ITAT Amritsar Bench
3,233 judgments
SHRI JINKUSHAL SURI FOUNDATION,BATHINDA vs CIT EXEMPTIONS, CHANDIGARH
DR. DIPAK P. RIPOTE, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)
UNICOM FOUNDATION,JALANDHAR vs ITO EXEMPTION, JALANDHAR
DR. DIPAK P. RIPOTE, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)
UNI COM FOUNDATION,JALANDHAR vs CIT (EXEMPTION), CHANDIGARH
DR. DIPAK P. RIPOTE, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)
ASHWANI KUMAR SOOD ,VPO NAUSHEHRA PANNUAN vs ITO WARD 1, TARN TARAN, ITO WARD TARN TARAN
DR. DIPAK P. RIPOTE, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)
M/S. CONSTRUCTION ENGINEERSW,BARAZULA vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-3, SRINAGAR
SH. UDAYAN DASGUPTA, JUDICIAL MEMBER AND SH. KRINWANT SAHAY (Accountant Member)
M/S. CONSTRUCTION ENGINEERS,SRINAGAR vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-3, SRINAGAR
SH. UDAYAN DASGUPTA, JUDICIAL MEMBER AND SH. KRINWANT SAHAY (Accountant Member)
AWLA INFRA,FEROZEPUR vs ASSITANT COMMISSIONER OF INCOME TAX CIRCLE, FEROZEPUR
SH. MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)
SHRI TARIQ AHMAD DAR,ANANTNAG vs INCOME TAX OFFICER WARD, UDHAMPUR
SH. UDAYAN DASGUPTA, JUDICIAL MEMBER AND SH. KRINWANT SAHAY (Accountant Member)
GURDEEP SINGH,JAMMU AND KASHMIR vs DCIT/ACIT CIRCLE 1, JAMMU, JAMMU AND KASHMIR
SH. ZAHOOR AHMAD KAKROO,BARAMULA vs INCOME TAX OFFICER WARD-1, SRINAGAR
SH. MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)
BAJAJ EDUCATIONAL SOCIETY,LUDHIANA vs ITO EXEMPTIONS WARD, JALANDHAR, JALANDHAR
SH. MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)
DAVINDER SINGH,SAMAOH PUNJAB vs ITO WARD 1(4), MANSA, MANSA,PUNJAB
SH. MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)
JAGJIWAN SINGH,KHABBE DOGRAN TARN TARAN vs INCOME TAX OFFICER , WARD TARN TARAN
SH. MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)
SHRI GHULAM NABI LONE,ANANTNAG vs INCOME TAX OFFICER WARD, ANANTNAG
SH. MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)
SHRI OM PARKASH BAJAJ,FEROZEPUR vs INCOME TAX OFFICER WARD-3(1), FEROZEPUR
SH. MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)
YASIR NISAR WANI,SRINAGAR vs ITO, SRINAGAR
SH. MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)
SCHOOL MANAGING SOCIETY CAPT. GURCHARAN SINGH,KAPURTHALA vs INCOME TAX OFFICER WARD ( EXEMPTIONS), JALANDHAR
SH. MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)
SCHOOL MANAGING SOCIETY CAPT. GURCHARAN SINGH ,KAPUTHALA vs INCOME TAX OFFICER WARD ( EXEMPTIONS), JALANDHAR
SH. MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)
SECURE 1 SERVICES PRIVATE LIMITED,LUDHIANA vs ITO WARD-4(2), JALANDHAR
SH. UDAYAN DASGUPTA, JUDICIAL MEMBER AND SH. KRINWANT SAHAY (Accountant Member)
VARINDER SINGH GOSAL,JALANDHAR vs ITO WARD - 4(2) JALANDHAR, JALANDHAR
SH. MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)