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ITAT Ahmedabad Bench
14,611 judgments
REKHA VIJAY MULCHANDANI,GUJARAT vs INCOME TAX OFFICER WARD 3 (3)(2), AHMEDABAD
ITA 2602/AHD/2025[2020-2021]Status: Disposed13/5/2026AY 2020-2021
ASHISH CREDIT AND SUPPLY SAHAKARI MANDLI LTD.,AHMEDABAD vs THE ITO, WARD-3(2)(1), AHMEDABAD
ITA 2480/AHD/2025[2017-18]Status: Disposed13/5/2026AY 2017-18
INCOME TAX OFFICER, WARD-4(2)(3), AHMEDABAD, AHMEDABAD vs VAJUBHAI HARJIBHAI PANCHAL, AHMEDABAD
ITA 2310/AHD/2025[2018]Status: Disposed13/5/2026
INCOME TAX OFFICER WARD-1, GANDHINAGAR, GANDHINAGAR vs KRUNALKUMAR VIRAMBHAI DESAI, GANDHINAGAR
ITA 2189/AHD/2025[2017-18]Status: Disposed13/5/2026AY 2017-18
DANESHBHAI MADHUSUDAN PARIKH HUF,NADIAD vs DCIT, ANAND CIRCLE, ANAND
ITA 2104/AHD/2025[2016-17]Status: Disposed13/5/2026AY 2016-17
SAGAR MUKESH THAKAR,AHMEDABAD vs THE ITO, WARD-3(3)(5), AHMEDABAD
ITA 2089/AHD/2025[2017-18]Status: Disposed13/5/2026AY 2017-18
MANNA MUKESH THAKAR,AHMEDABAD vs THE ITO, WARD-3(1)(2), AHMEDABAD
ITA 2088/AHD/2025[2017-18]Status: Disposed13/5/2026AY 2017-18
RAJDHANI TEXTILES PRIVATE LIMITED (MERGED ENTITY OF SIRIUS FINANCIAL SERVICES PRIVATE LIMITED),MUMBAI vs THE DY. CIT, CIRCLE-3(1)(1), AHMEDABAD
ITA 1945/AHD/2025[2017-18]Status: Disposed13/5/2026AY 2017-18
INCOME TAX OFFICER WARD-3(2)(1), AHMEDABAD vs SHAILENDRASINH BHARATBHAI BARAD, AHMEDABAD
ITA 1840/AHD/2025[2017-18]Status: Disposed13/5/2026AY 2017-18
PRAGNESH RAMESHBHAI PANDYA,KHEDA vs THE ITO, WARD-1, NADIAD
ITA 1824/AHD/2025[2015-16]Status: Disposed13/5/2026AY 2015-16
M/S SAHAJ DEVCON PRIVATE LIMITED,AHEMDABAD vs INCOME TAX OFFICER-4(1)(1), AHEMDABAD
ITA 1544/AHD/2025[2013-14]Status: Disposed13/5/2026AY 2013-14
BHIKHABHAI MATHURBHAI PATEL,AHMEDABAD vs THE ITO, WARD-2(1)(1), AHMEDABAD
ITA 1523/AHD/2025[2017-18]Status: Disposed13/5/2026AY 2017-18
RAGHVENDRASINH DHARMENDRASINH CHUDASAMA,AHMEDABAD vs INCOME TAX OFFICER, WARD1(10), BHAVNAGAR, BHAVNAGAR
ITA 1354/AHD/2025[2020-21]Status: Disposed13/5/2026AY 2020-21
JCIT(OSD)(E) CIRCLE-1 AHMEDABAD, AHMEDABAD vs GUJARAT MARITIME BOARD, GANDHINAGAR
ITA 212/AHD/2023[2019-20]Status: Disposed13/5/2026AY 2019-20
JCIT(OSD) EXMP.CIR.1, AHMEDABAD, AHMEDABAD vs GUJARAT MARITIME BOARD, GANDHINAGAR
ITA 211/AHD/2023[2018-19]Status: Disposed13/5/2026AY 2018-19
GUJARAT MARITIME BOARD,,GANDHINAGAR vs THE DY. COMMISSIONER OF INCOME TAX (EXEMPTIONS), CIRCLE-1,, AHMEDABAD
ITA 118/AHD/2023[2019-20]Status: Disposed13/5/2026AY 2019-20
GUJARAT MARITIME BOARD,,GANDHINAGAR vs THE DY. COMMISSIONER OF INCOME TAX (EXEMPTIONS), CIRCLE-1,, AHMEDABAD
ITA 117/AHD/2023[2018-19]Status: Disposed13/5/2026AY 2018-19
THE DY. COMMISSIONER OF INCOME TAX (EXEMPTIONS), CIRCLE-1,, AHMEDABAD vs GUJARAT MARITIME BOARD,, GANDHINAGAR
ITA 561/AHD/2022[2017-18]Status: Disposed13/5/2026AY 2017-18
GUJARAT MARITIME BOARD,,GANDHINAGAR vs THE DY. COMMISSIONER OF INCOME TAX (EXEMPTIONS), CIRCLE-1,, AHMEDABAD
ITA 440/AHD/2022[2017-18]Status: Disposed13/5/2026AY 2017-18
JYOTSNA RANCHHODBHAI PATEL,AHMEDABAD vs THE DY. CIT, CIRCLE-3(1)(1), AHMEDABAD
ITA 508/AHD/2026[2017-18]Status: Disposed12/5/2026AY 2017-18
