ITAT Amritsar Bench
3,233 judgments
SAJJAN SINGH,AJNALA vs INCOME TAX OFFICER WARD 2(1), AMRITSAR, AMRITSAR
SH. MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)
INCOME TAX OFFICER, JALANDHAR vs SECURE 1 SERVICES PVT. LTD., JALANDHAR
SH. UDAYAN DASGUPTA, JUDICIAL MEMBER AND SH. KRINWANT SAHAY (Accountant Member)
SRHI SAJID BASHIR KHAN,SRINAGAR vs INCOME TAX OFFICER WARD-1, SRINAGAR
SH. MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)
KULSUMA AKHTER,SRINAGAR vs ITO, SRINAGAR
SH. MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)
GURJANT SINGH,PART VALTOHA PATTI vs ITO WARD 1 TARN TARAN , ITO WARD TARN TARAN
SH. MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)
GURJANT SINGH,VALTOHA PATTI TARN TARAN vs ITO WARD 1 TARN TARAN , ITO WARD TARN TARAN
SH. MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)
AAMINA CHARITABLE TRUST, PULWAMA vs COMMISSIONER OF INCOME TAX (EXEMPTION), CHANDIGARH
SH. MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)
VALLEY ROAD CONSTRUCTION COMPANY,JAMMU KASHMIR vs DCIT/ ACIT CIRCLE, SRINAGAR
SH. MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)
VALLEY ROAD CONSTRUCTION COMPANY,SRINAGAR vs INCOME TAX OFFICE, SRINAGAR
SH. MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)
BHUPENDRA FLOUR MILLS PVT LTD,BATHINDA vs ITO, WARD 1(1), BATHINDA, BATHINDA
HON’BLE SHRI MANOJ KUMAR AGGARWAL (Accountant Member), SHRI UDAYANDASGUPTA (Judicial Member)
SHRI. JASWANT SINGH S/O. SH. DIYAL SINGH,FEROZEPUR vs INCOME TAX OFFICER WARD-3(1), FEROZEPUR
SH. MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)
SH. JASWANT SINGH S/O.SH. DIYAL SINGH,FEROZEPUR vs INCOME TAX OFFICER WARD-3(1), FEROZEPUR
SH. MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)
SH. JASWANT SINGH .S/O. SH. DIYAL SINGH,FEROZEPUR vs INCOME TAX OFFICER WARD-3(1), FEROZEPUR
SH. MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)
M/S. MOHAMAMD ISHFAQ DAR ,SRINAGAR vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, SRINAGAR
SH. MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)
SHRI MOHAMAMD ISHFAQ DAR,SRINAGAR vs DEPUTY COMMISSIONER OF INCOME TAX ,CENTRAL CIRCLE, SRINAGAR
SH. MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)
SHRI MOHAMMDA ISHFAQ DAR,SRINAGAR vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, SRINAGAR
SH. MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)
SHRI MOHAMMAD ISHFAQ DAR,SRINAGAR vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, SRINAGAR
SH. MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)
SHRI MOHAMMAD ISHFAQ DAR,SRINAGAR vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, SRINAGAR
SH. MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)
SHRI MOHAMMAD ISHFAQ DAR,SRINAGAR vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, SRINAGAR
SH. MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)
SHRI MOHMMAD ISHFAQ DAR,SRINAGAR vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, SRINAGAR
SH. MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)
