← All Benches
ITAT Amritsar Bench
3,236 judgments
SH. ROSHAN LAL KAWATRA,MOGA vs INCOME TAX OFFICER, WARD - 2, MOGA
ITA 607/ASR/2017[2006-07]Status: Disposed12/5/2023AY 2006-07
SHRIMATI RICHA KAWATRA,MOGA vs INCOME TAX OFFICER WARD-2, MOGA
ITA 561/ASR/2017[2007-08]Status: Disposed12/5/2023AY 2007-08
SMT. RICHA KAWATRA,MOGA vs INCOME TAX OFICER,WARD-2, MOGA
ITA 560/ASR/2017[2005-06]Status: Disposed12/5/2023AY 2005-06
SHRI AMIT MAHAJAN PROP. K.K. AMIT KUMAR,AMRITSAR vs PRINCIPAL COMMISSIONER OF INCOME TAX -1, AMRITSAR
ITA 64/ASR/2022[2017-18]Status: Disposed11/5/2023AY 2017-18
M/S. OHRI & BATRA SHOWBIZ PRIVATE LIMITED,JALANDHAR vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-II, JALANDHAR
ITA 235/ASR/2022[2013-14]Status: Disposed11/5/2023AY 2013-14
M/S. OHRI & BATRA SHOWBIZ PRIVATE LIMITED,JALANDHAR vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-II, JALANDHAR
ITA 234/ASR/2022[2012-13]Status: Disposed11/5/2023AY 2012-13
M/S OHRI & BATRA SHOWBIZ PRIVATE LIMITED,JALANDHAR vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-II, JALANDHAR
ITA 233/ASR/2022[2011-12]Status: Disposed11/5/2023AY 2011-12
M/S. OHRI & BATRA SHOWBIZ PRIVATE LIMITED,JALANDHAR vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL-CIRCLE-II, JALANDHAR
ITA 232/ASR/2022[2010-11]Status: Disposed11/5/2023AY 2010-11
SHRI. RAJESH DHAWAN,FEROZEPUR vs INCOME TAX OFFICER WARD -3 (2), FEROZEPUR
ITA 256/ASR/2019[2014-15]Status: Disposed11/5/2023AY 2014-15
SHRI BASHIR AHMAD SOFI,NOWHATTA vs INCOME TAX OFFICER WARD-1, SRINAGAR
ITA 37/ASR/2023[2017-18]Status: Disposed28/4/2023AY 2017-18
SHRI NAVNEET SINGH,AMRITSAR vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1, AMRITSAR
ITA 266/ASR/2022[2022-21]Status: Disposed28/4/2023AY 2022-21
BASHIR AHMAD SOFI,SRINAGAR vs INCOME TAX OFFICER WARD-1, SRINAGAR
ITA 208/ASR/2022[2017-18]Status: Disposed28/4/2023AY 2017-18
M/S PARADISE MULTIPLEX CUM VILLAS. PVT. LTD,ABOHAR vs INCOME TAX OFFICER WARD-II(3), ABOHAR
ITA 138/ASR/2019[2009-10]Status: Disposed28/4/2023AY 2009-10
M/S PARADIES MULTIPLEXS CUM VILLAS PVT LTD,ABHOAR vs INCOME TAX OFFICER WARD 2(3), ABOHAR
ITA 628/ASR/2018[2008-09]Status: Disposed28/4/2023AY 2008-09
ASSISTANT COMISSIONER OF INCOME TAX CENTRAL CIRCLE-=1, JALANDHAR vs M/S DP VENTURES PRIVATE LIMITED, JALANDHAR
ITA 206/ASR/2022[2012-13]Status: Disposed27/4/2023AY 2012-13
ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1, JALANDHAR vs M/S SILVERLINE BUILDTECH PRIVTA LIMITED, JALANDHAR
ITA 205/ASR/2022[2015-16]Status: Disposed27/4/2023AY 2015-16
SHRI SHAM SUNDER AGGARWAL,KAPURTHALA vs PRINCIPAL COMMISSIONER OF INCOME TAX -1, JALANDHAR
ITA 17/ASR/2021[2011-12]Status: Disposed27/4/2023AY 2011-12
SHRI KUNAL GARG,BATHINDA vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE - 1, BATHINDA
ITA 518/ASR/2019[2016-17]Status: Disposed27/4/2023AY 2016-17
SHRIMATI RIMMY GARG,BATHINDA vs INCOME TAX OFFICER WARD - 1 (3 ), BATHINDA
ITA 515/ASR/2019[2016-17]Status: Disposed27/4/2023AY 2016-17
MEASAGE G.K CONTINENTAL TRADES PRIVATE LIMITED,BATHINDA vs INCOME TAX OFFICER WARD- 1 (1 ), BATHINDA
ITA 514/ASR/2019[2016-17]Status: Disposed27/4/2023AY 2016-17
