← All Benches
ITAT Ahmedabad Bench
14,611 judgments
INDRAVADAN BHAILALBHAI PATEL,VADODARA vs INCOME TAX OFFICER, VADODARA
ITA 2381/AHD/2025[2015-16]Status: Disposed6/5/2026AY 2015-16
INCOME-TAX OFFICER, WARD-4(1)(1), AHMEDABAD, AHMEDABAD vs SUN GOLD CAPITAL LIMITED, AHMEDABAD
ITA 1938/AHD/2024[2016-17]Status: Disposed5/5/2026AY 2016-17
DHIREN RAMBHAI BHARWAD,AHMEDABAD vs ACIT, CENTRAL CIRCLE 2(3), AHMEDABAD, AHMEDABAD
ITSSA 98/AHD/2025[2015-16]Status: Disposed30/4/2026AY 2015-16
DHARNIDHAR DEVELOPERS,AHMEDABAD vs ACIT, CENTRAL CIRCLE 2(3), AHMEDABAD, AHMEDABAD
ITSSA 116/AHD/2025[2015-16]Status: Disposed30/4/2026AY 2015-16
SHRI RADHAKRUSHNA MANDIR,DEYDA vs INCOME TAX DEPARTMENT, CIT (EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 982/AHD/2026[NOT APPLICABLE]Status: Disposed30/4/2026
SHREE M R JOSHI CHARITABLE TRUST,AHMEDABAD vs THE CIT(EXEMPTION), AHMEDABAD
ITA 934/AHD/2026[NA]Status: Disposed30/4/2026
SHREE M R JOSHI CHARITABLE TRUST,AHMEDABAD vs THE CIT(EXEMPTION), AHMEDABAD
ITA 933/AHD/2026[NA]Status: Disposed30/4/2026
SHRI GANPATI MANDIR SANSTHA,AITHOR vs INCOME TAX DEPARTMENT, CIT(EXEMPTION), AHMEDABAD, AHEMDABAD
ITA 887/AHD/2026[NOT APPLICABLE]Status: Disposed30/4/2026
SHRI MOHRI PARSHVANATH JAIN DERASAR TRUST,TINTOI vs CIT (EXEMPTION), AHMEDABAD
ITA 796/AHD/2026[NA]Status: Disposed30/4/2026
SACMI ENGINEERING INDIA PRIVATE LIMITED,AHMEDABAD vs ACIT CIRCLE 4(1)(1), AHMEDABABD
ITA 724/AHD/2026[2014-15]Status: Disposed30/4/2026AY 2014-15
MADHYA GUJARAT VIJ CO. LTD.,VADODARA vs THE DY.CIT, CIRCLE-2(1)(1) , VADODARA
ITA 303/AHD/2026[2023-24]Status: Disposed30/4/2026AY 2023-24
MADHYA GUJARAT VIJ CO. LTD.,VADODARA vs THE DY.CIT, CIRCLE-2(1)(1) , VADODARA
ITA 302/AHD/2026[2022-23]Status: Disposed30/4/2026AY 2022-23
SHRI KUTCH VAGAD JAIN SHWETAMBAR MURTIPUJAK VISA SHRIMALI SAT CHOVISI SAMAJ,KUTCH vs THE CIT(EXEMPTION), AHMEDABAD
ITA 2168/AHD/2025[NA]Status: Disposed30/4/2026
CARE STOCK BROKING SERVICES,AHMEDABAD vs THE ITO, WARD-1(3)(1), AHMEDABAD
ITA 1472/AHD/2024[2016-17]Status: Disposed30/4/2026AY 2016-17
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4(1)(1), AHMEDABAD vs TIRUPATI RETAIL (INDIA) PRIVATE LIMITED, AHMEDABAD
ITA 576/AHD/2023[2014-15]Status: Disposed30/4/2026AY 2014-15
TIRUPATI RETAIL (INDIA) PVT. LTD.,AHMEDABAD vs THE DY. CIT, CIRCLE-4(1)(1), AHMEDABAD
ITA 560/AHD/2023[2014-15]Status: Disposed30/4/2026AY 2014-15
THE DY. CIT, CC-1(3), AHMEDABAD vs LAXMANBHAI HARIBHAI VEKARIYA, AHMEDABAD
ITSSA 68/AHD/2023[2021-22]Status: Disposed29/4/2026AY 2021-22
THE DY. CIT, CC-1(3), AHMEDABAD vs LAXMANBHAI HARIBHAI VEKARIYA, AHMEDABAD
ITSSA 67/AHD/2023[2020-21]Status: Disposed29/4/2026AY 2020-21
THE DY. CIT, CC-1(3), AHMEDABAD vs LAXMANBHAI HARIBHAI VEKARIYA, AHMEDABAD
ITSSA 66/AHD/2023[2019-20]Status: Disposed29/4/2026AY 2019-20
THE DY. CIT, CC-1(3), AHMEDABAD vs LAXMANBHAI HARIBHAI VEKARIYA, AHMEDABAD
ITSSA 65/AHD/2023[2018-19]Status: Disposed29/4/2026AY 2018-19