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ITAT Amritsar Bench

3,236 judgments

SHRI ANU ANKIT JAIN,BATHINDA vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE - 1, BATHINDA

ITA 512/ASR/2019[2016-17]Status: Disposed27/4/2023AY 2016-17

DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1, BATHINDA vs MEASAGE GURDAS AGRO PRIVATE LIMITED, BATHINDA

ITA 509/ASR/2019[2013-14]Status: Disposed27/4/2023AY 2013-14

DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1, BATHINDA vs SHRI KUNAL GARG, BATHINDA

ITA 504/ASR/2019[2016-17]Status: Disposed27/4/2023AY 2016-17

DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1, BATHINDA vs SHRI KUNAL GARG, BATHINDA

ITA 503/ASR/2019[2013-14]Status: Disposed27/4/2023AY 2013-14

SHRI KUNAL GARG,BATHINDA vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE- 1, BATHINDA

ITA 497/ASR/2019[2013-14]Status: Disposed27/4/2023AY 2013-14

MEASAGE GURDAS AGRO PRIVATE LIMITED,BATHINDA vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1, BATHINDA

ITA 496/ASR/2019[2013-14]Status: Disposed27/4/2023AY 2013-14

SH. SURINDER SINGH LEGAL HEIR. OF SMT SITA DEVI,BATHINDA vs INCOME TAX OFFICER WARD-1(1), BATHINDA

ITA 149/ASR/2019[2007-08]Status: Disposed27/4/2023AY 2007-08

DHARAM CHANDAN CHARITABLE TRUST,LUDHIANA vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHANDIGARH

ITA 653/ASR/2019[2019-20]Status: Disposed26/4/2023AY 2019-20

M/S. KARNAIL SINGH & COMPANY,JALANDHAR vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-3, JALANDHAR

ITA 26/ASR/2023[2019-20]Status: Disposed25/4/2023AY 2019-20

M/S. KARNAIL SINGH & COMPANY,JALANDHAR vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-3, JALANDHAR

ITA 25/ASR/2023[2018-19]Status: Disposed25/4/2023AY 2018-19

SUKHDEV SINGH,JAMMU vs INCOME TAX OFFICER WARD - 2 (2 ), JAMMU

ITA 15/ASR/2023[2012-13]Status: Disposed25/4/2023AY 2012-13

LATE SHRI JOGINDER SINGH,MOGA vs INCOME TAX OFFICER WARD-1, MOGA

ITA 50/ASR/2020[2011-12]Status: Disposed25/4/2023AY 2011-12

SPARROW SECURITY SERVICES,JAMMU vs INCOME TAX OFFICER WARD 1(1), JAMMU

ITA 40/ASR/2023[2018-19]Status: Disposed24/4/2023AY 2018-19

SHRI GURBINDER SINGH MAHAL,AMRITSAR vs INCOME TAX OFFICER WARD-IV ( 2), AMRITSAR

ITA 22/ASR/2023[2014-15]Status: Disposed24/4/2023AY 2014-15

AIC JAMMU AND KASHMIR EDI FOUNDATION,SRINAGAR vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHANDIGARH

ITA 39/ASR/2020[2019-20]Status: Disposed24/4/2023AY 2019-20

SHRI ASHWANI MALHOTRA,AMRITSAR vs PRINCIPAL COMMISSIONER OF INCOME TAX -1, AMRITSAR

ITA 73/ASR/2022[2017-18]Status: Disposed13/4/2023AY 2017-18

SHRI BHARAT ARORA,PUNJAB vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-II, JALANDHAR

ITA 309/ASR/2018[2008-09]Status: Disposed13/4/2023AY 2008-09

M/S GCA MARKETING PVT. LTD,BATHINDA vs A.C.I.T, CIRCLE-1, BATHINDA

ITA 287/ASR/2017[2009-10]Status: Disposed13/4/2023AY 2009-10

THE DY.COMMISSIONER OF INCOME-TAX, JAMMU vs M/S FILL INDUSTRIES, SRINAGAR

ITA 288/ASR/2015[2001-02]Status: Disposed13/4/2023AY 2001-02

RASULPUR CO-OPEARTIVE AGRICULTURE SERVICE SOCIETY LIMITED,LUDHIANA vs PRINCIPAL COMMISSIONER OF INCOME TAX -1, LUDHIANA

ITA 18/ASR/2021[2011-12]Status: Disposed12/4/2023AY 2011-12