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ITAT Amritsar Bench
3,233 judgments
NEETU AWLA,GURUHARSAHAI vs INCOME TAX OFFICER, FIROZPUR
ITA 371/ASR/2025[2020-2021]Status: Disposed28/4/2026AY 2020-2021
SUKHBIR SINGH,GURUHARSAHAI vs DCIT/ACIT CIRCLE I, BTD, BATHINDA
ITA 369/ASR/2025[2018-19]Status: Disposed28/4/2026AY 2018-19
JASBIR SINGH,GURUHARSAHAI vs DCIT/ACIT CIRCLE I,, BATHINDA
ITA 368/ASR/2025[2018-19]Status: Disposed28/4/2026AY 2018-19
NASA AGRO INDUSTRIES PRIVATE LIMITED,FAZILKA vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-II, BATHINDA
ITA 237/ASR/2023[2012-13]Status: Disposed28/4/2026AY 2012-13
OPEN DOOR WELFARE SOCIETY, KAPURTHALA,KAPURTHALA vs THE PCIT (CENTRAL) LUDHIANA, LUDHIANA
ITA 811/ASR/2025[2015-2016]Status: Disposed27/4/2026AY 2015-2016
RAJESH KUMAR,PATHANKOT vs ITO, WARD 1, PATHANKOT, PATHANKOT
ITA 435/ASR/2025[2017-18]Status: Disposed27/4/2026AY 2017-18
UMESH KUMAR PANDEY,DURG, CHHATTISGARH vs INCOME TAX OFFICER, WARD 2(1), BHILAI, CHHATTISGARH
ITA 86/RPR/2026[2021-22]Status: Disposed8/4/2026AY 2021-22
CHHATTISGARH STATE POWER TRANSMISSION COMPANY LTD.,RAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), RAIPUR
ITA 154/RPR/2023[2013-14]Status: Disposed8/4/2026AY 2013-14
CHHATTISGARH STATE POWER TRANSMISSION COMPANY LTD.,RAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), RAIPUR
ITA 153/RPR/2023[2013-14]Status: Disposed8/4/2026AY 2013-14
HARPAL SINGH,VEER ENCLAVE NEAR RYAN INTL SCHOOL G T ROAD AMRITS vs INCOME TAX OFFICER WARD 2(1), CENTRAL REVENUE BUILDING THE MALL
ITA 417/ASR/2025[2012-13]Status: Disposed6/4/2026AY 2012-13
KUNDAN JEWELLERS PRIVATE LIMITED,GANDHI CHOWK, SADAR BAZAR, MUKTSAR vs THE INCOME TAX OFFICER, WARD-2(2), MUKTSAR, MUKTSAR
ITA 284/ASR/2025[2014-15]Status: Disposed6/4/2026AY 2014-15
JCIT(OSD), BATHINDA vs GANESH RICE MILLS, MUKTSAR
ITA 251/ASR/2025[2014-15]Status: Disposed6/4/2026AY 2014-15
INCOME TAX OFFICER, WARD-2(3), ABOHAR, INCOME TAX OFFICE, ABOHAR vs RAJ KUMAR, ABOHAR
ITA 622/ASR/2024[2018-19]Status: Disposed6/4/2026AY 2018-19
SHRI ABDUL AZIZ DAR,BARAZULA vs INCOME TAX OFFICER WARD-1, SRINAGAR
ITA 440/ASR/2024[2014-15]Status: Disposed6/4/2026AY 2014-15
THE DALLA CO OP AGRI MULTIPURPOSE SOCIETY LIMITED,JALANDHAR vs INCOME TAX OFFICER WARD-, PHAGWARA
ITA 593/ASR/2025[2018-19]Status: Disposed23/3/2026AY 2018-19
SH. MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)
WATTSUN ENERGY,KAPURTHALA vs COMMISSIONER OF INCOME TAX, KAPURTHALA
ITA 625/ASR/2024[2017-18]Status: Disposed23/3/2026AY 2017-18
SH. UDAYAN DAS GUPTA, JUDICIAL MEMBER AND SH. KRINWANT SAHAY (Accountant Member)
PARMINDER SINGH MANES,ZIRA vs INCOME TAX OFFICER, FEROZEPUR
ITA 925/ASR/2025[2012-13]Status: Disposed20/3/2026AY 2012-13
DR. DIPAK P. RIPOTE, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)
RANJANA DEVI,MAUR MANDI vs INCOME TAX OFFICER WARD-1(1), BATHINDA
ITA 410/ASR/2025[2017-18]Status: Disposed20/3/2026AY 2017-18
DR. DIPAK P. RIPOTE, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)
S.S. JAIN SABHA GOLF LINK, LUDHIANA,LUDHIANA vs CIT EXEMPTIONS, JALANDHAR
ITA 482/ASR/2024[24-25]Status: Disposed20/3/2026
DR. DIPAK P. RIPOTE, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)
SHRI JINKUSHAL SURI FOUNDATION,BATHINDA vs CIT EXEMPTIONS, CHANDIGARH
ITA 8/ASR/2026[2026-27]Status: Disposed17/3/2026AY 2026-27
DR. DIPAK P. RIPOTE, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)