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ITAT Amritsar Bench
3,233 judgments
GAGANDEEP SINGH S/O SH SOHAN SINGH STREET NO 1 PATEL NAGAR PHAGWARA ,PHAGWARA vs INCOME TAX OFFICER WARD 1 PHAGWARA CR BUILDING G T ROAD PHAGWARA, PHAGWARA
ITA 974/ASR/2025[2012-2013]Status: Disposed29/7/2026AY 2012-2013
TARSEM SINGH,AMRITSAR vs INCOME TAX OFFICER, WARD-2(1), AMRITSAR , AMRITSAR
ITA 812/ASR/2025[2019-20 ]Status: Disposed29/7/2026
DR. JASLEEN KAUR. C/O. M/S. ORTHONOVA JOINT & TRAUMA HOSPITAL ( P) LIMITED,JALANDHAR vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1, JALANDHAR
ITA 783/ASR/2025[2006-07]Status: Disposed29/7/2026AY 2006-07
DR. JASLEEN KAUR. C/O. M/S. ORTHNOVA JOINT TRAUMA HOSPITAL ( P) LIMITED,JALANDHAR vs ASSISTAN COMMISSIONER OF INCOME TAX CIRCLE-1, JALANDHAR
ITA 782/ASR/2025[2004-05]Status: Disposed29/7/2026AY 2004-05
DR. JASLEEN KAUR C/O. M/S. ORTHONOVA JOINT & TRAUMA HOSPITAL ( P ) LIMITED,JALANDHAR vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1, JALANDHAR
ITA 780/ASR/2025[2001-02]Status: Disposed29/7/2026AY 2001-02
M/S. J.S GROVER CONSTRUCTIONS.,PATHANKOT vs DEPUTRY COMMISSIONER OF INCOME TAX-1, AMRITSAR
ITA 765/ASR/2025[2018-19]Status: Disposed29/7/2026AY 2018-19
IRSHAD AHMAD WANI,ANANTNAG vs INCOME TRAX OFFICER WARD-1, UDHAMPUR
ITA 759/ASR/2025[2019-20]Status: Disposed29/7/2026AY 2019-20
IRSHAD AHMAD WANI,ANANTNAG vs INCOME TAX OFFICER WARD-1, UDHAMPUR
ITA 758/ASR/2025[2019-20]Status: Disposed29/7/2026AY 2019-20
S S EXPORTS,JALANDHAR vs INCOME TAX OFFICER WARD-1(1), JALANDHAR
ITA 749/ASR/2025[2018-19]Status: Disposed29/7/2026AY 2018-19
FEROZPURIA HUMANITY CLUB,NEW KAPOOR NAGAR, SULTANWIND ROAD,SULTAN WIND GATE vs WARD 1(1), AMRITSAR, NEW C.R.BUILDING,AMRITSAR
ITA 742/ASR/2025[2024-25]Status: Disposed29/7/2026AY 2024-25
IMTIYAZ AHMAD BEIGH,SRINAGAR vs INCOME TAX OFFICER WARD-1, SRINAGAR
ITA 565/ASR/2025[2017-18]Status: Disposed29/7/2026AY 2017-18
PAWAN BHATIA,AMRITSAR vs ACIT -CIRCLE 1, C R REVENUE BUILING AMRITSAR
ITA 340/ASR/2026[2017-18]Status: Disposed28/7/2026AY 2017-18
INCOME TAX OFFICER, KAPURTHALA vs KULDIP KAUR, KAPURTHALA
ITA 775/ASR/2025[2020-21]Status: Disposed28/7/2026AY 2020-21
THE UCHA CO-OPERATIVE LABOUR AND CONSTRUCTION SOCIETY LIMITED ,JALANDHAR vs INCOME TAX OFFICER WARD-3(2), JALANDHAR
ITA 494/ASR/2025[2017-18]Status: Disposed27/7/2026AY 2017-18
AL MASOOMEEN YATEEM TRUST,SRINAGAR vs COMMSSIONER OF INCOME TAX ( EXEMPTIONS), CHANDIGARH
ITA 52/ASR/2026[20256-26]Status: Disposed24/7/2026
AL MASOOMEEN YATEEM TRUST,SRINGAR vs COMMISSIONER OF INCOME TAX ( EXEMPTIONS), CHANDIGARH
ITA 51/ASR/2026[2025-26]Status: Disposed24/7/2026AY 2025-26
RASHAD AHMAD WANI,SRINAGAR vs INCOME TAX OFFICER WARD-2 SRINAGAR, SRINAGAR
ITA 582/ASR/2025[2017-18]Status: Disposed24/7/2026AY 2017-18
SHRI AMIN SHARIF RATHER ,SRINAGAR vs INCOME TAX OFFICER WARD -1, SRINAGAR
ITA 577/ASR/2025[2018-19]Status: Disposed24/7/2026AY 2018-19
MOHAMMAD ASHRAF DAR,HARWAN SRINAGAR vs INCOME TAX OFICER WARD-2, SRINAGAR
ITA 564/ASR/2025[2017-18]Status: Disposed24/7/2026AY 2017-18
NIRMAL TAKTH BABA BUDHA SAHIB CHARITABLE TRUST,JALANDHAR vs INCOME TAX OFFICER, EXEMPTION, JALANDAHR
ITA 316/ASR/2025[2012-13]Status: Disposed24/7/2026AY 2012-13
