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ITAT Amritsar Bench
3,233 judgments
SAMRA INDUSTRIES, FARIDKOT,FARIDKOT vs THE PCIT, BATHINDA NOW JURISDICTION THE PCIT-1, AMRITSAR, BATHINDA
ITA 583/ASR/2025[2011-2012]Status: Disposed23/7/2026AY 2011-2012
PALKI AWLA,GURUHARSAHAI vs INCOME TAX OFFICER, FIROZPUR
ITA 576/ASR/2025[2018-2019]Status: Disposed23/7/2026AY 2018-2019
SMT. SUDESH KUMARI SHARMA,JAMMU vs INCOME TAX OFFICER WARD-6, KATHUA
ITA 557/ASR/2025[2017-18]Status: Disposed23/7/2026AY 2017-18
SUKHWANT KAUR MANSA,MANSA vs THE INCOME TAX OFFICER WARD 1(4) MANSA, MANSA
ITA 165/ASR/2025[2012-2013]Status: Disposed23/7/2026AY 2012-2013
CEO. SECRETARY, J& K BUILDING AND OTHER CONSTRUCTION WORKERS WELFARE BOARD,JAMMU vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1, JAMMU
ITA 76/ASR/2026[2016-17]Status: Disposed22/7/2026AY 2016-17
RD KHOSLA DAV MODEL SENIOR SECOUNDRY SCHOOL,RD KHOSLA, RAM TIRTH ROAD vs DCIT/ACIT, NEW CR BUILDING CIRCLE I
ITA 127/ASR/2026[2026-27]Status: Disposed22/7/2026AY 2026-27
RD KHOSLA DAV MODEL SENIOR SECOUNDRY SCHOOL,RD KHOSLA RAM TIRTH ROAD vs DCIT/ ACIT, NEW CR BUILDING CIRCLE I
ITA 126/ASR/2026[2026-27]Status: Disposed22/7/2026AY 2026-27
LATE SH. CHHAJJU RAM MEMORIAL TRUST,JAMMU vs COMMISSIONER OF INCOME TAX 9 EXEMPTIONS) , CHANDIGARH
ITA 988/ASR/2025[2025-26]Status: Disposed22/7/2026AY 2025-26
SRI UMA DEVI CHARITABLE TRUST,JAMMU vs COMMISSIONER OF INCOME TAX, EXEMPTIONS, CHANDIGARH , CHANDIGARH
ITA 973/ASR/2025[2025-26]Status: Disposed22/7/2026AY 2025-26
SGRD THALASSEMIA WELFARE SOCIETY ,AMRITSAR vs COMMSSIONER OF INCOME TAX ( EXEMPTIONS), CHANDIGARH
ITA 968/ASR/2025[2025-26]Status: Disposed22/7/2026AY 2025-26
SGRD THALASSEMIA WELFARE SOCIETY ,AMRITSAR vs COMMSSIONER OF INCOME TAX ( EXEMPTIONS), CHANDIGARH
ITA 967/ASR/2025[2025-26]Status: Disposed22/7/2026AY 2025-26
AKSNAAZ FOUNDATION,AMRITSAR vs COMMISSIONER OF INCOMETAX ( EXEMPTIONS), CHANDIGARH
ITA 949/ASR/2025[2023-24]Status: Disposed22/7/2026AY 2023-24
ABABAT FOUNDATION,AMRITSAR vs COMMISSIONER OF INCOME TAX ( EXEMPTIONS), CHANDIGARH
ITA 948/ASR/2025[2023-24]Status: Disposed22/7/2026AY 2023-24
CAPTAIN GURDEEP SINGH SOCIETY,AMRITSAR vs COMMSSIONER OF INCOME TAX ( EXEMPTIONS), CHANDIGARH
ITA 942/ASR/2025[2024-25]Status: Disposed22/7/2026AY 2024-25
HIMAYOUN NABI,C/O CA NAYEEM SHAFI (AUTHORISED REPRESENTATIVE) vs ITO, SILK FACTORY ROAD, HAZURI BAGH
ITA 856/ASR/2025[2019-2020]Status: Disposed22/7/2026AY 2019-2020
HIMAYOUN NABI,C/O CA NAYEEM SHAFI (AUTHORISED REPRESENTATIVE) vs ITO, SILK FACTORY ROAD, HAZURI BAGH,SRINAGAR
ITA 855/ASR/2025[2019-2020]Status: Disposed22/7/2026AY 2019-2020
HIMAYOUN NABI,C/O CA NAYEEM SHAFI (AUTHORISED REPRESENTATIVE) vs INCOME TAX OFFICER, SILK FACTORY ROAD, HAZURI BAGH
ITA 854/ASR/2025[2018-2019]Status: Disposed22/7/2026AY 2018-2019
HIMAYOUN NABI,C/O CA NAYEEM SHAFI(AUTHORISED REPRESENTATIVE) vs INCOME TAX OFFICER, SILK FACTORY ROAD, HAZURI BAGH
ITA 853/ASR/2025[2018-2019]Status: Disposed22/7/2026AY 2018-2019
LALA MUNI LAL JAIN CHARITABLE TRUST,BAZAR BIKANERIAN vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHANDIGARH
ITA 374/ASR/2026[2027-2028]Status: Disposed21/7/2026AY 2027-2028
KUKREJA CHARITABLE FOUNDATION,JAMMU vs INCOME TAX OFFICER WARD-(EXEMPTION), JAMMU
ITA 366/ASR/2026[2025-2026]Status: Disposed21/7/2026AY 2025-2026
