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ITAT Amritsar Bench

3,233 judgments

SHRI PAWAN KUMAR,AMRITSAR vs DEPUTY COMMISSIONER OF INCOME TAX , AMRITSAR

ITA 778/ASR/2017[2013-14]Status: Heard11/2/2026AY 2013-14

HON’BLE SHRI MANOJ KUMAR AGGARWAL (Accountant Member), SHRI UDAYAN DASGUPTA (Judicial Member)

M/S VARUN TRADERS,AMRITSAR vs DEPUTY COMMISSIONER OF INCOME TAX , AMRITSAR

ITA 777/ASR/2017[M/S VARUN TRADERS]Status: Heard11/2/2026

HON’BLE SHRI MANOJ KUMAR AGGARWAL (Accountant Member), SHRI UDAYAN DASGUPTA (Judicial Member)

SHRI MUKESH SHINGARI,AMRITSAR vs DEPUTY COMMISSIONER OF INCOME TAX, AMRITSAR

ITA 776/ASR/2017[2013-14]Status: Heard11/2/2026AY 2013-14

HON’BLE SHRI MANOJ KUMAR AGGARWAL (Accountant Member), SHRI UDAYAN DASGUPTA (Judicial Member)

MEHARJIT SINGH DHILLON,BATHINDA vs INCOME TAX OFFICER WARD 1(1), BATHINDA

ITA 426/ASR/2025[2021-22]Status: Disposed9/2/2026AY 2021-22

SH. MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)

KANG AGRI FARM,JALANDHAR vs INCOME TAX OFFICER WARD-4(3), JALANDHAR

ITA 397/ASR/2025[2021-22]Status: Disposed9/2/2026AY 2021-22

SH. MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)

RAJINDER SINGH M/S RAJINDER SINGH AND SONS TEHSIL MAKHANPUR BSINAH JAMMU,JAMMU vs INCOME TAX OFFICER WARD 1(2) JAMMU AAYAKAR BHAWAN RAIL HEAD COMPLEX PANAMA CHOWK JAMMU, JAMMU

ITA 263/ASR/2025[2017-2018]Status: Disposed9/2/2026AY 2017-2018

SH. MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)

JASDEV SINGH,BATHINDA vs ITO, WARD 1(1) , BTD, BATHINDA

ITA 662/ASR/2024[2012-13]Status: Disposed9/2/2026AY 2012-13

SH. MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)

SHRI SWARAN SINGH ,MOGA vs INCOME TAX OFFICER WARD-3, MOGA

ITA 50/ASR/2024[2012-13]Status: Disposed9/2/2026AY 2012-13

SH. MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)

SHRI TARIQ AHMAD SIDDIQUI,SRI NAGAR vs INCOME TAX OFFICER WARD- 3(1), SRINAGAR

ITA 20/ASR/2024[2012-13]Status: Disposed9/2/2026AY 2012-13

SH. MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)

AIJAZ AHMAD SHEIKH FIRDOUS ABAD BATMULOO SRINAGAR,SRINAGAR vs INCOME TAX OFFICER WARD 1 SRINAGAR INCOME TAX OFFICE DHARARTH TRUST BUILDING SRINAGAR, SRINAGAR

ITA 667/ASR/2025[2017-2018]Status: Disposed5/2/2026AY 2017-2018

SHRI MANOJ KUMAR AGGARWAL (Accountant Member), SHRI UDAYAN DASGUPTA (Judicial Member)

LAKHVIR SINGH,BATHINDA vs ITO, WARD 1(1) , BTD, BATHINDA

ITA 63/ASR/2025[2014-15]Status: Disposed5/2/2026AY 2014-15

HON’BLE SHRI MANOJ KUMAR AGGARWAL (Accountant Member), SHRI UDAYAN DASGUPTA (Judicial Member)

TEJVIR SINGH MANESS,FARIDKOT PUNJAB vs ITO WARD 1, FARIDKOT

ITA 276/ASR/2025[2017-18]Status: Disposed5/2/2026AY 2017-18

SHRI MANOJ KUMAR AGGARWAL (Accountant Member), SHRI UDAYAN DASGUPTA (Judicial Member)

MALKIT KAUR,KAPURTHALA vs INCOME TAX OFFICER, GURASPUR

ITA 272/ASR/2025[2012-13]Status: Disposed5/2/2026AY 2012-13

SHRI MANOJ KUMAR AGGARWAL (Accountant Member), SHRI UDAYAN DASGUPTA (Judicial Member)

MUKHTAR AHMAD SHEIKH,BANDIPORA vs ITO WARD 1, SRINAGAR

ITA 271/ASR/2025[2017-18]Status: Disposed5/2/2026AY 2017-18

SHRI MANOJ KUMAR AGGARWAL (Accountant Member), SHRI UDAYAN DASGUPTA (Judicial Member)

ATMA SINGH,GURDASPUR vs ITO WARD-1, PATHANKOT

ITA 133/ASR/2025[2017-18]Status: Disposed5/2/2026AY 2017-18

HON’BLE SHRI MANOJ KUMAR AGGARWAL (Accountant Member), SHRI UDAYAN DASGUPTA (Judicial Member)

M/S GURU NANAK RICE MILLS,NAKODAR vs ASSISSTANT COMMISSIONER OF INCOME TAX, NAKODAR

ITA 105/ASR/2019[2014-15]Status: Disposed5/2/2026AY 2014-15

HON’BLE SHRI MANOJ KUMAR AGGARWAL (Accountant Member), SHRI UDAYAN DASGUPTA (Judicial Member)

M/S GURU NANAK RICE MILLS,NAKODAR vs DY. COMMISSIONER OF INCOME TAX, NEW DELHI

ITA 104/ASR/2019[2013-14]Status: Disposed5/2/2026AY 2013-14

HON’BLE SHRI MANOJ KUMAR AGGARWAL (Accountant Member), SHRI UDAYAN DASGUPTA (Judicial Member)

M/S GURU NANAK RICE MILLS,NAKODAR vs INCOME TAX OFFICER, NAKODAR

ITA 103/ASR/2019[2013-14]Status: Disposed5/2/2026AY 2013-14

HON’BLE SHRI MANOJ KUMAR AGGARWAL (Accountant Member), SHRI UDAYAN DASGUPTA (Judicial Member)

SHRI KIRPAL SINGH ,SHAEED BHAGAT SINGH NAGAR vs INCOME TAX OFFICER WAAD, SHAEED BHAGT SINGH NAGAR

ITA 443/ASR/2025[2015-16]Status: Disposed4/2/2026AY 2015-16

HON’BLE SHRI MANOJ KUMAR AGGARWAL (Accountant Member), SHRI UDAYAN DASGUPTA (Judicial Member)

NATURAL HERBAL PRODUCTS PLOT NO 38-B SICOP KATHUA ,KATHUA vs INCOME TAX OFFICER WARD KATHUA HERRIAN PUTTAN KATHUA , KATHUA

ITA 432/ASR/2025[2013-2014]Status: Disposed4/2/2026AY 2013-2014

HON’BLE SHRI MANOJ KUMAR AGGARWAL (Accountant Member), SHRI UDAYAN DASGUPTA (Judicial Member)