ITAT Amritsar Bench
3,233 judgments
SHRI MOHAMMAD ISHFAQ DAR,SRINAGAR vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, SRINAGAR
SH. MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)
INDERJEET SINGH MAIN BAZAR WARD NO 4 R S PURA DISTT JAMMU,JAMMU vs INCOME TAX OFFIER WARD 1(1) JAMMU AAYKAR BHAWAN RAIL HEAD COMPLEX PANAMA CHOWK JAMMU, JAMMU
SH. MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)
TURNA COLD STORE THROUGH C/O SH. ROHITB ARORA. ,SHAHKOT vs INCOMEV TAX OFFICER WARD, NAKODAR
SH. MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)
SHRI NARINDER KUMAR,HOSHIARPUR vs INCOME TAX OFFICER WARD-3, HOSHIARPUR
SH. MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)
HITESH SINGLA 32579 STREET NO 1 PARAS RAM NAGAR ,BATHIDA vs INCOME TAX OFFICER WARD 1(1) AAYKAR BHAWAN CIVIL LINE BATHINDA, BATHINDA
SH. MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)
SATPAL SINGH,VPO DHADDE vs COMMISSIONER OF APPEALS, AMRITSAR
SH. MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)
MEASAGE.OSAKA ALLOYS AND STEEL (P) LTD,JALANDHAR vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-II, JALANDHAR
HON’BLE SHRI MANOJ KUMAR AGGARWAL (Accountant Member), SHRI UDAYAN DASGUPTA (Judicial Member)
RAJESH KARYANA STORE,MUNICIPAL BAZAR vs ITO, WARD 1, PATHANKOT, PATHANKOT
SH. UDAYAN DASGUPTA, JUDICIAL MEMBER AND SH. KRINWANT SAHAY (Accountant Member)
SEEMA AWLA,GURUHARSAHAI vs ITO, FIROZPUR
SH. UDAYAN DASGUPTA, JUDICIAL MEMBER AND SH. KRINWANT SAHAY (Accountant Member)
SHRI MOHAMMAD IMRAN KHAJAWAL,SRINAGAR vs INCOME TAX OFFICER WARD-1, SRINAGAR
SH. UDAYAN DASGUPTA, JUDICIAL MEMBER AND SH. KRINWANT SAHAY (Accountant Member)
SHRI ABDUL HAMID MIR,KUPWARA vs INCOME TAX OFFICER WARD-1, SRINAGAR
SH. UDAYAN DASGUPTA, JUDICIAL MEMBER AND SH. KRINWANT SAHAY (Accountant Member)
AMRIT LAL, NAWANSHAHR,NAWANSHAHR vs JAO THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE, JALANDAHR, JALANDHAR
SH. UDAYAN DASGUPTA, JUDICIAL MEMBER AND SH. KRINWANT SAHAY (Accountant Member)
MERA PIND 360 FOUNDATION, JALANDHAR,JALANDHAR vs THE CIT (EXEMPTIONS) CHANDIGARH, CHANDIGARH
SH. UDAYAN DASGUPTA, JUDICIAL MEMBER AND SH. KRINWANT SAHAY (Accountant Member)
GYAN STHAL MANDIR SEWA SOCIETY, LUDHIANA,LUDHIANA vs THE CIT EXEMPTIONS, CHANDIGARH, CHANDIGARH
SH. UDAYAN DASGUPTA, JUDICIAL MEMBER AND SH. KRINWANT SAHAY (Accountant Member)
INCOME TAX OFFICER, MODEL TOWN ROAD vs NITIN DUTTA, KALIA COLONY
HON’BLE SHRI MANOJ KUMAR AGGARWAL (Accountant Member), SHRI UDAYAN DASGUPTA (Judicial Member)
AGGARWAL CONSTRUCTION CO,CHANDIGARH vs DEPUTY COMMSSIONER OF INCOME TAX CIRCLE-1, BATHINDA
HON’BLE SHRI MANOJ KUMAR AGGARWAL (Accountant Member), SHRI UDAYAN DASGUPTA (Judicial Member)
SHRI SUCHHA SINGH THROUGH L/R RANJIT SINGH,KAPUTHALLA vs PRINCIPAL COMMISSIONER OF INCOME TAX -1, JALANDHAR
HON’BLE SHRI MANOJ KUMAR AGGARWAL (Accountant Member), SHRI UDAYAN DASGUPTA (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE -1, AMRITSAR vs MESERS VARUN TRADERS , AMRITSAR
HON’BLE SHRI MANOJ KUMAR AGGARWAL (Accountant Member), SHRI UDAYAN DASGUPTA (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1, AMRITSAR vs SHRI PAWAN KUMAR , AMRITSAR
HON’BLE SHRI MANOJ KUMAR AGGARWAL (Accountant Member), SHRI UDAYAN DASGUPTA (Judicial Member)
ASSIATENT COMMISSIONER OF INCOME TAX CIRCLE -1, AMRITSAR vs SHRI MUKESH SHINGARI, AMRITSAR
HON’BLE SHRI MANOJ KUMAR AGGARWAL (Accountant Member), SHRI UDAYAN DASGUPTA (Judicial Member)
