CREATIVE PROCESSING LTD.,SURAT vs. THE DY.CIT.,CENT,CIRCILE-1, SURAT

PDF · subscribers
ITA 992/AHD/2012Status: DisposedITAT Ahmedabad31 August 2017AY 2009-10

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →