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ITAT Amritsar Bench
3,233 judgments
IQRA TRUST,NEAR MASJID ,NAGBAL, GANDERBAL vs INCOME TAX OFFICER, WARD-1, SRINAGAR
ITA 344/ASR/2026[2024-25]Status: Disposed23/7/2026AY 2024-25
GAUSHALLA & MANDIR SUDHAR COMMITTEE,MANSA GAUSAHALLA ROAD vs CIT EXEMPTIONS CHANDIGARH, VTH FLOOR, C R BUILDING, HIMALYA MARG SECTOR E
ITA 283/ASR/2026[2026-27]Status: Disposed23/7/2026AY 2026-27
GAUSHALLA & MANDIR SUDHAR COMMITTEE,MANSA vs CIT EXEMPTIONS, CHANDIGARH, CHANDIGARH
ITA 282/ASR/2026[2026-27]Status: Disposed23/7/2026AY 2026-27
ZESHTA DEVI PRABANADK COMMITTEE,SRINAGAR vs COMMISSIONER OF INCOME TAX ( EXEMPTIONS), CHANDIGARH
ITA 253/ASR/2026[2027-28]Status: Disposed23/7/2026AY 2027-28
LALA SANT RAM TIRATHRAM PUBLIC CHARITABLE TRUST,MUMBAI vs EXEMPTION WARD, AMRITSAR , AMRITSAR
ITA 237/ASR/2026[2026-2027]Status: Disposed23/7/2026AY 2026-2027
LALA SANT RAM TIRATHRAM PUBLIC CHARITABLE TRUST,MUMBAI vs EXEMPTION WARD, AMRITSAR, AMRITSAR
ITA 236/ASR/2026[2026-2027]Status: Disposed23/7/2026AY 2026-2027
VILLAGE HEALTH & SANITATION IMPROVEMENT TRUST,LUDHIANA vs CIT EXEMPTIONS CHANDIGARH, CHANDIGARH
ITA 206/ASR/2026[2027]Status: Disposed23/7/2026
VILLAGE HEALTH & SANITATION IMPROVEMENT TRUST,LUDHIANA vs CIT EXEMPTIONS CHANDIGARH, CHANDIGARH
ITA 205/ASR/2026[2027]Status: Disposed23/7/2026
THE JP WELFARE SOCIETY,PUNJAB vs CIT(E), JALANDHAR, PUNJAB
ITA 200/ASR/2026[2027-28]Status: Disposed23/7/2026AY 2027-28
CHRISTIAN FELLOW SHIP CENTER,LUDHIANA vs INCOME TAX OFFICER WARD ( EXEMPTIONS), JALANDHAR
ITA 177/ASR/2026[2027-2028]Status: Disposed23/7/2026AY 2027-2028
AKMALIA WEFARE TRUST,SRINAGAR vs INCOME TAX OFFICER, EXEMPTION WARD, JAMMU
ITA 166/ASR/2026[2027-28]Status: Disposed23/7/2026AY 2027-28
KAAVISH FOUNDATION C/O GHULAM NABI DHARANA,POONCH vs COMMISSIONER OF INCOME TAX ( EXEMPTIONS), CHANDIGARH
ITA 152/ASR/2026[2025-26]Status: Disposed23/7/2026AY 2025-26
CHRISTIAN FELLOW SHIP CENTER,LUDHIANA vs INCOME TAX OFFICER WARD( EXEMPTIONS), JALANDHAR
ITA 131/ASR/2026[2022-2023]Status: Disposed23/7/2026AY 2022-2023
SARLA BANSAL TRUST,AMRITSAR vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHANDIGARH
ITA 972/ASR/2025[2025-26]Status: Disposed23/7/2026AY 2025-26
SARLA BANSAL TRUST ,AMRITSAR vs COMMISSIONER OF INCOME TAX ( EXEMPTIONS), CHANDIGARH
ITA 963/ASR/2025[2025-26]Status: Disposed23/7/2026AY 2025-26
ARMY PUBLIC SCHOOL,KATHUA vs INCOME TAX OFFICER WARD-( EXEMPTIONS), JAMMU
ITA 947/ASR/2025[2025-26]Status: Disposed23/7/2026AY 2025-26
PATNA SAHIB EDUCATION TRUST,LUDHIANA vs CIT EXEMPTIONS, CHANDIGARH, CHANDIGARH
ITA 941/ASR/2025[Not Applicable]Status: Disposed23/7/2026
ORBIT TRANSPORTERS REGD. BADAL,CHANDIGARH vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2, BATHINDA, BATHINDA
ITA 606/ASR/2025[2012-13]Status: Disposed23/7/2026AY 2012-13
JASWINDER SINGH,BATHINDA vs DCIT CIRCLE-1, BATHINDA, BATHINDA
ITA 586/ASR/2025[2017-18]Status: Disposed23/7/2026AY 2017-18
JASWINDER SINGH,BATHINDA vs DCIT, CIRCLE-1, BATHINDA, BATHINDA
ITA 585/ASR/2025[2016-17]Status: Disposed23/7/2026AY 2016-17
