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ITAT Amritsar Bench

3,233 judgments

R N BUILDTECH PRIVATE LIMITED,BAKSHI NAGAR, JAMMU vs WARD 1(1), JAMMU, WARD, JAMMU

ITA 430/ASR/2025[2014-15]Status: Disposed4/2/2026AY 2014-15

HON’BLE SHRI MANOJ KUMAR AGGARWAL (Accountant Member), SHRI UDAYAN DASGUPTA (Judicial Member)

SUKHBIR SINGH,GURUHARSAHAI vs INCOME TAX OFFICER WARD-3(1), FEROZEPUR

ITA 28/ASR/2025[2018-19]Status: Disposed4/2/2026AY 2018-19

SHRI MANOJ KUMAR AGGARWAL (Accountant Member), SHRI UDAYAN DASGUPTA (Judicial Member)

SHRI AKAL SAHAI CHARITABLE TRUST & WELFARE SOCIETY,FEROZEPUR vs COMMISSIONER OF INCOME TAX ( EXEMPTIONS), CHANDIGARH

ITA 267/ASR/2025[2023-24]Status: Disposed4/2/2026AY 2023-24

HON’BLE SHRI MANOJ KUMAR AGGARWAL (Accountant Member), SHRI UDAYAN DASGUPTA (Judicial Member)

SHRI MOHD AMIN PAMPORI,SRINAGAR vs INCOME TAX OFFICER WARD-2, SRINAGAR

ITA 265/ASR/2025[2017-18]Status: Disposed4/2/2026AY 2017-18

SHRI MANOJ KUMAR AGGARWAL (Accountant Member), SHRI UDAYAN DASGUPTA (Judicial Member)

SHAMIM AHMED SHAH,SRINAGAR vs INCOME TAX OFFICER, SRINAGAR

ITA 566/ASR/2024[2011-2012]Status: Disposed4/2/2026AY 2011-2012

SHRI MANOJ KUMAR AGGARWAL (Accountant Member), SHRI UDAYAN DASGUPTA (Judicial Member)

SHAMIM AHMED SHAH,SRINAGAR vs INCOME TAX OFFICER, SRINAGAR

ITA 565/ASR/2024[2010-2011]Status: Disposed4/2/2026AY 2010-2011

SHRI MANOJ KUMAR AGGARWAL (Accountant Member), SHRI UDAYAN DASGUPTA (Judicial Member)

MOHD SALEEM RATHER,SRINAGAR vs ITO, WARD 2, SRINAGAR, SRINAGAR

ITA 97/ASR/2025[2017-18]Status: Disposed3/2/2026AY 2017-18

HON’BLE SHRI MANOJ KUMAR AGGARWAL (Accountant Member), SHRI UDAYANDASGUPTA (Judicial Member)

TAXI OPERATORS UNION RAILWAY STATION JAMMU,JAMMU vs INCOME TAX OFFICER WARD 1(3) JAMMU AAYKAR BHAWAN RAIL HEAD COMPLEX PANAMA CHOWK JAMMU, JAMMU

ITA 259/ASR/2025[2012-2013]Status: Disposed3/2/2026AY 2012-2013

HON’BLE SHRI MANOJ KUMAR AGGARWAL (Accountant Member), SHRI UDAYAN DAS GUPTA (Judicial Member)

JYOTI CHOUDHARY,PATHANKOT vs INCOME TAX OFFICER, WARD-2, PATHANKOT, PATHANKOT

ITA 252/ASR/2025[2017-18]Status: Disposed3/2/2026AY 2017-18

HON’BLE SHRI MANOJ KUMAR AGGARWAL (Accountant Member), SHRI UDAYAN DAS GUPTA (Judicial Member)

BABA HAZARA SINGH KAR SEWA SOCIETY,AMRITSAR vs CIT EXEMPTIONS, CHANDIGARH

ITA 14/ASR/2025[2024-25]Status: Disposed3/2/2026AY 2024-25

SHRI MANOJ KUMAR AGGARWAL (Accountant Member), SHRI UDAYAN DASGUPTA (Judicial Member)

