THE ACIT, CIRCLE-5(2), AHMEDABAD vs. M/S. BOMBAY SALES CORPORATION, AHMEDABAD

PDF · subscribers
ITA 3224/AHD/2014Status: DisposedITAT Ahmedabad04 September 2017AY 2011-12

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →