← All Benches
ITAT Amritsar Bench
3,236 judgments
KAY SWITCGEARS INDIA PRIVATE LIMITED,KAPURTHALA vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-4, JALANDHAR
ITA 24/ASR/2023[2020-21]Status: Disposed11/4/2023AY 2020-21
ESS ESS KAY ENGINEERING COMPAY PRIVATE LIMITED,KAPURTHALA vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-4, JALANDHAR
ITA 23/ASR/2023[2019-20]Status: Disposed11/4/2023AY 2019-20
M. K HOTEL & RESORTS LIMITED,AMRITSAR vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1, AMRITSAR
ITA 14/ASR/2023[2020-21]Status: Disposed11/4/2023AY 2020-21
SHRI RAJ KUMAR ( M/S RADHIKA SALES CORP ), AMRITSAR vs INCOME TAX OFFICER WARD- 3 (3), AMRITSAR
ITA 195/ASR/2022[2017-18]Status: Disposed11/4/2023AY 2017-18
DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1, JALANDHAR vs SHRI JATINDER SINGH BEDI, JALANDHAR
ITA 90/ASR/2020[2017-18]Status: Disposed11/4/2023AY 2017-18
DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1, JALANDHAR vs SHRI JATINDER SINGH BEDI, JALANDHAR
ITA 89/ASR/2020[2016-17]Status: Disposed11/4/2023AY 2016-17
DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1, JALANDHAR vs SHRI BHAVNOOR SINGH BEDI, JALANDHAR
ITA 88/ASR/2020[2017-18]Status: Disposed11/4/2023AY 2017-18
DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1, JALANDHAR vs SHRI BHAVNOOR SINGH BEDI, JALANDHAR
ITA 87/ASR/2020[2016-17]Status: Disposed11/4/2023AY 2016-17
SHRI BHAVNOOR SINGH BEDI,JALANDHAR vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2, JALANDHAR
ITA 53/ASR/2020[2016-17]Status: Disposed11/4/2023AY 2016-17
SHRI BHAVNOOR SINGH BEDI,JALANDHAR vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2, JALANDHAR
ITA 51/ASR/2020[2014-15]Status: Disposed11/4/2023AY 2014-15
SH. SURESH KUMAR SHARMA S/O. SH. RAKHA RAM,KOTKAPURA vs INCOME TAX OFFICER WARD-3(3), FARIDKOT
ITA 111/ASR/2019[2011-11]Status: Disposed11/4/2023AY 2011-11
SH.SURESH KUMAR SHARMA.S/O SH. RAKHA RAM,KOTKAPURA vs INCOME TAX OFFICER WARD-3 (3), FAIDKOT
ITA 110/ASR/2019[2010-11]Status: Disposed11/4/2023AY 2010-11
SHRI SACHIN KAPUR,JALANDHAR vs INCOME TAX OFFICER WARD 3 (2), JALANDHAR
ITA 261/ASR/2022[2018-19]Status: Disposed10/4/2023AY 2018-19
M/S. RAMCO ENGG WORKS,JALANDHAR vs INCOME TAX OFFICER WARD- 1 (1), JALANDHAR
ITA 253/ASR/2022[2019-20]Status: Disposed10/4/2023AY 2019-20
GURU GOBIND SINGH EDUCATIONAL SOCIETY,MOGA vs INCOME TAX OFFICER EXEMPTIONS, JALANDHAR
ITA 576/ASR/2018[2011-12]Status: Disposed10/4/2023AY 2011-12
SHRIMATI SAKSHI SABHARWAL,JALANDHAR vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2, JALANDHAR
ITA 98/ASR/2020[2017-18]Status: Disposed30/3/2023AY 2017-18
SHRI JAVAID IQBAL TARA,SAPORE vs INCOME TAX OFFICER WARD-3(5), BARAMULA
ITA 285/ASR/2019[2012-13]Status: Disposed30/3/2023AY 2012-13
SHRI PURAN SINGH,SHAHKOT vs PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL), LUDHIANA
ITA 267/ASR/2019[2013-14]Status: Disposed30/3/2023AY 2013-14
SHRI PURAN SINGH,SHAHKOT vs PRINICIPAL COMMISSIONER OF INCOME TAX (CENTRAL), LUDHIANA
ITA 266/ASR/2019[2012-13]Status: Disposed30/3/2023AY 2012-13
SHRI PURAN SINGH,SHAHKOT vs PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL), LUDHIANA
ITA 265/ASR/2019[2011-12]Status: Disposed30/3/2023AY 2011-12