DEPUTY COMMISSIONER OF INCOME TAX (CENTRAL), SRINAGAR vs M/S STAR TRADERS, SRINAGAR

ITA 105/ASR/2025[2013]Status: Disposed3/2/2026

SHRI MANOJ KUMAR AGGARWAL (Accountant Member), SHRI UDAYAN DASGUPTA (Judicial Member)

GURBINDER SINGH,PASLA, DISTRICT JALANDHAR vs THE INCOME TAX OFFICER, WARD-2, PHAGWARA, DISTRICT KAPURTHALA

ITA 89/ASR/2024[2009-10]Status: Disposed3/2/2026AY 2009-10

SHRI MANOJ KUMAR AGGARWAL (Accountant Member), SHRI UDAYAN DASGUPTA (Judicial Member)

BABA SHRI CHAND GURUDWARA PARBANDHAK COMMITTEE ,GURDASPUR vs INCOME TAX OFFICER, GURDASPUR

ITA 88/ASR/2024[2017-18]Status: Disposed3/2/2026AY 2017-18

SHRI MANOJ KUMAR AGGARWAL (Accountant Member), SHRI UDAYAN DASGUPTA (Judicial Member)

BASHIR AHMAD RAH,REHPORA vs INCOME TAX OFFICER WARD-1, SRINAGAR

ITA 176/ASR/2024[2016-17]Status: Disposed3/2/2026AY 2016-17

SHRI MANOJ KUMAR AGGARWAL (Accountant Member), SHRI UDAYAN DASGUPTA (Judicial Member)

BASHIR AHMAD RAH,REHPORA vs INCOME TAX OFFICER WARD-1, SRINAGAR

ITA 175/ASR/2024[2014-15]Status: Disposed3/2/2026AY 2014-15

SHRI MANOJ KUMAR AGGARWAL (Accountant Member), SHRI UDAYAN DASGUPTA (Judicial Member)

SOPHIA AMIN,SRINAGAR vs INCOME TAX OFFICER WARD-3(3), SRINAGAR

ITA 98/ASR/2025[2012-13]Status: Disposed2/2/2026AY 2012-13

HON’BLE SHRI MANOJ KUMAR AGGARWAL (Accountant Member), SHRI UDAYAN DAS GUPTA (Judicial Member)

SHRI IMTIYAZ AHMAD BEIGH,SRI NAGAR vs INCOME TAX OFFICER WARD-1, SRINAGAR

ITA 277/ASR/2025[2012-13]Status: Disposed2/2/2026AY 2012-13

HON’BLE SHRI MANOJ KUMAR AGGARWAL (Accountant Member), SHRI UDAYAN DAS GUPTA (Judicial Member)

SOHAN LAL,SBS NAGAR vs INCOME TAX OFFICER, NAWANSHAHR, NAWANSHAHR

ITA 130/ASR/2025[2012-13]Status: Disposed2/2/2026AY 2012-13

HON’BLE SHRI MANOJ KUMAR AGGARWAL (Accountant Member), SHRI UDAYAN DAS GUPTA (Judicial Member)

SABHARWAL FINANCE AND ESTATE LIMITED,G T ROAD DHARIWAL GURDASPUR vs INCOME TAX OFFICER, GURDASPUR, INCOME TAX OFFICER, GURDASPUR

ITA 161/ASR/2024[2016-17]Status: Disposed2/2/2026AY 2016-17

HON’BLE SHRI MANOJ KUMAR AGGARWAL (Accountant Member), SHRI UDAYAN DAS GUPTA (Judicial Member)

C-DOT FORUM ,LUDHIANA vs THE CIT EXEMPTIONS CHANDIGARH , CHANDIGARH

ITA 115/ASR/2025[2022-2023]Status: Disposed29/1/2026AY 2022-2023

SH. MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER AND SH. UDAYAN DAS GUPTA (Judicial Member)