← All Benches
ITAT Ahmedabad Bench
14,611 judgments
INCOME TAX OFFICER WARD EXEMPTION,VADODARA, VADODARA vs LIMBASI KELVANI MANDAL, LIMBASI
ITA 1019/AHD/2026[2020-21]Status: Disposed12/5/2026AY 2020-21
SETU INFRACON,AHMEDABAD vs THE ITO, WARD-2(1)(2), AHMEDABAD
ITA 2576/AHD/2025[2016-17]Status: Disposed12/5/2026AY 2016-17
SHREE RADHA MADHAV GAU SEVA CHARITABLE TRUST,BHAVNAGAR vs THE ADIT, CPC, BENGALURU JURIS. AO- THE ITO(EXEMP), BHAVNAGAR
ITA 1885/AHD/2025[2021-22]Status: Disposed12/5/2026AY 2021-22
HARIBHAI AMRABHAI BHARWAD,AHMEDABAD vs ITO, WARD -3(2)(1), AHMEDABAD
ITA 1819/AHD/2025[2017-18]Status: Disposed12/5/2026AY 2017-18
SUBHADRABEN PRATAPSINH CHARITABLE TRUST,MITHAKHALI SIX ROAD, ELLISBRIDGE vs INCOME TAX OFFICER, AHMEDABAD
ITA 998/AHD/2026[Not Applicable]Status: Disposed8/5/2026
STATE BANK OF INDIA BHAVNAGAR BRANCH,BHAVNAGAR vs DCIT TDS AHMEDABAD, AHMEDABAD
ITA 1044/AHD/2026[2017-18]Status: Disposed8/5/2026AY 2017-18
STATE BANK OF INDIA CURRENCY ADMINISTRATION CELL GANDHINAGAR,GANDHINAGAR vs ITO TDS WARD, GANDHINAGAR, GANDHINAGAR
ITA 1011/AHD/2026[2016-17]Status: Disposed8/5/2026AY 2016-17
SANSKAR CLUB,KUKARWADA vs INCOME TAX DEPARTMENT, CIT (EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 984/AHD/2026[NOT APPLICABLE]Status: Disposed7/5/2026
SANSKAR CLUB,KUKARWADA vs INCOME TAX DEPARTMENT, CIT (EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 983/AHD/2026[NOT APPLICABLE]Status: Disposed7/5/2026
PRARTHANA FOUNDATION CHARITABLE TRUST,AHMEDABAD vs CIT (EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 980/AHD/2026[NA]Status: Disposed7/5/2026
PRARTHANA FOUNDATION CHARITABLE TRUST,AHMEDABAD vs CIT (EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 979/AHD/2026[NA]Status: Disposed7/5/2026
UDHNA ACADEMY EDUCATION TRUST,SURAT vs THE CIT(EXEMPTION), AHMEDABAD
ITA 971/AHD/2026[NA]Status: Disposed7/5/2026
UDHNA ACADEMY EDUCATION TRUST,SURAT vs THE CIT(EXEMPTION), AHMEDABAD
ITA 970/AHD/2026[NA]Status: Disposed7/5/2026
INCOME TAX OFFICER, WARD-1(8), BHAVNAGAR , BHAVNAGAR vs SURAJ RAGHUBHAI MADHVANI, BHAVNAGAR
ITA 829/AHD/2026[2020-21]Status: Disposed7/5/2026AY 2020-21
THE MILKCITY CO. OP. CREDIT SOC. LTD.,ANAND vs THE ITO, WARD-5, ANAND
ITA 444/AHD/2026[2018-19]Status: Disposed7/5/2026AY 2018-19
SAMAJIK SURAKSHA KOVADIA TRUST ,MODASA vs THE ITO, WARD- 1 (EXEMPTION), PALANPUR
ITA 1025/AHD/2026[2026-2027]Status: Disposed7/5/2026AY 2026-2027
SHREE RAMKRUSHNA MANDIR TRUST,KALOL vs INCOME TAX DEPARTMENT, CIT (EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 1010/AHD/2026[NOT APPLICABLE]Status: Disposed7/5/2026
INCOME-TAX OFFICER, WARD-4(1)(1), AHMEDABAD , AHMEDABAD vs SAJAN OVERSEAS PRIVATE LIMITED , AHMEDABAD
ITA 939/AHD/2025[2018-19]Status: Disposed7/5/2026AY 2018-19
SAJAN OVERSEAS PVT. LTD.,AHMEDABAD vs THE ITO, WARD-4(1)(1), AHMEDABAD
ITA 791/AHD/2025[2018-19]Status: Disposed7/5/2026AY 2018-19
WISDOM EDUCATION AND WELFARE TRUST,BHARUCH vs THE CIT(EXEMPTION), AHMEDABAD
ITA 2533/AHD/2025[NA]Status: Disposed7/5/2026
