← All Benches
ITAT Amritsar Bench
3,233 judgments
KASHMIR WELFARE TRUST,SRINAGAR vs COMMISSIONER OF INCOME TAX ( EXEMPTIONS), CHANDIGARH
ITA 346/ASR/2026[2026-27]Status: Disposed21/7/2026AY 2026-27
SMARAPAN SOCIETY FOR DEVELOPMENT OF MENTALLY DISABLED,TARN TARAN vs INCOME TAX OFFICER WARD- ( EXEMPTIONS), AMRITSAR
ITA 342/ASR/2026[2026-27]Status: Disposed21/7/2026AY 2026-27
VIKAS GOYAL,CHANDIGARH vs INCOME TAX OFFICER, MANSA
ITA 599/ASR/2025[2014-15]Status: Disposed21/7/2026AY 2014-15
GURVIR SINGH,HOSHIARPUR vs INCOME TAX OFFICER, ITO WARD
ITA 591/ASR/2025[2015-2016]Status: Disposed21/7/2026AY 2015-2016
GURVIR SINGH,VILLAGE RAJOWAL vs INCOME TAX OFFICER, HOSHIARPUR
ITA 590/ASR/2025[2015-2016]Status: Disposed21/7/2026AY 2015-2016
PT. SHANKER DASS EDUCATIONAL WELFARE SOCIETY ,PATHANKOT vs INCOME TAX OFFICER WARD- ( EXEMPTIONS), AMRITSAR
ITA 465/ASR/2024[2019-20]Status: Disposed21/7/2026AY 2019-20
PT. SHANKER DASS EDUCATIONAL WELFARE SOCIETY, PATHANKOT vs INCOME TAX OFFICER WARD ( EXEMPTIONS), AMRITSAR
ITA 464/ASR/2024[2018-19]Status: Disposed21/7/2026AY 2018-19
THE THE HIND SAMACHAR LTD,NEW DELHI vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 3,, JALANDHAR
ITA 617/ASR/2017[2014-15]Status: Disposed21/7/2026AY 2014-15
THE THE HIND SAMACHAR LTD,NEW DELHI vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 3,, JALANDHAR
ITA 616/ASR/2017[2013-14]Status: Disposed21/7/2026AY 2013-14
THE THE HIND SAMACHAR LTD,JALANDHAR vs THE ASSISTANT COMMISSIONER OF INCOME TAX, JAANDHAR CITY
ITA 47/ASR/2017[2012-13]Status: Disposed21/7/2026AY 2012-13
J&K POLICE WIVES WELFARE ASSOCIATION,POLICE HEADQUARTERS , JAMMU UNIVERSITY ROAD vs CIT ( EXEMPTIONS ), CR COMPLEX , SECTOR SEVENTEEN E
ITA 21/ASR/2026[2020-21]Status: Disposed20/7/2026AY 2020-21
JK HOPE & HEALTH FOUNDATION,SRINAGAR vs COMMSSIONER OF INCOME TAX ( EXEMPTIONS), CHANDIGARH
ITA 940/ASR/2025[2025-26]Status: Disposed20/7/2026AY 2025-26
MAA SARASWATI EDUCATIONAL SOCIETY VILLAGE CHHATWA POST OFFICE JANDWAL DISTT PATHANKOT ,PATHANKOT vs THE COMMISSIONER OF INCOME TAX APPEAL(EXEMPTIONS)-CHANDIGARH, CHANDIGARH
ITA 914/ASR/2025[2026-2027]Status: Disposed20/7/2026AY 2026-2027
GNA. FOUNDATION,JALANDHAR vs COMMISSIONER OF INCOME TAX ( EXEMPTIONS), JALLANDHAR
ITA 913/ASR/2025[2025-26]Status: Disposed20/7/2026AY 2025-26
GNA FOUNDATION,JALANDHAR vs COMMSSIONER OF INCOME TAX ( EXEMPTIONS), CHANDIGARH
ITA 912/ASR/2025[2025-26]Status: Disposed20/7/2026AY 2025-26
NANAK FOUNDATION,JALANDHAR vs COMMSSIONER OF INCOME TAX ( EXEMPTIONS) , CHANDIGARH
ITA 911/ASR/2025[2025-236]Status: Disposed20/7/2026AY 2025-236
NANAK FOUNDATION,JALANDHAR vs COMMISSIOPNER OF INCOME TAX ( EXEMPTRIONS), CHANDIGARH
ITA 910/ASR/2025[2025-26]Status: Disposed20/7/2026AY 2025-26
G.S. MEMORIAL TRUST,JALANDHAR vs COMMSSISONER OF INCOME TAX ( EXEMPTIONS), JALANDHAR
ITA 909/ASR/2025[2025-26]Status: Disposed20/7/2026AY 2025-26
G.S. MEMORIAL TRUST,JALANDHAR vs COMMISSIOINER OF INCOME TAX ( EXEMPTIONS), CHANDIGARH
ITA 908/ASR/2025[2025-26]Status: Disposed20/7/2026AY 2025-26
AYNM FOUNDATION,JALANDHAR vs COMMISSIONER OF INCOME TAX ( EXEMPTIONS), CHANDIGARH
ITA 907/ASR/2025[2025-26]Status: Disposed20/7/2026AY 2025-26
