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ITAT Allahabad Bench

686 judgments

SURYA PRAKASH KESARWANI,,ALLAHABAD vs JT. CIT,, ALLAHABAD

ITA 59/ALLD/2014[2007-08]Status: Disposed9/6/2026AY 2007-08

SURYA PRAKASH KESARWANI, L/H, ANJU KESARWANI,,ALLAHABAD vs JT, CIT,, ALLAHABAD

ITA 314/ALLD/2014[2010-11]Status: Disposed9/6/2026AY 2010-11

M/SBHOLA FOOD PRODUCTS(P) LTD.,ALLAHABAD vs JT. CIT.(OSD),, ALLAHABAD

ITA 67/ALLD/2013[2006-07]Status: Disposed9/6/2026AY 2006-07

SURYA PRAKASH KESARWANI,,ALLAHABAD vs JT. CIT,(OSD),, ALLAHABAD

ITA 158/ALLD/2013[2009-10]Status: Disposed9/6/2026AY 2009-10

GANGA PRASAD AGRAWAL OF M/S AGRAWAL HANDLOOM STORES,MAHARAJGANJ vs ASSTT. UNIT IT DEPARTMENT FACELESS ASSTT. INDIA, DELHI

ITA 9/ALLD/2026[2020-21]Status: Disposed8/6/2026AY 2020-21

RAIS AHMAD,ALLAHABAD vs ITO, NFAC, DELHI

ITA 37/ALLD/2024[2014-15]Status: Disposed8/6/2026AY 2014-15

KETAN KANCHAN SHRIVASTAVA,ALLAHABAD vs ACIT, CIR-1, ALLAHABAD

ITA 2/ALLD/2023[2020-21]Status: Disposed8/6/2026AY 2020-21

SHERVANI CHARITABLE TRUST,ALLAHABAD vs ITO(EXEMPTION), ALLAHABAD

ITA 119/ALLD/2023[2016-17]Status: Disposed8/6/2026AY 2016-17

SHERVANI CHARITABLE TRUST,ALLAHABAD vs ITO(EXEMPTION), ALLAHABAD

ITA 118/ALLD/2023[2015-16]Status: Disposed8/6/2026AY 2015-16

D.C.I.T., CIRCLE-1, AL vs SMT FIRDOSH KHAN, ALLAHABAD

ITA 99/ALLD/2019[2013-14]Status: Disposed8/6/2026AY 2013-14

ROOPA RAI JAISWAL,ALLAHABAD vs DC/ACIT (CENTRAL), ALLAHABAD

ITA 17/ALLD/2023[2018-19]Status: Disposed5/6/2026AY 2018-19

ANSH PROJECT SERVICE,ALLAHABAD vs DCIT-1, ALLAHABAD

ITA 90/ALLD/2020[2016-17]Status: Disposed5/6/2026AY 2016-17

DY. CIT, CIRCLE-1, , ALLAHABAD vs M/S LALLOOJI & SONS, ALLAHABAD

ITA 102/ALLD/2020[2017-18]Status: Disposed5/6/2026AY 2017-18

ACIT,, ALLAHABAD vs ALLD.H.SCHOOL SOCIETY,, ALLAHABAD

ITA 341/ALLD/2010[2006-07]Status: Disposed5/6/2026AY 2006-07

MOHD ASLAM,ALLAHABAD vs ITO WARD-1(3) ALLAHABAD, ALLAHABAD

ITA 60/ALLD/2025[2013-14]Status: Disposed1/6/2026AY 2013-14

ASHISH KESARWANI,MIRZAPUR vs THE I.T.O WARD 3(1), MIRZAPUR

ITA 47/ALLD/2025[2012-13]Status: Disposed1/6/2026AY 2012-13

BELASH LAL SONKAR,BHADOHI, MAHARAJGANJ vs NFAC, DELHI

ITA 178/ALLD/2025[2012-13]Status: Disposed22/5/2026AY 2012-13

VIJAY STONE PRODUCT,SONEBHADRA vs ASSTT. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, ALLAHABAD

ITA 4/ALLD/2019[2011-12]Status: Disposed10/3/2026AY 2011-12

SH. SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY (Accountant Member)

POOJA PAL,SULEM SARAI ALLAHABAD vs ITO 2 (1) ALLAHABAD, ALLAHABAD

ITA 83/ALLD/2025[2010-11]Status: Disposed29/1/2026AY 2010-11

SHRI ANADEE NATH MISSHRA (Accountant Member)

RAM LAKHAN MAURYA,PRATAPGARH vs ASSESSMENT UNIT INCOME TAX DEPARTMENT, ALLAHABAD

ITA 82/ALLD/2025[2015-16]Status: Disposed29/1/2026AY 2015-16

SHRI ANADEE NATH MISSHRA (Accountant Member)