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ITAT Ahmedabad Bench

14,611 judgments

DCIT CIRCLE-3.1.1 AHD, AHMEDABAD vs RECKITT BENCKISER HEALTHCARE INDIA PRIVATE LIMITED, GURGAON

ITA 1870/AHD/2025[2017-18]Status: Disposed14/5/2026AY 2017-18

DCIT CIRCLE-3.1.1 AHMEDABAD, AHMEDABAD vs RECKITT BENCKISER HEALTHCARE INDIA PRIVATE LIMITED, GURGAON

ITA 1869/AHD/2025[2016-17]Status: Disposed14/5/2026AY 2016-17

DCIT , AHMEDABAD vs RECKITT BENCKISER HEALTHCARE INDIA PRIVATE LIMITED, GURGAON

ITA 1868/AHD/2025[2015-16]Status: Disposed14/5/2026AY 2015-16

DCIT CIRCLE-3(1)(1) AHMEDABAD, AHMEDABAD vs RECKITT BENCKISER HEALTHCARE INDIA PRIVATE LIMITED, HARYANA

ITA 1867/AHD/2025[2014-15]Status: Disposed14/5/2026AY 2014-15

RECKITT BENCKISER HEALTHCARE INDIA PRIVATE LIMITED,GURGAON vs THE DY.CIT, CIRCLE-3(1)(1), AHMEDABAD

ITA 1848/AHD/2025[2017-18]Status: Disposed14/5/2026AY 2017-18

RECKITT BENCKISER HEALTHCARE INDIA PRIVATE LIMITED,GURGAON vs THE DY.CIT, CIRCLE-3(1)(1), AHMEDABAD

ITA 1847/AHD/2025[2016-17]Status: Disposed14/5/2026AY 2016-17

RECKITT BENCKISER HEALTHCARE INDIA PRIVATE LIMITED,GURGAON vs THE DY.CIT, CIRCLE-3(1)(1), AHMEDABAD

ITA 1846/AHD/2025[2015-16]Status: Disposed14/5/2026AY 2015-16

RECKITT BENCKISER HEALTHCARE INDIA PRIVATE LIMITED,GURGAON vs THE DY.CIT, CIRCLE-3(1)(1), AHMEDABAD

ITA 1845/AHD/2025[2014-15]Status: Disposed14/5/2026AY 2014-15

THE ANKLAV MERCANTILE CO OP. CREDIT SOCIETY LTD.,ANAND vs THE DCIT, CIRCLE-1(1)(1) , VADODARA

ITA 873/AHD/2024[2020-21]Status: Disposed14/5/2026AY 2020-21

THE ANKLAV MERCANTILE CO OP. CREDIT SOCIETY LTD.,ANAND vs THE DCIT, CIRCLE-1(1)(1) , VADODARA

ITA 872/AHD/2024[2018-19]Status: Disposed14/5/2026AY 2018-19

THE ANKLAV MERCANTILE CO OP. CREDIT SOCIETY LTD.,ANAND vs THE DCIT, CIRCLE-1(1)(1) (PREVIOUSLY CIRCLE-1(3)), VADODARA

ITA 871/AHD/2024[2017-18]Status: Disposed14/5/2026AY 2017-18

APRAAVA RENEWABLE ENERGY PRIVATE LIMITED,NEW DELHI vs THE ACIT, CIRCLE-1(1)(2), AHMEDABAD

ITA 92/AHD/2026[2017-18]Status: Disposed13/5/2026AY 2017-18

PANKAJ KANTILAL JAIN,AHMEDABAD vs WARD 1(3)(1) AHMEDABAD, INCOME TAX OFFICE, VEJALPUR, VEJALPUR, AHMEDABAD

ITA 723/AHD/2026[2013-14]Status: Disposed13/5/2026AY 2013-14

BHADRAVADI JUTH SEVA SAHKARI MANDALI LIMITED,BHAVNAGAR, GUJARAT vs ITO WARD 1(10), BHAVNAGAR

ITA 687/AHD/2026[2018-19]Status: Disposed13/5/2026AY 2018-19

NITINKUMAR SHERASIYA,AHMEDABAD vs THE INCOME TAX OFFICER, WARD 3(3)(5), AHMEDABAD

ITA 669/AHD/2026[2020-21]Status: Disposed13/5/2026AY 2020-21

ECOTRAIL PERSONAL CARE PRIVATE LIMITED,AHMEDABAD vs THE ITO, WARD-2(1)(1), AHMEDABAD

ITA 533/AHD/2026[2023-24]Status: Disposed13/5/2026AY 2023-24

LHH & JMT SARVAJANIK GIRLS HIGH SCHOOL KELAVANI TRUST,VADODARA vs THE CIT(EXEMPTION), AHMEDABAD

ITA 1117/AHD/2026[NA]Status: Disposed13/5/2026

LHH & JMT SARVAJANIK GIRLS HIGH SCHOOL KELAVANI TRUST,VADODARA vs THE CIT(EXEMPTION), AHMEDABAD

ITA 1116/AHD/2026[NA]Status: Disposed13/5/2026

MUSTUFAMIYA HUSSAINMIYA SHAIKH,AHMEDABAD vs THE PR. CIT, CENTRAL, AHMEDABAD

ITA 996/AHD/2025[2021-22]Status: Disposed13/5/2026AY 2021-22

SHREE PARSHWNATH COLOURANTS LLP,AHMEDABAD vs THE ITO, WARD-1(1)(3), AHMEDABAD

ITA 2690/AHD/2025[2022-23]Status: Disposed13/5/2026AY 2022-23