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SHRI GURU NANAK DEV KHALSA GIRLS COLLEGE,BATHINDA vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1, BATHINDA | BharatTax
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SHRI GURU NANAK DEV KHALSA GIRLS COLLEGE,BATHINDA vs. DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1, BATHINDA
SHRI GURU NANAK DEV KHALSA GIRLS COLLEGE,BATHINDA vs. DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1, BATHINDA
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ITA 687/ASR/2019
Status: Disposed
ITAT Amritsar
03 December 2021
AY 2011-12
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