014[2009-10]Status: Disposed22/3/2023AY 2009-10

KHYBER INDUSTRIES PRIVATE LIMITED,SRINAGAR vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE, SRINAGAR

ITA 31/ASR/2022[2018-19]Status: Disposed21/3/2023AY 2018-19

SHRI SUKHJINDER SINGH,JALANDHAR vs PRINICPAL COMMISSIONER OF INCOME TAX -1, JALANDHAR

ITA 71/ASR/2022[2017-18]Status: Disposed20/3/2023AY 2017-18