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ITAT Ahmedabad Bench
14,611 judgments
INCOME-TAX OFFICER, WARD-1(2)(1), AHMEDABAD, AHMEDABAD vs CHETAN MAHENDRABHAI ADANI, AHMEDABAD
ITA 2468/AHD/2025[2022-23]Status: Disposed7/5/2026AY 2022-23
KEVAL GHYAN SEVA NIKETAN TRUST,VYARA vs THE CIT(EXEMPTION), AHMEDABAD
ITA 236/AHD/2025[NA]Status: Disposed7/5/2026
DEVNANDAN BUILDCON,AHMEDABAD vs NFAC, DELHI PRESENT JURIS ITO, WARD-5(3)(1), AHMEDABAD
ITA 2062/AHD/2025[2022-23]Status: Disposed7/5/2026AY 2022-23
INCOME TAX OFFICER, WARD-1.2.1, AHMEDABAD, AHMEDABAD vs BHARATKUMAR RATILAL SONI, AHMEDABAD
ITA 1789/AHD/2025[2017-18]Status: Disposed7/5/2026AY 2017-18
MAHENDRA LALJIBHAI PATEL,AHMEDABAD vs THE DY.CIT, CIRCLE-2(1)(1), AHMEDABAD
ITA 1105/AHD/2023[2014-15]Status: Disposed7/5/2026AY 2014-15
MAHENDRA LALJIBHAI PATEL,AHMEDABAD vs THE DY.CIT, CIRCLE-2(1)(1), AHMEDABAD
ITA 1104/AHD/2023[2013-14]Status: Disposed7/5/2026AY 2013-14
MAHENDRA LALJIBHAI PATEL,AHMEDABAD vs THE DY.CIT, CIRCLE-2(1)(1), AHMEDABAD
ITA 1103/AHD/2023[2012-13]Status: Disposed7/5/2026AY 2012-13
MAHENDRA LALJIBHAI PATEL,AHMEDABAD vs THE DY.CIT, CIRCLE-2(1)(1), AHMEDABAD
ITA 1102/AHD/2023[2011-12]Status: Disposed7/5/2026AY 2011-12
MAHENDRA LALJIBHAI PATEL,AHMEDABAD vs THE DY.CIT, CIRCLE-2(1)(1), AHMEDABAD
ITA 1101/AHD/2023[2010-11]Status: Disposed7/5/2026AY 2010-11
MAHENDRA LALJIBHAI PATEL,AHMEDABAD vs THE DY.CIT, CIRCLE-2(1)(1), AHMEDABAD
ITA 1100/AHD/2023[2009-10]Status: Disposed7/5/2026AY 2009-10
MAHENDRA LALJIBHAI PATEL,AHMEDABAD vs THE DY.CIT, CIRCLE-2(1)(1), AHMEDABAD
ITA 1099/AHD/2023[2008-09]Status: Disposed7/5/2026AY 2008-09
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE-2(1)(1), AHMEDABAD, AHMEDABAD vs MAHENDRAKUMAR LALJIBHAI PATEL, AHMEDABAD
ITA 1079/AHD/2023[2014-2015]Status: Disposed7/5/2026AY 2014-2015
DEPUTY COMMISSIONER OF INCOME -TAX CENTRAL CIRCLE-1(1), AHMEDABAD, , AHMEDABAD vs DHAVAL PATEL, AHMEDABAD
ITSSA 76/AHD/2024[2017-18]Status: Disposed6/5/2026AY 2017-18
DHAVAL PATEL,AHMEDABAD vs ACIT CC 1(4) AHMEDABAD, AHMEDABAD
ITSSA 62/AHD/2024[2017-2018]Status: Disposed6/5/2026AY 2017-2018
DHAVAL PATEL,AHMEDABAD vs ACIT CC 1(4) AHMEDABAD, AHMEDABAD
ITSSA 61/AHD/2024[2016-2017]Status: Disposed6/5/2026AY 2016-2017
SHETH LADHA ANANDJI SANGH SAMAST DHAMDAKA,AT AND POST DHAMADKA vs CIT (EXEMPTION), AHMEDABAD, AHMEDABAD, GUJARAT
ITA 884/AHD/2026[NA]Status: Disposed6/5/2026
EVEREST INFRA,VADODARA vs INCOME TAX OFFICE WARD 1(2)(1), VADODARA
ITA 755/AHD/2026[2016-17]Status: Disposed6/5/2026AY 2016-17
RAJENDRASINH HIMMATSINH RANA,VADODARA vs THE ITO, WARD-1(2)(2), VADODARA
ITA 881/AHD/2025[2012-13]Status: Disposed6/5/2026AY 2012-13
SCARLET TRADELINK PRIVATE LIMITED,AHMEDABAD vs THE ITO, WARD-4(1)(1), AHMEDABAD
ITA 868/AHD/2025[2015-16]Status: Disposed6/5/2026AY 2015-16
DEV PRAKASH NIHALANI,AHMEDABAD vs THE ITO, WARD-1, INT.TAXN., AHMEDABAD
ITA 576/AHD/2025[2016-17]Status: Disposed6/5/2026AY 2016-17