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ITAT Amritsar Bench
3,233 judgments
SUMITRA DEVI SENIOR SECONDARY SCHOOL ,DINA NAGAR GURDASPUR vs INCOME TAX OFFICER , EXEMPTIONS WARD THE MALL AMRITSAR
ITA 433/ASR/2025[2019-20]Status: Disposed1/6/2026AY 2019-20
BASHIR AHMAD HAJAM,CHADOORA BUDGAM vs INCOME TAX OFFICER WARD-1 SRINAGAR, SRINAGAR
ITA 411/ASR/2025[2017-18]Status: Disposed1/6/2026AY 2017-18
SHRI RAJESH PRABHAKAR,JALANDHAR vs INCOME TAX OFFICER WARD-1, JALANDHAR
ITA 360/ASR/2025[2020-21]Status: Disposed1/6/2026AY 2020-21
DANISH MASOOD MIR,BANDIPORA vs ITO, BARAMULLA
ITA 317/ASR/2023[2017-18]Status: Disposed1/6/2026AY 2017-18
LATE PAUL RAINA THROUGH L/H. NAVIN RAINA,LONDON vs INCOME TAX OFFIUCER WARD-3(5), BARAMULLA
ITA 74/ASR/2024[2012-13]Status: Disposed29/5/2026AY 2012-13
LATE PAUL RAINA THROUGH L/H. NAVIN RAINA,LONDON vs INCOME TAX OFFICER WARD-3(5), BARAMULLA
ITA 73/ASR/2024[2011-12]Status: Disposed29/5/2026AY 2011-12
LATE PAUL RAINA THROUGH L/H NAVIN RAINA,LONDON vs INCOME TAX OFFICER WARD-3(5), BARAMULLA
ITA 72/ASR/2024[2011-12]Status: Disposed29/5/2026AY 2011-12
NEW GANDERBAL FRUIT COMPANY,SRINAGAR vs INCOME TAX OFFICER WARD-1, SRINAGAR
ITA 608/ASR/2024[2017-18]Status: Disposed29/5/2026AY 2017-18
SHRI NAZIR AHMAD BEIGH ,SRINAGAR vs INCOME TAX OFFICER WARD-1, SRINAGAR
ITA 592/ASR/2024[2017-18]Status: Disposed29/5/2026AY 2017-18
M/S GRAND LILLY MOTELS LIMITED,JALANDHAR vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1, JALNDHAR
ITA 145/ASR/2023[2018-19]Status: Disposed29/5/2026AY 2018-19
GULSHAN VOHRA,AMRITSAR vs INCOME TAX OFFICER WARD NO 4(2), AMRITSAR, AMRITSAR
ITA 436/ASR/2025[2012-13]Status: Disposed27/5/2026AY 2012-13
KUKREJA CHARITABLE FOUNDATION,GANDHINAGAR, JAMMU vs EXEMPTION WARD, JAMMU, EXEMPTION WARD, JAMMU
ITA 362/ASR/2025[2025-26]Status: Disposed27/5/2026AY 2025-26
MANN MEDICITI EDUCATIONAL FOUNDATION,MANN MEDICITI WELLNESS CENTRE PVT LTD. KHAMBRA vs INCOME TAX OFFICER (EXEMPTION WARD), JALANDHAR
ITA 125/ASR/2025[2022-23]Status: Disposed27/5/2026AY 2022-23
KAMLESH KUMARI,HOSHIARPUR vs ITO WARD-DASUYA, DASUYA
ITA 669/ASR/2024[2017-18]Status: Disposed27/5/2026AY 2017-18
SUNMAZE ENTERPRISES,NAVELIM, GOA vs WARD-1, MARGOA/, MARGAO, GOA
ITA 389/PAN/2025[2017-18]Status: Disposed18/5/2026AY 2017-18
GURDEV SINGH,SBS NAGAR vs THE PRINCIPAL COMMISSIONER OF INCOME TAX, JALANDHAR
ITA 308/ASR/2016[2011-12]Status: Disposed13/5/2026AY 2011-12
HARPREET KAUR,OPP. ARYA SMAJ MANDIR, MALOUT, MUKTSAR vs WARD 2(2), MUKTSAR, WARD, MUKTSAR
ITA 450/ASR/2025[2018-19]Status: Disposed6/5/2026AY 2018-19
DARSHAN KAUR, LEGAL HEIR OF LATE SH.HARCHARAN SINGH, ABOHAR,PUNJAB vs THE PRINCIPAL COMMISSIONER OF INCOME TAX, AMRITSAR-1, PUNJAB
ITA 336/ASR/2025[2015-2016]Status: Disposed6/5/2026AY 2015-2016
THE CROP IMPROVEMENT SOCIETY OF INDIA,DEPARTMENT OF PLANT BREEDING AND GENETICS vs INCOME TAX EXEMPTIONS, INCOME TAX JALANDHAR
ITA 221/ASR/2025[2023-24]Status: Disposed6/5/2026AY 2023-24
KISHAN DHAM CHARITABLE TRUST ,KISHAN DHAM MANDIR vs INCOME TAX OFFICER , EXEMPTION WARD
ITA 399/ASR/2024[2014-15]Status: Disposed5/5/2026AY 2014-15
