← All Benches
ITAT Ahmedabad Bench
14,573 judgments
THE ITO, WARD-2(1)(3), AHMEDABAD vs ISHIKA IMPEX PVT. LTD., AHMEDABAD
ITA 89/AHD/2016[2009-10]Status: Disposed4/9/2017AY 2009-10
SHREE BHAGWAT VIDHYAPITH TRUST,AHMEDABAD vs THE INCOME TAX OFFICER(EXEMPTION) WARD-2, AHMEDABAD
ITA 385/AHD/2016[2012-13]Status: Disposed4/9/2017AY 2012-13
DR. MAHENDRA O. SHAH,BARODA vs THE INCOME TAX OFFICER, WARD-1(2)(3), BARODA
ITA 154/AHD/2016[2012-13]Status: Disposed4/9/2017AY 2012-13
ITO, WARD-4,PALANPUR, PALANPUR vs M/S. SATELLITE CHEM INDIA, BANASKANTHA
ITA 3064/AHD/2015[2009-10]Status: Disposed4/9/2017AY 2009-10
SHRI BHARAT RAMJIBHAI PATEL,MEHSANA vs THE INCOME TAX OFFICER, WARD-1, MEHSANA
ITA 229/AHD/2015[2005-06]Status: Disposed4/9/2017AY 2005-06
THE ACIT, CIRCLE-2(2), BARODA vs M/S. PRESSURE PARTS ENGG.CO., BARODA
ITA 1758/AHD/2015[2011-12]Status: Disposed4/9/2017AY 2011-12
THE DCIT, GANDHINAGAR CIRCLE, GANDHINAGAR vs GUJARAT STATE TRIBAL DEVELOPMENT RESIDENTIAL EDUCATION INSTITUTE SOC., GANDHINAGAR
ITA 126/AHD/2015[2011-12]Status: Disposed4/9/2017AY 2011-12
THE ACIT, CIRCLE-5(2), AHMEDABAD vs M/S. BOMBAY SALES CORPORATION, AHMEDABAD
ITA 3224/AHD/2014[2011-12]Status: Disposed4/9/2017AY 2011-12
BOMBAY SALES CORPORATION,AHMEDABAD vs THE JCIT, RANGE-3, AHMEDABAD
ITA 2748/AHD/2014[2011-12]Status: Disposed4/9/2017AY 2011-12
THE DCIT, CIRCLE-3, AHMEDABAD vs M/S. SHYAM INDUSTRIES, AHMEDABAD
ITA 1458/AHD/2014[2003-04]Status: Disposed4/9/2017AY 2003-04
THE CHANASMA NAGRIK SAHAKARI BANK LTD.,PATAN vs THE DY.CIT, PATAN CIRCLE, PATAN
ITA 1334/AHD/2014[2010-11]Status: Disposed4/9/2017AY 2010-11
THE ACIT,PATAN CIRCLE, PATAN vs THE CHANASMA NAGRIK SAHKARI BANK LTD., PATAN
ITA 1054/AHD/2013[2009-10]Status: Disposed4/9/2017AY 2009-10
SHRI MAHENDRAGIRI H.GOSWAMI,BARODA vs INCOME TAX OFFICER, WARD-3(1)(4), BARODA
ITA 840/AHD/2016[2011-12]Status: Disposed31/8/2017AY 2011-12
THE ACIT, VAPI CIRCLE, VAPI vs M/S. VRAJ PACKAGING PVT. LTD., NANI DAMAN
ITA 1900/AHD/2015[2007-08]Status: Disposed31/8/2017AY 2007-08
THE ITO, WARD-6(1), AHMEDABAD vs SHRI BHAGWANBHAI HIRABHAI PATEL, AHMEDABAD
ITA 1749/AHD/2015[2007-08]Status: Disposed31/8/2017AY 2007-08
THE ACIT, CIRCLE-12, AHMEDABAD vs M/S. WESTERN AUTO SPARES, AHMEDABAD
ITA 2591/AHD/2013[2007-08]Status: Disposed31/8/2017AY 2007-08
CREATIVE PROCESSING LTD.,SURAT vs THE DY.CIT.,CENT,CIRCILE-1, SURAT
ITA 992/AHD/2012[2009-10]Status: Disposed31/8/2017AY 2009-10
UPL ENVIRONMENTAL ENGINEERS LTD.,BARODA vs THE ACIT.,RANGE-4, BARODA
ITA 2191/AHD/2014[2010-11]Status: Disposed30/8/2017AY 2010-11
THE ITO, WARD-8(4), AHMEDABAD vs YASH BHUMI CONSTRUSTION PVT.LTD., AHMEDABAD
ITA 1201/AHD/2012[2005-06]Status: Disposed30/8/2017AY 2005-06
M/S. SAMRAT CORPORATION,AHMEDABAD vs THE INCOME TAX OFFICER,WARD-9(3), AHMEDABAD
ITA 1147/AHD/2011[2000-01]Status: Disposed30/8/2017AY 2000-01
