← All Benches
ITAT Amritsar Bench
3,233 judgments
ESS TEE CHARITABLE TRUST REGD.,JALANDHAR vs ITO EXEPTIONS WARD, JALANDHAT, JALANDHAR
ITA 584/ASR/2025[2022-2023]Status: Disposed20/7/2026AY 2022-2023
RAJIV ARORA,BATALA vs ITO, BATALA
ITA 571/ASR/2025[2010-11]Status: Disposed20/7/2026AY 2010-11
RAJIV ARORA,BATALA vs ITO, BATALA
ITA 570/ASR/2025[2010-11]Status: Disposed20/7/2026AY 2010-11
SHRI CHANDER CHINAR BADA AKHARA UDASEEN SOCIETY, AD GANDHI NAGAR JAMMU vs EXEMTION WARD , JAMMU
ITA 314/ASR/2025[2017-2018]Status: Disposed6/7/2026AY 2017-2018
RAJNI MARWAHA,JALANDHAR vs DCIT, JALANDHAR
ITA 341/ASR/2025[2021-22]Status: Disposed25/6/2026AY 2021-22
THE SAHLON MULTIPURPOSE CO0OP AGRI SERVICE SOCIEY LTD,NEWSHAHAR vs INCOME TAX OFFICER ( TDS), JALANDHAR
ITA 334/ASR/2025[2016-17]Status: Disposed25/6/2026AY 2016-17
SURINDER KUMAR,FAZILKA vs INCOME TAX OFFICER, ABOHAR
ITA 332/ASR/2025[2017-18]Status: Disposed25/6/2026AY 2017-18
SHRI UPKAR SINGH SANDHU,AMRITSAR vs INCOME TAX OFFICER WARD-2(1), AMRITSAR
ITA 242/ASR/2025[2017-18]Status: Disposed25/6/2026AY 2017-18
SMT HARDEEP KAUR,HOSHIARPUR vs INCOME TAX OFFICER WARD, DASUYA
ITA 229/ASR/2025[2012-13]Status: Disposed25/6/2026AY 2012-13
RASHMI THATAI,JALALABAD vs INCOME TAX OFFICER, ABOHAR
ITA 197/ASR/2025[2017-18]Status: Disposed25/6/2026AY 2017-18
SHRI RAFIQ AHMAD KHAN,SRINAGAR vs INCOME TAX OFFICER WARD-1, SRINAGAR
ITA 495/ASR/2024[2017-18]Status: Disposed25/6/2026AY 2017-18
GIANI MALHOTRA HOUSE NO 62 SECTOR 1-A EXTENSION TRIKUTA NAGAR JAMMU,JAMMU vs INCOME TAX OFFICER WARD 1(1) JAMMU AAYKAR BHAWAN RAIL HEAD COMPLEX PANAMA CHOWK JAMMU, JAMMU
ITA 373/ASR/2025[2011-2012]Status: Disposed17/6/2026AY 2011-2012
RAMNIK SINGH,GADDA DOAB ABOHAR FAZILKA vs INCOME TAX OFFICER WARD NO 2(3), ABOHAR
ITA 193/ASR/2025[2017-2018]Status: Disposed17/6/2026AY 2017-2018
SANJIB ZENAT ISPAT,BATHINDA vs INCOME TAX OFFICER WARD-1(4), BATHINDA
ITA 121/ASR/2025[2018-19]Status: Disposed17/6/2026AY 2018-19
GHULAM RASOOL KICHLOO,DOORU vs INCOME TAX OFFICER WARD-1, SRINAGAR
ITA 212/ASR/2024[2016-17]Status: Disposed17/6/2026AY 2016-17
SANTOSH KUMAR,FATEHPUR vs ITO, WARD-2(4), FATEHPUR
ITA 19/ALLD/2024[2017-18]Status: Disposed12/6/2026AY 2017-18
M/S. SH. MATA VAISHNO DEVI DAM,JAMMU vs COMMISSIONER OF INCOME TAX ( EXEMPTIONS), CHANDIGARH
ITA 438/ASR/2025[2025-26]Status: Disposed5/6/2026AY 2025-26
KASHMIR SINGH,AMRITSAR vs WARD 1(1), AMRITSAR, AMRITSAR
ITA 381/ASR/2025[2011-12]Status: Disposed4/6/2026AY 2011-12
SEHGAL AND SEHGAL,JALANDHAR vs ITO, WARD 3(4), JALANDHAR, JALANDHAR
ITA 606/ASR/2024[2016-2017]Status: Disposed4/6/2026AY 2016-2017
SHRI JATINDER KUMAR,MOGA vs INCOME TAX OFFICER WARD-3, MOGA
ITA 49/ASR/2024[2013-13]Status: Disposed4/6/2026AY 2013-13