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ITAT Amritsar Bench

3,233 judgments

SUNITA TULI,PATHANKOT vs ITO WARD-1, PATHANKOT, PATHANKOT

ITA 603/ASR/2025[2015-16]Status: Disposed22/1/2026AY 2015-16

SH. MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)

DAVINDER SINGH,TARN TARAN vs ITO WARD 1,TTN, TARN TARAN, PUNJAB

ITA 231/ASR/2025[2015-16]Status: Disposed22/1/2026AY 2015-16

SH. MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)

SANGAM TRADERS 60-GOLDEN AVENUE SAILI ROAD PATHANKOT,PATHANKOT vs INCOME TAX OFFICER WARD 1 PATHANKOT SAILI ROAD PATHANKOT, PATHANKOT

ITA 706/ASR/2024[2020-2021]Status: Disposed22/1/2026AY 2020-2021

SH. MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)

AMARJIT SINGH,PROP PRINCE ENGINEERS vs INCOME TAX OFFICER, JALANDHAR

ITA 325/ASR/2023[2017-18]Status: Heard22/1/2026AY 2017-18

SH. MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)

GARDEX INDIA PRIVATE LIMITED,JALANDHAR vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1, JALANDHAR

ITA 377/ASR/2025[2023-24]Status: Disposed21/1/2026AY 2023-24

SH. MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)

HARCHARAN SINGH,BAGHAT vs INCOME TAX OFFICER WARD-3(1), SRINAGAR

ITA 21/ASR/2025[2012-2013]Status: Disposed21/1/2026AY 2012-2013

SH. MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)

VIJAY PARBHAKAR,BATALA vs INCOME TAX OFFICER WARD-1, BATALA

ITA 222/ASR/2024[2017-2018]Status: Disposed21/1/2026AY 2017-2018

SH. MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)

NARCHOOR COMPANY ANANTNAG ( FORMER PARTNER -ABDUL HAMEED NARCHOOR) RAYEES AHMAD KOUL ,ANANTNAG vs INCOME TAX OFFICER WARD, UDHAMPUR

ITA 300/ASR/2025[2017-18]Status: Disposed20/1/2026AY 2017-18

SH. MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)

NARESH KUMAR,BALACHAUR vs INCOME TAX OFFICER, MAWAMSHAHR

ITA 206/ASR/2025[2015-16]Status: Disposed20/1/2026AY 2015-16

HON’BLE SHRI MANOJ KUMAR AGGARWAL (Accountant Member), SHRI UDAYAN DAS GUPTA (Judicial Member)

NEUVO HOSPITALITY PRIVATE LIMITED,JALANDHAR vs INCOME TAX OFFICER, WARD 4(3), JALANDHAR, JALANDHAR

ITA 201/ASR/2025[2019-20]Status: Disposed20/1/2026AY 2019-20

SH. MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)

NEUVO HOSPITALITY PRIVATE LIMITED,JALANDHAR vs INCOME TAX OFFICER, WARD 4(3), JALANDHAR, JALANDHAR

ITA 200/ASR/2025[2019-20]Status: Disposed20/1/2026AY 2019-20

SH. MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)

SUBA SINGH,MOGA vs ITO, WARD-3, MOGA, MOGA

ITA 127/ASR/2025[2012-2013]Status: Disposed20/1/2026AY 2012-2013

SH. MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)

DHARAM PAL ,PATHANKOT vs INCOME TAX OFFICER WARD-1, PATHANKOT

ITA 76/ASR/2024[2017-18]Status: Disposed20/1/2026AY 2017-18

HON’BLE SHRI MANOJ KUMAR AGGARWAL (Accountant Member), SHRI UDAYAN DAS GUPTA (Judicial Member)

IMTIYAZ AHMAD KABIRI,KHANQAH MOULLA SRINAGAR vs INCOME TAX OFFICER WARD-3(1), SRINAGAR

ITA 670/ASR/2024[2010-11]Status: Disposed20/1/2026AY 2010-11

HON’BLE SHRI MANOJ KUMAR AGGARWAL (Accountant Member), SHRI UDAYAN DAS GUPTA (Judicial Member)

AASHAQ HUSSAIN KHAN,BARAMULLAH vs INCOME TAX OFFICER, SRINAGAR

ITA 616/ASR/2024[2017-18]Status: Disposed20/1/2026AY 2017-18

HON’BLE SHRI MANOJ KUMAR AGGARWAL (Accountant Member), SHRI UDAYAN DAS GUPTA (Judicial Member)

HIMANI GOYAL SHARMA,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1, BATHINDA

ITA 160/ASR/2023[2015-16]Status: Disposed20/1/2026AY 2015-16

HON’BLE SHRI MANOJ KUMAR AGGARWAL (Accountant Member), SHRI UDAYAN DAS GUPTA (Judicial Member)

HIMANI GOYAL SHARMA,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1, BATHINDA

ITA 159/ASR/2023[2014-15]Status: Disposed20/1/2026AY 2014-15

HON’BLE SHRI MANOJ KUMAR AGGARWAL (Accountant Member), SHRI UDAYAN DAS GUPTA (Judicial Member)

HIMANI GOYAL SHARMA,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1, BATHINDA

ITA 158/ASR/2023[2013-14]Status: Disposed20/1/2026AY 2013-14

HON’BLE SHRI MANOJ KUMAR AGGARWAL (Accountant Member), SHRI UDAYAN DAS GUPTA (Judicial Member)

HIMANI GOYA SHARMA,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1, BATHINDA

ITA 157/ASR/2023[2012-13]Status: Disposed20/1/2026AY 2012-13

HON’BLE SHRI MANOJ KUMAR AGGARWAL (Accountant Member), SHRI UDAYAN DAS GUPTA (Judicial Member)

HIMANI GOYAL SHARMA,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1, BATHINDA

ITA 156/ASR/2023[2011-12]Status: Disposed20/1/2026AY 2011-12

HON’BLE SHRI MANOJ KUMAR AGGARWAL (Accountant Member), SHRI UDAYAN DAS GUPTA (Judicial Member)